High Courts12 Jan 1982
Commissioner of Income Tax, Coimbatore Vs Ambal Mills Pvt. Ltd.
Madras High Court · (1983) 142 ITR 771
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 27 of 28
High Courts11 Jan 1982
United India Insurance Co., Ltd. Vs Nagammal and Others
Madras High Court · (1983) ACJ 541 : (1983) ILR (Mad) 330 : (1983) 96 LW 201 : (1983) 2 MLJ 323
Motor Vehicles Act, 1988 — Section 95
High Courts11 Jan 1982
C. Swaminatha Mudaliar Sons and Others Vs S.M. Singaram and Sinniah, Executor and Administrator under the will deed of his mother M.S.M. Mannammi Achi of Pannayapatti Village and Others
Madras High Court · (1982) 1 MLJ 418
High Courts11 Jan 1982
N.P. Saraswathi Ammal and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1982) 138 ITR 19
Income Tax Act, 1961 — Section 251(1)
High Courts11 Jan 1982
The State of Tamil Nadu Vs Best and Co. (P.) Ltd.
Madras High Court · (1984) 57 STC 174
High Courts08 Jan 1982
S. Alagiriswami Naidu Vs Chellayee Ammal
Madras High Court · AIR 1982 Mad 384 : (1984) 97 LW 657 : (1982) 2 MLJ 22
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts08 Jan 1982
K. Noorunnisa and Another Vs The District Collector
Madras High Court · (1982) 95 LW 282 : (1982) 2 MLJ 28
High Courts07 Jan 1982
Amitkumar Amichand by Partner S. Mohanlal Vs Jawanthraj and Others
Madras High Court · (1983) ILR (Mad) 281 : (1982) 2 MLJ 353
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts07 Jan 1982
N.S. Sivaprakasam Vs M. Munuswamy Naicker
Madras High Court · (1984) 97 LW 728 : (1982) 2 MLJ 109
High Courts07 Jan 1982
Commissioner of Income Tax Tamil Nadu-V Vs P M P Soundara Pandian and Brothers
Madras High Court · (1983) 140 ITR 385
Income Tax Act, 1961 — Section 271(1)(c)
High Courts07 Jan 1982
Commissioner of Income Tax Vs P.M.P. Soundara Pandian and Brothers
Madras High Court · (1983) 13 TAXMAN 471
Income Tax Act, 1961 — Section 271(1)(c), 271(4A), 68
High Courts07 Jan 1982
Amithakumar Amichand Vs Jawanthraj and Others
Madras High Court · AIR 1983 Mad 324 : (1984) 97 LW 625 : (1982) 95 LW 625
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts07 Jan 1982
V. Ramar Thevar Vs Sri Kannikaparameswari Amman Devasthanam
Madras High Court · (1984) 97 LW 725 : (1982) 2 MLJ 236
High Courts07 Jan 1982
Commissioner of Income Tax Tamil Nadu-V Vs P.M.P. Soundara Pandian and Brothers
Madras High Court · (1983) 33 CTR 350
Income Tax Act, 1961 — Section 271(1)(C), 68
High Courts07 Jan 1982
Arumugham Vs Valliammal and Others
Madras High Court · (1982) 01 MAD CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1)Penal Code, 1860 (IPC) — Section 323
High Courts06 Jan 1982
Commissioner of Income Tax, Tamil Nadu Vs N. Sowbhagmull Mahavirchand
Madras High Court · (1982) 31 CTR 335 : (1983) 142 ITR 747
Income Tax Act, 1961 — Section 27, 271(1), 69, 69A
High Courts06 Jan 1982
Vasanji Mavji and Company Vs K.P.C. Spinners and Others
Madras High Court · (1983) ILR (Mad) 221 : (1982) 2 MLJ 216
High Courts06 Jan 1982
Vasanji Navji and Co. Vs K.P.C. Spinners and Others
Madras High Court · AIR 1983 Mad 31
Arbitration Act, 1940 — Section 34
High Courts06 Jan 1982
Commissioner of Income Tax, Tamil Nadu-IV Vs V.R. Chittal Achi
Madras High Court · (1983) 34 CTR 137 : (1983) 140 ITR 698 : (1983) 13 TAXMAN 323
Income Tax Act, 1961 — Section 144, 271(1)
High Courts06 Jan 1982
C.M.S. Abdus Salam Vs Commissioner of Wealth-tax, Madras
Madras High Court · (1983) 144 ITR 649
Income Tax Act, 1922 — Section 10(2), 66(2)