High Courts15 Apr 1982
Kutty Flush Doors and Furniture Co. (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1984) 57 STC 74
Tamil Nadu General Sales Tax Act, 1959 — Section 32
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 19 of 28
High Courts15 Apr 1982
C. Devamani and Others Vs The State and Others
Madras High Court · (1983) CriLJ 1320 : (1984) ILR (Mad) 39
Essential Commodities Act, 1955 — Section 3, 6A, 6B
High Courts15 Apr 1982
Cutfast Abrasive Tools Private Limited Vs State of Tamil Nadu
Madras High Court · (1984) 57 STC 40
High Courts15 Apr 1982Allowed
Nagarajan and Others Vs The Commissioner, Hindu Religious and Charitable Endowments (Administration) Department and Others
Madras High Court · (1984) ILR (Mad) 65
Civil Procedure Code, 1908 (CPC) — Section 151, 63, 64, 65, 66Criminal Procedure Code, 1973 (CrPC) — Section 195, 5Evidence Act, 1872 — Section 3
High Courts13 Apr 1982
T.V. Angappan Vs Coimbatore Murugan Mills Ltd. and Another
Madras High Court · (1983) 54 CompCas 5
Companies Act, 1956 — Section 633
High Courts12 Apr 1982
K.M. Raghothaman and Another Vs M.P. Kannappan and Another
Madras High Court · AIR 1982 Mad 235 : (1982) 95 LW 425
Hindu Succession Act, 1956 — Section 6
High Courts12 Apr 1982Allowed
The Government of Tamil Nadu Vs M/s. Hajee S.V.M. Mohamed Jamaludeen Bros. and Company
Madras High Court · (1982) 04 MAD CK 0035
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 73Easements Act, 1882 — Section 60
High Courts08 Apr 1982
Kothandapillai Vs State by Deputy Supdt. of Police, Tindivanam
Madras High Court · (1982) LW(Cri) 112
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 171(E)
High Courts08 Apr 1982
K. Ramunni Nair and Another Vs J.C. Baghavathi
Madras High Court · (1982) 04 MAD CK 0003
High Courts07 Apr 1982
S.V. Sundaresann Vs Assistant Controller of Estate Duty
Madras High Court · (1983) 144 ITR 916
Estate Duty Act, 1953 — Section 61
High Courts07 Apr 1982
The Workmen of Buckingham and Carnatic Mills and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1982) 45 FLR 304 : (1982) 2 LLJ 90 : (1983) 96 LW 466
Constitution of India, 1950 — Article 12, 226Industrial Disputes (Central) Rules, 1957 — Rule 25(1), 25(2)Industrial Disputes Act, 1947 — Section 12, 12(2), 12(3), 18(3), 19
High Courts02 Apr 1982
Ponnuswamy and Another Vs District Revenue Officer and Others
Madras High Court · (1984) 97 LW 647 : (1982) 2 MLJ 381
Constitution of India, 1950 — Article 226
High Courts01 Apr 1982
The Pondicherry State Weavers Co-operative Society, Limited, Industrial Estate Vs The Regional Director of Employees' State Insurance Corporation
Madras High Court · (1982) 2 MLJ 269
High Courts01 Apr 1982
Commissioner of Income Tax Vs Workshop Trust
Madras High Court · (1983) 12 TAXMAN 239
Income Tax Act, 1961 — Section 80G
High Courts01 Apr 1982
S. Chander and Company Vs The State of Tamil Nadu
Madras High Court · (1983) ILR (Mad) 339 : (1982) 51 STC 262
High Courts01 Apr 1982
Commissioner of Income Tax, Tamil Nadu-V Vs Workshop Trust
Madras High Court · (1983) 142 ITR 26
Income Tax Act, 1961 — Section 11
High Courts01 Apr 1982
S.N. Rangaswamy Vs S. Muthurama Reddy
Madras High Court · AIR 1983 Mad 209
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 7
High Courts01 Apr 1982
Pondicherry State Weavers' Co-operative Society Vs Regional Director, Employees' State Insurance Corporation, Madras
Madras High Court · (1983) 1 LLJ 17 : (1984) 97 LW 674
Employees State Insurance Act, 1948 — Section 75(1)
High Courts31 Mar 1982
Indian Bank, Tiruvannamalai Vs V.A. Balasubramania Gurukal
Madras High Court · AIR 1982 Mad 296 : (1984) 97 LW 477 : (1982) 2 MLJ 238
Banking Regulation Act, 1949 — Section 21, 21(3), 46, 46(4)Civil Procedure Code, 1908 (CPC) — Section 34Usurious Loans Act, 1918 — Section 3, 3(1)
High Courts31 Mar 1982
Indian Bank Vs V.A. Balasubramania Gurukkal and Others
Madras High Court · (1984) 56 CompCas 41 : (1982) 95 LW 477
Usurious Loans Act, 1918 — Section 3(1)