High Courts06 Feb 1982
Management of Pankaja Mills Vs Controlling Authority and Others
Madras High Court · (1983) 1 LLJ 260
Companies Act, 1956 — Section 443, 445Payment of Gratuity Act, 1972 — Section 2, 4
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 25 of 28
High Courts05 Feb 1982
Management, Kottabomman Transport Corporation Vs M. Lucas and Others
Madras High Court · (1983) 1 LLJ 458
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts04 Feb 1982
Mrs. A.C. Benjamin (Nee A.C. Wicks) Vs A.C. Newman Family Trust
Madras High Court · (1982) 02 MAD CK 0042
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 25
High Courts04 Feb 1982
R. Sambandam Vs G. Chidambaram Pillai and others
Madras High Court · (1982) 02 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 9 Rule 12, 97
High Courts03 Feb 1982
K. Selvaraj, Correspondent-Secretary, The Lakshmi Mills High School and Another Vs R. Jesudasan and Others
Madras High Court · (1983) ILR (Mad) 67 : (1983) 96 LW 348 : (1983) 2 MLJ 406
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 22Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts03 Feb 1982
R.R. Pictures Vs Commissioner of Income Tax, Madras
Madras High Court · (1982) 30 CTR 204 : (1983) 143 ITR 429
Income Tax Act, 1961 — Section 216, 217(1A), 263Income Tax Rules, 1962 — Rule 40
High Courts03 Feb 1982
Chettinad Company Pvt. Ltd. Vs Commissioner of Income Tax, Tamil Nadu-IV
Madras High Court · (1984) 147 ITR 724 : (1984) 18 TAXMAN 80
Income Tax Act, 1961 — Section 2(47), 36(1), 36(2), 46, 46(1)
High Courts02 Feb 1982
Pushpavalli Ammal Vs Revenue Divisional Officer, Nagapattinam and Others
Madras High Court · AIR 1983 Mad 215 : (1983) 96 LW 163 : (1983) 1 MLJ 251
Tamil Nadu Debt Relief Act, 1980 — Section 12, 13, 4, 4(2)
High Courts02 Feb 1982
K.V.S.R. Subramanian Chettiar Vs Revenue Divisional Officer, Arantangi Pudukottai District and Others
Madras High Court · AIR 1983 Mad 26
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Debt Relief Act, 1980 — Section 4, 6
High Courts02 Feb 1982
K.V.S.P. Subramanian Chettiar Vs The Revenne Divisional Officer and Others
Madras High Court · (1983) ILR (Mad) 222 : (1984) 97 LW 466 : (1982) 2 MLJ 375
High Courts02 Feb 1982
V.D. Swami and Co. Pvt. Ltd. Vs Commissioner of Income Tax, Tamil Nadu-I
Madras High Court · (1984) 146 ITR 425
Income Tax Act, 1961 — Section 35B, 35B(1), 37
High Courts02 Feb 1982Allowed
M.V.M. Mahalingam Chettiar Vs The Appellate Authority (Sub-Collector) and Others
Madras High Court · (1982) 02 MAD CK 0009
Constitution of India, 1950 — Article 226Tamil Nadu Debt Relief Act, 1980 — Section 4, 5, 6
High Courts01 Feb 1982
V.N. Chandravadivelu Chetty Vs Secretary to Government, Revenue Department and Others
Madras High Court · AIR 1983 Mad 104 : (1984) 97 LW 468 : (1982) 95 LW 468 : (1983) 1 MLJ 50
Tamil Nadu Debt Relief Act, 1980 — Section 12(1)
High Courts01 Feb 1982
Sundarambal Achi Vs The Appellate Authority and Sub. Collector, Kumbakonam and Another
Madras High Court · AIR 1983 Mad 278 : (1983) ILR (Mad) 35 : (1983) 96 LW 71 : (1983) 1 MLJ 346
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Debt Relief Act, 1980 — Section 4, 5, 6
High Courts28 Jan 1982
K.R. Venkatrama Gounder and Others Vs Rangathai
Madras High Court · (1982) 95 LW 301 : (1982) 1 MLJ 346
High Courts28 Jan 1982
Krishnamurthy Vs Srinivasa @ S.S. Vasan and State
Madras High Court · (1982) LW(Cri) 120
High Courts27 Jan 1982
R.M. Muthiah Vs Government of Tamil Nadu and Others
Madras High Court · AIR 1983 Mad 69 : (1982) ILR (Mad) 342 : (1984) 97 LW 618 : (1982) 95 LW 618 : (1983) 1 MLJ 167
Tamil Nadu Debt Relief Act, 1980 — Section 3
High Courts27 Jan 1982
S. Abraham Vs State of Tamil Nadu and Others
Madras High Court · AIR 1983 Mad 257 : (1983) ILR (Mad) 30 : (1983) 96 LW 73 : (1983) 1 MLJ 273
Tamil Nadu Debt Relief Act, 1980 — Section 12, 6
High Courts27 Jan 1982
Rupani Brothers and Another Vs Deputy Commercial Tax Officer, Group III, Inspection Wing, Zone I, Madras and Another
Madras High Court · (1982) 51 STC 326
Tamil Nadu General Sales Tax Act, 1959 — Section 40, 40(1), 45(2), 53, 53(2)
High Courts27 Jan 1982
Sri Agatheeswarar Prasanna Venkatesa Perumal Devasthanam Vs M. Narasimhan
Madras High Court · (1982) 95 LW 412 : (1982) 2 MLJ 70