High Courts19 Jan 1978
United Footwear (P) Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1978) 2 ELT 626
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 25 of 26
High Courts18 Jan 1978
Chinna Thevar Vs Gnanaprakasi Ammal and Another
Madras High Court · AIR 1979 Mad 47 : (1979) ILR (Mad) 381 : (1978) 91 LW 544 : (1977) 90 LW 544
Transfer of Property Act, 1882 — Section 53
High Courts18 Jan 1978
C.G. Ramanathan Vs Commissioner, Corporation of Madras
Madras High Court · (1978) 01 MAD CK 0016
City Municipal Corporation Act, 1919 — Section 100
High Courts18 Jan 1978
D. Nagalakshmi and others Vs Kalimuthu Padayachi and others
Madras High Court · (1978) 01 MAD CK 0003
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 3
High Courts17 Jan 1978
S. Arunagiri Chettiar Vs Third Income Tax Officer and Another
Madras High Court · (1979) 117 ITR 308
Income Tax Act, 1961 — Section 185(1), 187(2), 189(1), 189(3)Partnership Act, 1932 — Section 25
High Courts17 Jan 1978Dismissed
Regional Director, Employees' State Insurance Corporation Vs Freedom Press
Madras High Court · (1978) ILR (Mad) 122
Employees State Insurance Act, 1948 — Section 1(4), 2(12), 2(9)
High Courts17 Jan 1978
Pechiammal Vs Punnaivanan Chettiar
Madras High Court · AIR 1979 Mad 140 : (1978) 91 LW 610 : (1977) 90 LW 610
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8Tamil Nadu Debt Relief Act, 1972 — Section 2(3), 7(1), 7(2), 7(3)
High Courts17 Jan 1978
S.T. Kannabiran Vs Authorised Officer, Land Reforms, Grey Town, Coimbatore-18
Madras High Court · (1978) 01 MAD CK 0004
High Courts16 Jan 1978Allowed
Villa Venkata Rao Vs Satyanandam Mummidi and Others
Madras High Court · AIR 1978 Mad 299 : (1978) 1 MLJ 529
Motor Vehicles Act, 1939 — Section 47(1)
High Courts16 Jan 1978
Additional Commissioner of Income Tax Vs Progressive Financiers
Madras High Court · (1979) 118 ITR 18
Income Tax Act, 1961 — Section 184
High Courts12 Jan 1978
Shanmugham Vs Murugan
Madras High Court · (1978) 01 MAD CK 0034
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4A(1)
High Courts12 Jan 1978
Jayalakshmi Ammal Vs Lakshmi Ammal
Madras High Court · (1978) 01 MAD CK 0033
Succession Act, 1925 — Section 372
High Courts12 Jan 1978
K. Krishnan Vs Munusamy
Madras High Court · AIR 1979 Mad 50 : (1978) ILR (Mad) 193 : (1978) 91 LW 454 : (1977) 90 LW 454
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)
High Courts11 Jan 1978
M.R. Govindan Vs The Director of Government Examinations, College Road, Madras and another
Madras High Court · (1978) 01 MAD CK 0032
High Courts10 Jan 1978Allowed
Tufflite Plastics Pvt. Ltd. Vs Union of India (UOI) and Another
Madras High Court · (1979) CENCUS 14 : (1978) 2 ELT 509
Central Excises and Salt Act, 1944 — Section 36
High Courts09 Jan 1978
N. Shantilal Vs A. Sankarasubha Mudaliar
Madras High Court · AIR 1979 Mad 13 : (1978) 91 LW 485 : (1977) 90 LW 485
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 34 Rule 4
High Courts07 Jan 1978
Lakshmi Venkatesan, represented by father and natural guardian Bhuvarahamurthi Rao Vs Special Tahsidar for Land Acquisition, Harijan Welfare, Villupuran and another
Madras High Court · (1978) 01 MAD CK 0031
Constitution of India, 1950 — Article 226Land Acquisition (Amendment and Validation) Act, 1967 — Section 4, 4(1), 4(1), 5Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts06 Jan 1978Dismissed
V. Natarajan Vs The Govt. of Tamil Nadu and Another
Madras High Court · AIR 1978 Mad 390
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3, 3(2)
High Courts06 Jan 1978Allowed
M. Gulam Mohideen Vs The Commissioner of Agricultural Income Tax, Board of Revenue, Madras and Another
Madras High Court · AIR 1978 Mad 327 : (1978) ILR (Mad) 23 : (1978) 113 ITR 837 : (1978) 91 LW 307
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 34(2)
High Courts06 Jan 1978Allowed
A. Boake Roberts and Co. (India) Ltd. [now Bush Boake Allen (India) Ltd.] Vs The Board of Revenue (Commercial Taxes)
Madras High Court · (1978) ILR (Mad) 111 : (1978) 42 STC 270