High Courts25 Jan 1982
Narayanaswami Chettiar and Others Vs Nambikkai Mary Ammal and Others
Madras High Court · AIR 1983 Mad 79
Tamil Nadu Debt Relief Act, 1980 — Section 12, 4
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 26 of 28
High Courts25 Jan 1982
J. Ramu Chettiar Vs The Special Tahsildar (Debt Reliefs), Ariyalur and Others
Madras High Court · AIR 1983 Mad 77
Tamil Nadu Debt Relief Act, 1980 — Section 4, 5, 6
High Courts25 Jan 1982
J. Ramu Chettiar Vs The Special Tahsildar (Debt Relief) and Others
Madras High Court · (1983) ILR (Mad) 26 : (1982) 95 LW 378 : (1982) 2 MLJ 418
High Courts25 Jan 1982
A.G. Venkatanarasiah Vs Vijayalakshmi and Others
Madras High Court · AIR 1982 Mad 329
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10, Order 21 Rule 31(2), 152
High Courts25 Jan 1982
A.R. Vinisithurthan Chettiar Vs The Governement of Tamil Nadu and Others
Madras High Court · AIR 1982 Mad 440 : (1982) 95 LW 374
Tamil Nadu Debt Relief Act, 1980 — Section 5
High Courts25 Jan 1982
Manickam Vs State, by R.D.O., Coimbatore
Madras High Court · (1982) LW(Cri) 1
Criminal Procedure Code, 1973 (CrPC) — Section 200(a)
High Courts25 Jan 1982
A.R. Vinsithurthan Chettiar Vs The Government of Tamil Nadu and Others
Madras High Court · (1982) 2 MLJ 437
High Courts22 Jan 1982
Official Receiver, Madurai Vs P.N. Krishnaier and Others
Madras High Court · AIR 1983 Mad 80 : (1982) 95 LW 617
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Madras Civil Rules of Practice — Rule 163, 165Provincial Insolvency Act, 1920 — Section 35, 37, 59
High Courts22 Jan 1982
S. Kandaswami Chettiar as trustee of Dharmaraja Koil Arkonam Vs R.A. Murugesa Chettiar and Another
Madras High Court · AIR 1983 Mad 131 : (1984) 97 LW 660
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jan 1982
The Official Receiver Vs P.N. Krishnaier and Others
Madras High Court · (1983) ILR (Mad) 420 : (1984) 97 LW 617 : (1982) 2 MLJ 460
High Courts22 Jan 1982
Mohammed Nachiyar and Others Vs Hirudaya Dass
Madras High Court · AIR 1983 Mad 81 : (1983) ILR (Mad) 394 : (1984) 97 LW 439 : (1982) 95 LW 439
Pondicherry Cultivating Tenants Protection Act, 1970 — Section 10, 3(4)
High Courts22 Jan 1982
The Provinicial Superior Vs The State of Tamil Nadu and Others
Madras High Court · (1982) 1 MLJ 358
Penal Code, 1860 (IPC) — Section 381Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 5, 5(1), 5(1)(d), 5(7)
High Courts22 Jan 1982
Commissioner of Income Tax, Coimbatore Vs Nachimuthu Industrial Association
Madras High Court · (1982) 31 CTR 50 : (1982) 138 ITR 585
Income Tax Act, 1961 — Section 109(11), 11, 12, 13(1), 13(2)
High Courts21 Jan 1982Allowed
Santhamani Vs S.N. Somasundram
Madras High Court · (1982) 01 MAD CK 0045
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9, Order 9 Rule 13, 115Evidence Act, 1872 — Section 165Hindu Marriage Act, 1955 — Section 13
High Courts21 Jan 1982
E. Rangaraju Vs The Revenue Divisional Officer, Tiruchirapalli and Others
Madras High Court · AIR 1983 Mad 71 : (1984) 97 LW 590 : (1983) 1 MLJ 53
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Debt Relief Act, 1980 — Section 4, 5
High Courts21 Jan 1982
S.U.S. Davey Sons Vs P.M. Naranaswamy and Another
Madras High Court · AIR 1983 Mad 217
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64Transfer of Property Act, 1882 — Section 69
High Courts21 Jan 1982Allowed
R. Rangaraju Vs The Revenue Divisional Officer and Others
Madras High Court · (1982) 01 MAD CK 0012
Tamil Nadu Debt Relief Act, 1980 — Section 5, 5(1)
High Courts21 Jan 1982
S.U.S. Davey and Sons Vs P.M. Narayanaswami and Another
Madras High Court · (1983) ILR (Mad) 321 : (1983) 96 LW 61 : (1983) 2 MLJ 534
Civil Procedure Code, 1908 (CPC) — Section 106Constitution of India, 1950 — Article 134(A)Transfer of Property Act, 1882 — Section 69
High Courts21 Jan 1982
Santhamani Vs S.N. Somasundaram
Madras High Court · (1982) 01 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 9, Order 9 Rule 13, 115Evidence Act, 1872 — Section 16, 165Hindu Marriage Act, 1955 — Section 13, 23
High Courts12 Jan 1982
Bangalore Distributing Company Pvt. Ltd. Vs The Assistant Commercial Tax Officer, Check Post Thirumangalam and Others
Madras High Court · (1983) 54 STC 140
Central Sales Tax Act, 1956 — Section 3, 6(2), 9(1)Tamil Nadu General Sales Tax Act, 1959 — Section 3(2), 4, 41A, 42, 42(8)