High Courts31 Jan 1995
M.A. Chidambaram Vs Commissioner of Income Tax
Madras High Court · (1995) 216 ITR 175
Income Tax Act, 1961 — Section 147
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 49 of 55
High Courts31 Jan 1995Dismissed
Steel Suppliers Private Ltd. Vs Syed Hameed
Madras High Court · (1995) 1 CTC 311
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts30 Jan 1995
Kodaikanal Boat Club Vs The State of Tamil Nadu and Others
Madras High Court · (1995) 1 MLJ 596
Constitution of India, 1950 — Article 226, 265Tamil Nadu District Municipalities Act, 1920 — Section 125, 125(1), 125(2)
High Courts30 Jan 1995
Virudhunagar Sarvodaya Sangh, Virudhunagar Vs S. Sathiyathinakaran
Madras High Court · (1995) 1 CTC 318 : (1995) 70 FLR 973
Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 2, 2ASpecific Relief Act, 1963 — Section 14, 33C
High Courts30 Jan 1995
Venugopal Reddiar Vs Muthammal
Madras High Court · (1995) 1 MLJ 648
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts27 Jan 1995
Chandra Kumar P. Baldota Vs Collector of Central Ex., Bangalore
Madras High Court · (1996) 82 ELT 465
High Courts27 Jan 1995Dismissed
N. Thennarasu Vs District Collector, Revenue Divisional Officer and Excise Tahsildar
Madras High Court · (1995) 01 MAD CK 0107
High Courts27 Jan 1995
Sahu Dawood Ammal Vs Muniammal and others
Madras High Court · AIR 1995 Mad 369
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts27 Jan 1995
M.R. Easwaran Vs C. Keppaiya Chettiar and Others
Madras High Court · (1995) 2 MLJ 290
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts27 Jan 1995Dismissed
The Collector Vs C. Kulandaivelu and Others
Madras High Court · (1995) 01 MAD CK 0016
Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 8, 8(1), 9, 9(1)
High Courts27 Jan 1995Allowed
Ramar Udayar and Another Vs The Official Receiver
Madras High Court · (1995) 1 CTC 349
Civil Procedure Code, 1908 (CPC) — Section 52Provincial Insolvency Act, 1920 — Section 16(2), 18, 28, 28(7), 51
High Courts27 Jan 1995Dismissed
The Theyagarayanagar Fund Limited. 22, Sarojini Street, T. Nagar, Madras - 600 017 Vs D. Sivakami and 5 others
Madras High Court · (1995) 01 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5, Order 33 Rule 5(a)
High Courts25 Jan 1995Allowed
Mr. Tharmapitchai and Another Vs A.C.A. Funds
Madras High Court · (1995) 2 CTC 20
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 40, 51
High Courts25 Jan 1995
Workmen Employed in The Canteen run by SRF Ltd. Vs Government of Tamil Nadu and ors
Madras High Court · (1996) 73 FLR 1354
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 13, 23, 25Employees State Insurance Act, 1948 — Section 1(4), 2(12)Factories Act, 1948 — Section 119, 16, 2, 46, 46(1)
High Courts25 Jan 1995
Commissioner of Income Tax Vs Popular Lunghi Co.
Madras High Court · (1995) 01 MAD CK 0070
Income Tax Act, 1961 — Section 133A, 142(3), 271(1), 271(4), 28
High Courts25 Jan 1995
The Secretary to Government, Housing and Urban Development Department, Madras and others etc. Vs Ammani and etc. etc.
Madras High Court · AIR 1996 Mad 70
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Tamil Nadu State Housing Board Act, 1961 — Section 155
High Courts25 Jan 1995
Ananta Udyog Private Ltd. Vs Cholamandalam Investment and Finance Co. Ltd.
Madras High Court · (1995) 83 CompCas 498 : (1995) 1 CTC 206
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 22
High Courts24 Jan 1995
J. Abdur Rahim and Company Vs State of Tamil Nadu
Madras High Court · (1995) 01 MAD CK 0118
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts24 Jan 1995
State of Tamil Nadu Vs Bharat Metal Corporation
Madras High Court · (1995) 01 MAD CK 0086
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts24 Jan 1995
Commissioner of Income Tax Vs Light Roofings Ltd.
Madras High Court · (1995) 215 ITR 916
Income Tax Act, 1961 — Section 32, 80J, 80J(1)