High Courts24 Jan 1995
Associated Marketing Agencies Vs State of Tamil Nadu
Madras High Court · (1995) 01 MAD CK 0061
COURT ARCHIVE
Madras High Court judgments, 1995
1,084 judgments · page 50 of 55
High Courts24 Jan 1995
Shaji Vs Gopinath
Madras High Court · AIR 1995 Mad 161 : (1995) 2 DMC 486 : (1995) 2 LW 95
Hindu Marriage Act, 1955 — Section 7, 8Tamil Nadu Hindu Marriage Registration Rules, 1967 — Rule 10, 12, 5, 6, 8
High Courts24 Jan 1995
State of Tamil Nadu Vs Van Vanaspathy Udyog
Madras High Court · (1995) 01 MAD CK 0040
Central Sales Tax Act, 1956 — Section 6
High Courts24 Jan 1995
P. Kanagalingam Vs State of Tamil Nadu and Others
Madras High Court · (1995) 1 MLJ 503 : (1995) WritLR 394
High Courts24 Jan 1995Dismissed
The Union of India (UOI) Vs P. Sethuraman, Chairman, M.D.L.B. and Others
Madras High Court · (1995) 1 LLJ 1041
Constitution of India, 1950 — Article 14, 16Dock Workers (Regulation of Employment) Rules, 1962 — Rule 3(2)
High Courts23 Jan 1995
State of Tamil Nadu Vs Guhan Traders
Madras High Court · (1995) 01 MAD CK 0087
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 36
High Courts23 Jan 1995
Ahluvaliya and others Vs State
Madras High Court · (1995) CriLJ 3511 : (1995) 2 LW(Cri) 518
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 342Evidence Act, 1872 — Section 106
High Courts23 Jan 1995
State of Tamil Nadu and others Vs Keerthi Stores and others
Madras High Court · (1995) 01 MAD CK 0036
Tamil Nadu General Sales Tax Act, 1959 — Item 80(b)(I)
High Courts23 Jan 1995
Jairaj Shetty v. Vs Thapar Water Base Ltd.
Madras High Court · (1995) 1 LW(Cri) 385
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts23 Jan 1995
Commissioner of Income Tax Vs Sivakasi Hindu Nadars Uravinmurai
Madras High Court · (1996) 86 TAXMAN 290
Income Tax Act, 1922 — Section 4(3)(1)Income Tax Act, 1961 — Section 11, 11(1)(a), 12A, 2, 2(15)
High Courts22 Jan 1995
S. Krishnamurthy Vs State, Inspector of Police, Vigilance and Corruption, City II, Madras - 6
Madras High Court · (1996) 1 LW(Cri) 95
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Penal Code, 1860 (IPC) — Section 161
High Courts21 Jan 1995
Asstt. Collector of C. Ex. (P), Coimbatore Vs K.V. Kunnikannan
Madras High Court · (1995) 78 ELT 654 : (1995) 2 LW(Cri) 464
Criminal Procedure Code, 1973 (CrPC) — Section 482Customs Act, 1962 — Section 11, 126, 135Foreign Exchange Regulation Act, 1973 — Section 13
High Courts21 Jan 1995
Chellachamy Vs Mariapackiam
Madras High Court · (1995) 1 LW(Cri) 266
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 324
High Courts21 Jan 1995
B.S. Davey Vs M. Chitti Babu
Madras High Court · (1995) 2 MLJ 364
Civil Procedure Code, 1908 (CPC) — Section 144Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 17(2)
High Courts21 Jan 1995
K.V. Jaisingh Vs C.R. Govindaswami Chettiar (Died) and Others
Madras High Court · (1995) 1 LW 154 : (1995) 1 MLJ 540
Evidence Act, 1872 — Section 91, 92
High Courts21 Jan 1995Dismissed
R. Sadayappan Vs P. Nagarajan and Another
Madras High Court · (1995) 1 CTC 196
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1995
Sri. Suryanarayana Paper and Boards Private Limited and others Vs V. Padmakumar and 2 others
Madras High Court · AIR 1996 Mad 140
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, 20
High Courts21 Jan 1995
S. Mathias Vs Chairman and Managing Director, Indian Rare Earths Limited, Mineral Division Sherbanoo, Bombay and 2 others
Madras High Court · (1995) 1 CTC 189
High Courts21 Jan 1995
D.S. Davey Vs M. Chitti Babu
Madras High Court · (1996) 2 CTC 43 : (1995) 2 MLJ 364
Civil Procedure Code, 1908 (CPC) — Section 144Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 17(2), 18