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Madras High Court judgments, 1982

549 judgments · page 20 of 28

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High Courts31 Mar 1982

K.K. Mohammed Ebraheem Sahib and Sons Vs The State of Tamil Nadu

Madras High Court · (1983) 52 STC 309

Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 5(1)Tamil Nadu General Sales Tax Rules, 1959 — Rule 6
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High Courts31 Mar 1982

Parrys Confectionary Ltd. Vs The State of Tamil Nadu

Madras High Court · (1983) 52 STC 168

Central Sales Tax Act, 1956 — Section 3, 8(2A), 9Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 4Madras General Sales Tax Act, 1939 — Section 3(3), 5(2)
Read judgment
High Courts30 Mar 1982

Commissioner of Income Tax, Tamil Nadu Vs Standard Motor Products of India Ltd.

Madras High Court · (1983) 35 CTR 107 : (1983) 142 ITR 877

Income Tax Act, 1961 — Section 139, 139(2), 147, 148, 149Wealth Tax Act, 1957 — Section 17(1), 17(1A), 17(1B)
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High Courts30 Mar 1982

Divisional Manager, Life Insurance Corporation of India, Madurai Vs R. Sivasathyamurthy

Madras High Court · (1983) ILR (Mad) 113 : (1983) 2 LLJ 118 : (1984) 97 LW 577

Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 10, 16, 16(1)
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High Courts30 Mar 1982

The Coimbatore Municipality Vs S.N. Ameer

Madras High Court · (1982) LW(Cri) 202

Tamil Nadu District Municipalities Act, 1920 — Section 250, 338
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High Courts29 Mar 1982

P. Rathinaswami Vs The State

Madras High Court · (1982) 03 MAD CK 0030

Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2, 7(1)
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High Courts29 Mar 1982

Commissioner of Income Tax Tamil Nadu-I Vs Dadha and Company

Madras High Court · (1982) 03 MAD CK 0028

Income Tax Act, 1961 — Section 17, 2(15), 2(47), 41(2)
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High Courts28 Mar 1982

Commissioner of Income Tax, Tamil Nadu-IV Vs Sankara Allom (P.) Ltd.

Madras High Court · (1984) 146 ITR 129

Income Tax Act, 1961 — Section 43(6)
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High Courts27 Mar 1982

CONTROLLER OF ESTATE DUTY, MADRAS Vs SMT. N. KUNJAMMAL.

Madras High Court · (1983) 35 CTR 155 : (1983) 141 ITR 1

Income Tax Act, 1961 — Section 271(4A)
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High Courts27 Mar 1982

G.K. Devarajulu Naidu Vs Commissioner of Income Tax, Madras

Madras High Court · (1983) 144 ITR 686

Income Tax Act, 1961 — Section 147
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High Courts27 Mar 1982

Controller of Estate Duty, Madras Vs N. Kunjammal

Madras High Court · (1983) 35 CTR 155 : (1983) 141 ITR 1

Income Tax Act, 1961 — Section 271(4A)
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High Courts26 Mar 1982

Commissioner of Income Tax Vs S.A.E. (I) Private Ltd.

Madras High Court · (1985) 153 ITR 269

Income Tax Act, 1961 — Section 37
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High Courts26 Mar 1982

Commissioner of Income Tax, Tamilnadu - I Vs Late Rani Meyyammai Achi and Another

Madras High Court · (1984) 146 ITR 121

Income Tax Act, 1961 — Section 80A, 80A(2), 80K, 80L, 80M
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High Courts25 Mar 1982Allowed

V.S. Parthasarathy Mudaliar Vs The Authorised Officer (Land Reforms)

Madras High Court · (1982) 03 MAD CK 0056

Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970 — Section 10, 12, 15, 73, 78
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High Courts25 Mar 1982

Management of Sri Sabari Mills Ltd. Vs M. Kulandai

Madras High Court · (1984) 1 LLJ 254

Workmens Compensation Act, 1923 — Section 3, 3(1)
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High Courts25 Mar 1982

Sri Sabari Mills Ltd. Vs M. Kulandai

Madras High Court · (1984) 2 ACC 246

Workmens Compensation Act, 1923 — Section 3
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High Courts24 Mar 1982

Mycol (Private) Limited Vs Commissioner of Income Tax, Madras

Madras High Court · (1986) 55 CTR 434 : (1984) 150 ITR 609 : (1985) 21 TAXMAN 355

Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
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High Courts23 Mar 1982

P. Silamban Vs G. Ramamurthy Iyer

Madras High Court · (1982) 2 MLJ 107

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High Courts23 Mar 1982

Commissioner of Income Tax Vs East India Industries (M) Pvt. Ltd.

Madras High Court · (1983) 33 CTR 103 : (1983) 139 ITR 1059

Income Tax Act, 1961 — Section 33(1), 80
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High Courts20 Mar 1982

A.R. Sudarsanam Vs Madras Purasawalkam Hindu Janopakara Saswatha Nidhi Ltd. and Others

Madras High Court · (1982) 03 MAD CK 0018

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 198, 309, 309(2), 314, 314(1)
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