Commissioner of Wealth-tax, Tamil Nadu-V Vs K. Ramachandra Chettiar
Madras High Court · (1983) 35 CTR 126 : (1983) 141 ITR 771
COURT ARCHIVE
549 judgments · page 24 of 28
Madras High Court · (1983) 35 CTR 126 : (1983) 141 ITR 771
Madras High Court · AIR 1983 Mad 59
Madras High Court · (1982) 31 CTR 1 : (1983) 140 ITR 994 : (1982) 11 TAXMAN 217
Madras High Court · AIR 1983 Mad 194 : (1983) ILR (Mad) 254 : (1984) 97 LW 700 : (1983) 1 MLJ 91
Madras High Court · (1983) 142 ITR 16
Madras High Court · (1983) ACJ 174 : (1982) 45 FLR 287 : (1983) 2 LLJ 320 : (1982) 2 MLJ 140
Madras High Court · (1984) ILR (Mad) 75
Madras High Court · AIR 1983 Mad 63 : (1983) ILR (Mad) 44 : (1982) 95 LW 433 : (1983) 1 MLJ 170
Madras High Court · (1982) 95 LW 382 : (1982) 2 MLJ 427
Madras High Court · AIR 1983 Mad 21 : (1984) 97 LW 632
Madras High Court · (1982) 2 MLJ 30
Madras High Court · AIR 1983 Mad 102
Madras High Court · AIR 1983 Mad 66 : (1982) 95 LW 693
Madras High Court · (1984) 97 LW 566 : (1982) 2 MLJ 400
Madras High Court · (1982) 2 MLJ 59
Madras High Court · AIR 1982 Mad 386 : (1983) ILR (Mad) 1 : (1983) 96 LW 396
Madras High Court · (1984) 97 LW 693 : (1982) 2 MLJ 378
Madras High Court · (1984) 2 ECC 253 : (1985) 5 ECR 221 : (1984) ILR (Mad) 143
Madras High Court · AIR 1983 Mad 38 : (1983) ILR (Mad) 40 : (1984) 97 LW 630
Madras High Court · (1982) 2 MLJ 142