High Courts01 Mar 1982
Palaniappa Gounder Vs Nallamuthu Gounder and Others
Madras High Court · (1984) 97 LW 581 : (1982) 2 MLJ 258
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 23 of 28
High Courts26 Feb 1982
M.R.S. Ramakrishnan Vs The Assistant Director of Ex-Servicemen Welfare (District Soldiers, Sailors and Airmen Board), Tiruchirapalli and Others
Madras High Court · AIR 1982 Mad 431 : (1984) 97 LW 450
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 108
High Courts26 Feb 1982
R. Karuppan Vs Ministry of External Affairs, New Delhi and Others
Madras High Court · AIR 1982 Mad 316 : (1984) ILR (Mad) 360
Constitution of India, 1950 — Article 14, 226
High Courts26 Feb 1982Dismissed
C.P. Gopinath Vs Mrs. Leela Govindan and Another
Madras High Court · (1982) 02 MAD CK 0003
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11, 11(1), 11(4), 23
High Courts25 Feb 1982
Sri Ram Chit Fund, Salem and Others Vs State of Tamil Nadu
Madras High Court · AIR 1983 Mad 83
Constitution of India, 1950 — Article 134A, 14, 19, 226, 46Tamil Nadu Debt Relief Act, 1976 — Section 1, 2
High Courts25 Feb 1982
Sri Ram Chit Fund and Others Vs The State of Tamil Nadu
Madras High Court · (1982) 2 MLJ 62
High Courts25 Feb 1982
Commissioner of Income Tax, Tamil Nadu-1 Vs Jayashankar Traders
Madras High Court · (1983) 144 ITR 208
Income Tax Act, 1961 — Section 139(5), 143, 144, 147, 256(2)
High Courts25 Feb 1982
Premier Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 152 ITR 457
Income Tax Act, 1961 — Section 33, 34, 37, 37(1), 41(2)
High Courts24 Feb 1982
Mohamed Ismail and Another Vs Khadirsa Rowther and Others
Madras High Court · (1984) 97 LW 609 : (1982) 2 MLJ 367
Trusts Act, 1882 — Section 90
High Courts24 Feb 1982
Mohammed Ismail and Another Vs Khadirsa Rowther and Others
Madras High Court · AIR 1983 Mad 123 : (1982) 95 LW 609
Limitation Act, 1963 — Article 65Trusts Act, 1882 — Section 90
High Courts23 Feb 1982
R. Purushothaman and Others Vs K. Dhanapal and Others
Madras High Court · (1984) 97 LW 669 : (1982) 2 MLJ 287
High Courts22 Feb 1982
S. Kandaswami Chettiar as Trustee of Dharmaraja Koil Vs R.A. Murugesa Chettiar and Another
Madras High Court · (1982) 2 MLJ 362
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Feb 1982
O. Perumal Kone Vs P.V. Devasia
Madras High Court · (1983) ILR (Mad) 190
Civil Procedure Code, 1908 (CPC) — Section 115, 94(4)
High Courts18 Feb 1982
M. Chengaiah Vs The State of Tamil Nadu and Another
Madras High Court · (1983) ILR (Mad) 177 : (1983) 96 LW 388 : (1983) 2 MLJ 348
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts18 Feb 1982
Munuswamy Mudaliar Vs Adimoola Mudaliar and others
Madras High Court · (1982) 02 MAD CK 0039
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(1)
High Courts18 Feb 1982
Chesebrough Pond's Inc. Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 164
Central Sales Tax Act, 1956 — Section 3
High Courts16 Feb 1982Dismissed
Ponnappa Gounder Vs Kandaswamy and Another
Madras High Court · (1982) 02 MAD CK 0008
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6B
High Courts15 Feb 1982
Engineering Investments P. Ltd. Vs Bharath Heavy Electricals Ltd., Madras and Another
Madras High Court · AIR 1983 Mad 1 : (1982) 95 LW 404
Civil Procedure Code, 1908 (CPC) — Section 24(1)
High Courts15 Feb 1982
O. Abdul Aziz and Others Vs Additional Director of Enforcement, Ministry of Law, Justice and Company Affairs, Government of India
Madras High Court · (1982) 2 MLJ 359
Foreign Exchange Regulation Act, 1973 — Section 81, 81(1), 81(2), 81(3)General Clauses Act, 1897 — Section 6
High Courts15 Feb 1982
The State of Tamil Nadu Vs Thakorebhai and Brothers
Madras High Court · (1983) 52 STC 104
Tamil Nadu General Sales Tax Act, 1959 — Section 36(6), 55