COURT ARCHIVE

Madras High Court judgments, 1978

508 judgments · page 26 of 26

High Courts06 Jan 1978

Bakola Pharmaceutical Company Vs The Union of Government of India and Another

Madras High Court · (1979) 1 MLJ 285

Constitution of India, 1950 — Article 14, 19

High Courts06 Jan 1978

Madras High Court · (1978) 7 CTR 246(2)

General Sales Tax Act, 1125 — Entry 48 Schedule 1

High Courts05 Jan 1978

Madras High Court · AIR 1978 Mad 277 : (1983) 96 LW 207 : (1978) 91 LW 175 : (1977) 90 LW 175 : (1978) 1 MLJ 339

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4(1), 5A

High Courts04 Jan 1978

Madras High Court · (1981) 132 ITR 866

Income Tax Act, 1961 — Section 147

High Courts03 Jan 1978Dismissed

Madras High Court · (1979) CENCUS 11

Constitution of India, 1950 — Article 226

High Courts03 Jan 1978Allowed

Madras High Court · (1979) 4 ELT 326

Customs Act, 1962 — Section 131, 28(1)

High Courts03 Jan 1978Dismissed

Madras High Court · (1979) 43 STC 120

Tamil Nadu General Sales Tax Act, 1959 — Section 16

High Courts03 Jan 1978

Madras High Court · (1979) 1 MLJ 47

Criminal Procedure Code, 1973 (CrPC) — Section 145