High Courts06 Jan 1982
Thomas, Palpandi, Bairavamoorthy and Swami, In re:
Madras High Court · (1982) LW(Cri) 88
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 28 of 28
High Courts05 Jan 1982
Sha Nirbhayala Bahadurmal Vs Krishna Rao M. Nikan Krishna Rao M Nikan Vs Sha Nirbhayala Bahadurmal and Others
Madras High Court · (1983) 96 LW 16 : (1982) 1 MLJ 376
High Courts05 Jan 1982
Commissioner of Income Tax, Tamil Nadu-II Vs A. Venkataraman and Others
Madras High Court · (1982) 28 CTR 329 : (1982) 137 ITR 846
Income Tax Act, 1961 — Section 48, 52(2)
High Courts05 Jan 1982
The Government of Tamil Nadu and Another Vs M.N. Raghunathan
Madras High Court · (1983) 96 LW 670 : (1982) 2 MLJ 294
High Courts05 Jan 1982
Abdul Gaffar Vs N.K. Sidique
Madras High Court · AIR 1983 Mad 98
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts04 Jan 1982
Rodier Mill Employees' Co-operative Stores Ltd. Vs Commissioner of Income Tax, Tamil Nadu-V
Madras High Court · (1982) 29 CTR 74 : (1982) 135 ITR 355
Income Tax Act, 1961 — Section 80P, 80P(2)
High Courts04 Jan 1982
Commissioner of Income Tax Tamil Nadu-I Vs Smt Sigappi Achi
Madras High Court · (1983) 33 CTR 313 : (1983) 140 ITR 448 : (1983) 13 TAXMAN 410
Income Tax Act, 1961 — Section 70(2)(ii), 80T
High Courts04 Jan 1982
Commissioner of Income Tax Tamil Nadu-I Vs Sigappi Achi
Madras High Court · (1983) 33 CTR 313 : (1983) 140 ITR 448 : (1983) 13 TAXMAN 410
Income Tax Act, 1961 — Section 70(2), 80T
High Courts01 Jan 1982Allowed
S. Vasudevan Vs The Government of Tamil Nadu and Others
Madras High Court · (1984) ILR (Mad) 251
Constitution of India, 1950 — Article 20(2), 311(2)Tamil Nadu Civil Services (Classification, Control and Appeal) Rules, 1953 — Rule 15(1), 17, 2, 8Tamil Nadu Financial Code — Article 124