High Courts30 Jan 1978
India Leather Corporation (P.) Ltd. (No. 2) Vs Commissioner of Income Tax
Madras High Court · (1989) 179 ITR 179
Finance Act, 1968 — Section 2(6)
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 24 of 26
High Courts30 Jan 1978
Additional Commissioner of Income Tax Vs Anamallais Bus Transports (P.) Ltd.
Madras High Court · (1979) 9 CTR 219 : (1979) 118 ITR 739
High Courts30 Jan 1978
Additional Commissioner of Income Tax Vs Rambal (P.) Ltd.
Madras High Court · (1980) 123 ITR 130
Income Tax Act, 1961 — Section 33(1)(B)
High Courts30 Jan 1978
Rajyam Pictures Vs Addl. Commissioner of Income Tax
Madras High Court · (1978) ILR (Mad) 207 : (1978) 114 ITR 847
Income Tax Act, 1961 — Section 246
High Courts30 Jan 1978
B.R. Sundaram (Decd.) (by Lrs.) Vs Commissioner of Income Tax
Madras High Court · (1979) 117 ITR 960
Income Tax Act, 1961 — Section 5(1)
High Courts30 Jan 1978
Pappayammal Vs Arumugham and Others
Madras High Court · (1979) CriLJ 432
Criminal Procedure Code, 1973 (CrPC) — Section 193, 306(4)(a)
High Courts27 Jan 1978
Addl. Commissioner of Income Tax Vs Trichy Steel Rolling Mills Ltd.
Madras High Court · (1978) ILR (Mad) 213 : (1979) 118 ITR 39
Income Tax Act, 1961 — Section 33(1)B(1), 80I
High Courts27 Jan 1978Allowed
Pappu Ammal Vs Lab Chemicals and Another
Madras High Court · AIR 1978 Mad 272 : (1978) ILR (Mad) 321 : (1978) 91 LW 219 : (1977) 90 LW 219 : (1978) 1 MLJ 523
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 14(1), 25
High Courts27 Jan 1978Allowed
R. Mahalingam Vs G. Padmavathi and Another
Madras High Court · (1978) 01 MAD CK 0030
Probation of Offenders Act, 1958 — Section 4(1)
High Courts27 Jan 1978
M.S. Narayana Iyer Vs A.C.A. Funds, Palayamkottai and Others
Madras High Court · (1979) 1 MLJ 392
Civil Procedure Code, 1908 (CPC) — Section 100(1)(a)Provincial Insolvency Act, 1920 — Section 13
High Courts24 Jan 1978
Subbiah Chetti Vs Veerajinnu Ammal and Others
Madras High Court · AIR 1979 Mad 85 : (1978) 91 LW 596 : (1977) 90 LW 597
Limitation Act, 1963 — Article 64, 65
High Courts24 Jan 1978
Ayyasamy Gounder Vs Kesavamoorthy and others
Madras High Court · (1978) 01 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts23 Jan 1978
Additional Commissioner of Income Tax Vs Smt. V. Kanakammal
Madras High Court · (1979) 118 ITR 94
Income Tax Act, 1961 — Section 271(1)
High Courts23 Jan 1978
A.M. Nanjan Vs Madras State Electricity Board
Madras High Court · AIR 1979 Mad 89 : (1978) 91 LW 558 : (1977) 90 LW 558
Electricity Act, 1910 — Section 51Land Acquisition Act, 1894 — Section 4(1)Telegraph Act, 1885 — Section 16(3)
High Courts23 Jan 1978Allowed
Lakshmana Chetty Vs M.S. Askar Ahmed and Another
Madras High Court · AIR 1978 Mad 310 : (1978) 91 LW 195 : (1977) 90 LW 195 : (1978) 1 MLJ 342
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts20 Jan 1978
Additional Commissioner of Income Tax Vs P. Nammalvar Naidu and Sons
Madras High Court · (1979) 116 ITR 863
Income Tax Act, 1961 — Section 271(1), 271(4A), 273A
High Courts19 Jan 1978Allowed
S. Duraiswami Nadar Vs Additional Special Deputy Collector (Land Acquisition) Railways, Nagarcoil and Others
Madras High Court · AIR 1978 Mad 313 : (1978) 91 LW 287 : (1977) 90 LW 287
Land Acquisition Act, 1894 — Section 30
High Courts19 Jan 1978Allowed
State Bank of India Vs Official Liquidator, Straps (India) Private Ltd.
Madras High Court · (1979) 49 CompCas 514 : (1979) ILR (Mad) 292
Companies Act, 1913 — Section 171Companies Act, 1956 — Section 446
High Courts19 Jan 1978
State Bank of India Vs Straps (India) Private Limited
Madras High Court · (1979) 2 MLJ 175
Companies Act, 1956 — Section 446
High Courts19 Jan 1978Allowed
The State of Tamil Nadu Vs S. Mohammad Yousuff Sahib and Co.
Madras High Court · (1978) 42 STC 335
Central Sales Tax Act, 1956 — Section 5Civil Procedure Code, 1908 (CPC) — Section 114Tamil Nadu General Sales Tax Act, 1959 — Section 38