High Courts12 Mar 1982
Prakash Roadlines Pvt. Ltd. Vs United India Insurance Co. Ltd. and Another
Madras High Court · (1984) 2 ACC 141
Civil Procedure Code, 1908 (CPC) — Section 20
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 22 of 28
High Courts12 Mar 1982Allowed
Dhananjaya Padayachi Vs Vanamail Ammal
Madras High Court · (1983) ILR (Mad) 195
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Debt Relief Act, 1980 — Section 12, 3, 4, 5, 6
High Courts12 Mar 1982
V. Kuppusamy Vs State of Tamil Nadu and Others
Madras High Court · (1982) 2 MLJ 278
High Courts11 Mar 1982
Commissioner of Income Tax, Tamil Nadu-I, Madras Vs K.S. Subbiah Pillai (Huf)
Madras High Court · (1983) 33 CTR 327 : (1984) 147 ITR 87
Income Tax Act, 1961 — Section 147, 148, 40
High Courts10 Mar 1982
Commissioner of Income Tax, Tamil Nadu-I Vs Paramanand Uttamchand
Madras High Court · (1984) 146 ITR 430
Income Tax Act, 1961 — Section 5
High Courts09 Mar 1982
Commissioner of Income Tax Vs Madras Auto Service Ltd.
Madras High Court · (1983) 33 CTR 106 : (1985) 156 ITR 740
Income Tax Act, 1961 — Section 45
High Courts09 Mar 1982
M. Janakirama Iyer Vs Meenakshiammal
Madras High Court · (1982) 2 MLJ 461
Limitation Act, 1963 — Article 137
High Courts09 Mar 1982
M.M. Mohideen Thambi and Company Vs The State of Tamil Nadu
Madras High Court · (1983) 52 STC 376
Central Sales Tax Act, 1956 — Section 5, 5(1)
High Courts05 Mar 1982
Oriental Bank of Commerce Vs The Commissioner of Labour, Madras-6 and Others
Madras High Court · (1982) 44 FLR 416 : (1982) 1 LLJ 354
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(12), 2(5), 4, 4(1), 41
High Courts04 Mar 1982
A.M.S. Shakul Hameed Vs The Union of India (UOI) and Others
Madras High Court · (1982) LW(Cri) 136
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5AConstitution of India, 1950 — Article 133(1), 226, 234A
High Courts04 Mar 1982
Buhari Trading Co. Vs Star Metal Co.
Madras High Court · AIR 1983 Mad 150 : (1983) 96 LW 20 : (1983) 1 MLJ 10
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151Partnership Act, 1932 — Section 69
High Courts04 Mar 1982
Dalmia Cement (Bharat) Limited Vs The State of Tamil Nadu
Madras High Court · (1982) 51 STC 259
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4, 5Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
High Courts04 Mar 1982
Soundarpandi Vs State
Madras High Court · (1983) CriLJ 1199
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 1982
R.P. Ramaswamy Chettiar Vs Commissioner of Wealth Tax, Tamil Nadu-II
Madras High Court · (1983) 35 CTR 128 : (1983) 144 ITR 87 : (1983) 14 TAXMAN 361
Wealth Tax Act, 1957 — Section 18(1), 18(2A)
High Courts04 Mar 1982
A.M.S. Shakul Hameed Vs The Union of India and Others
Madras High Court · (1982) LW(Cri) 136
Constitution of India, 1950 — Article 134A
High Courts04 Mar 1982
K. Thivyaraj Vs The Chief Secretary, Government of Pondicherry and Another
Madras High Court · (1982) 2 MLJ 136
Constitution of India, 1950 — Article 226
High Courts03 Mar 1982
Jayprakash Match Works, Kovilpatti and Others Vs Union of India and Others
Madras High Court · (1989) 22 ECC 218 : (1983) 12 ELT 58
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 2, 3, 37, 37(2)
High Courts03 Mar 1982
Rosaline Rajan Vs S.M. Joseph Xavier Lourdarajan
Madras High Court · AIR 1983 Mad 164
Divorce Act, 1869 — Section 19(1)
High Courts02 Mar 1982
Odeon Mani Tiraiarangam and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1983) ILR (Mad) 201 : (1983) 96 LW 338 : (1983) 2 MLJ 392
Constitution of India, 1950 — Article 245Madras City Municipal Corporation Act, 1919 — Section 3(9)Tamil Nadu Entertainments Tax Act, 1939 — Section 4C