CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1978

COURT ARCHIVE

Madras High Court judgments, 1978

508 judgments · page 9 of 26

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts07 Sept 1978

Christinamary Stella Vs Vijay Siddharaj and Another

Madras High Court · AIR 1979 Mad 100 : (1979) 92 LW 110

Divorce Act, 1869 — Section 10, 12, 17, 3, 47
Read judgment
High Courts07 Sept 1978

Christinamary Stella Vs Dr. Vijay Siddharaj and Another

Madras High Court · (1979) 1 MLJ 57

Divorce Act, 1869 — Section 10
Read judgment
High Courts06 Sept 1978

State by the Public Prosecutor Vs Marappan

Madras High Court · (1980) LW(Cri) 37

Evidence Act, 1872 — Section 134Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(1)
Read judgment
High Courts04 Sept 1978

G.T. Venkatasamy Reddi Vs State of Tamil Nadu and Another

Madras High Court · AIR 1979 Mad 261 : (1979) 1 MLJ 382

Read judgment
High Courts04 Sept 1978

Rajah Sir M.A. Muthia Chettiar Vs R.M. Murugappan and Others

Madras High Court · (1979) 92 LW 293 : (1979) 1 MLJ 311

Read judgment
High Courts04 Sept 1978Dismissed

R.M. Chinniah Vs N.P.P.S. Nataraja Nadar Firm and Others

Madras High Court · (1979) ILR (Mad) 269

Read judgment
High Courts04 Sept 1978

N.P. L. PR. Somasundaram Chettiar Vs N.P. E.S. Nataraja Nadar firm, carrying on business at Sivakasi and others

Madras High Court · (1978) 09 MAD CK 0003

Read judgment
High Courts01 Sept 1978

C. Ramamurthi Vs Karuppasami and Others

Madras High Court · (1979) ILR (Mad) 104 : (1979) 92 LW 41 : (1979) 1 MLJ 298

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 21
Read judgment
High Courts29 Aug 1978

C.K. Ramaswamy, Secretary to Government, Legislative Council Department Vs G. Vasantha Pal and Another

Madras High Court · (1979) ILR (Mad) 180 : (1979) 1 MLJ 94

Constitution of India, 1950 — Article 188Representation of the People Act, 1951 — Section 157
Read judgment
High Courts29 Aug 1978Allowed

M. Ganesan Vs N.P. Rengasamy

Madras High Court · (1978) 08 MAD CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 133
Read judgment
High Courts29 Aug 1978

Vadapalli Sathyavathi Vs V.V.S.N. Raju

Madras High Court · (1979) LW(Cri) 24

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
Read judgment
High Courts24 Aug 1978

Nagapattinam Permanent Fund Limited Vs N. Thirunavukkarasu Mudaliar

Madras High Court · (1979) 92 LW 416 : (1979) 2 MLJ 244

Read judgment
High Courts24 Aug 1978

Pavunambal Vs Ramaswamy and Another

Madras High Court · (1980) ILR (Mad) 124 : (1979) 92 LW 558 : (1979) 2 MLJ 273

Hindu Marriage Act, 1955 — Section 11, 23, 23(1)(d)
Read judgment
High Courts24 Aug 1978

Kuppurama Mudaliar Vs The State of Tamil Nadu and Others

Madras High Court · AIR 1979 Mad 263 : (1979) ILR (Mad) 418 : (1979) 92 LW 269

Court Fees Act, 1870 — Section 25, 26
Read judgment
High Courts24 Aug 1978

M. Duraiswami Achari Vs Pavunammal

Madras High Court · (1979) 1 MLJ 63

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 8
Read judgment
High Courts22 Aug 1978

Sri Ram and Co. Lesse of Sri Rama Rice Mills Tirppur and Others Vs State of Tamil Nadu and Others

Madras High Court · (1979) ILR (Mad) 411 : (1979) 2 LLJ 481

Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 3, 5, 8, 9
Read judgment
High Courts22 Aug 1978Dismissed

Dollar Company Vs Joint Secretary, Ministry of Finance (Department of Revenue)

Madras High Court · (1979) CENCUS 230 : (1979) 4 ELT 79

Central Excises and Salt Act, 1944 — Section 4(3)Constitution of India, 1950 — Article 226
Read judgment
High Courts22 Aug 1978

Sri Ram and Company (Lessee of Sri Rama Rice Mill) and Others Vs The State of Tamil Nadu and Another

Madras High Court · (1979) 92 LW 185 : (1979) 2 MLJ 67

Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 5(2)
Read judgment
High Courts19 Aug 1978

New Horizon Sugar Mills (P) Ltd. Vs Assistant Collector of Central Excise and Others

Madras High Court · (1979) CENCUS 234 : (1979) 4 ELT 75 : (1979) ILR (Mad) 450

Central Excises and Salt Act, 1944 — Section 35, 37Constitution of India, 1950 — Article 226, 226(3)
Read judgment
High Courts19 Aug 1978

The New College and Others Vs Basheer Mohammed and Others Basheer Mohamed and Others Vs The Muslim Educational Association of Southern India and Others

Madras High Court · (1979) 1 MLJ 145

Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226Waqf Act, 1954 — Section 63
Read judgment
Previous1…7891011…26Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions