High Courts14 Feb 1978
India Leather Corporation (P.) Ltd. (No. 3) Vs Commissioner of Income Tax
Madras High Court · (1989) 179 ITR 181
Income Tax Act, 1961 — Section 104(4)
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 22 of 26
High Courts14 Feb 1978Dismissed
N. Ramamoorthy Vs Nellai Metal Rolling Mills P. Ltd.
Madras High Court · (1979) 49 CompCas 553
Companies Act, 1956 — Section 433(3)
High Courts13 Feb 1978Dismissed
Deputy Commissioner (C.T.), Coimbatore Division Vs Sree Shanmuga Estate
Madras High Court · (1979) 43 STC 226
High Courts13 Feb 1978
Syed Ismail Vs S. Abdul Salam and Others
Madras High Court · AIR 1979 Mad 24 : (1978) 91 LW 470 : (1977) 90 LW 470
Provincial Insolvency Act, 1920 — Section 41(2)
High Courts10 Feb 1978
S. Leelavathi and Another Vs N. Durairaj and Another
Madras High Court · AIR 1979 Mad 74
Presidency Towns Insolvency Act, 1909 — Section 13, 13(1)
High Courts09 Feb 1978
The Special Tahsildar for Land Acquisition Municipal Cases, Madurai Vs G. Venkatesan and Others
Madras High Court · AIR 1980 Mad 61
Land Acquisition Act, 1894 — Section 23(1), 49(2)
High Courts09 Feb 1978
Official Liquidator, Madras Oils and Fertilisers (P.) Ltd. Vs G. Shanmugham and Others
Madras High Court · (1979) 49 CompCas 903
Companies Act, 1956 — Section 543, 543(1)
High Courts09 Feb 1978
The Special Tahsildar for Land Acquisition Municipal Cases Vs G. Venkatesan and Others
Madras High Court · (1979) 1 MLJ 24
Land Acquisition Act, 1894 — Section 10, 11, 16, 18, 23
High Courts08 Feb 1978Dismissed
A.R. Brothers Vs Government of Tamil Nadu
Madras High Court · (1979) 44 STC 500
High Courts08 Feb 1978Allowed
V.N.M.S. Ayyachami Nadar and Bros. Vs The Board of Revenue (Commercial Taxes)
Madras High Court · (1979) 43 STC 278
High Courts08 Feb 1978Dismissed
Aurofood Pvt. Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1978) 2 ELT 673
Central Excises and Salt Act, 1944 — Section 3, 3(2), 36(2), 4
High Courts08 Feb 1978
Tax Recovery Officer Vs V.A. Ramaswami and Others
Madras High Court · (1978) 114 ITR 408
Income Tax Act, 1961 — Rule 16, 2
High Courts08 Feb 1978
Tax Recovery Officer, Coimbatore Vs V.A. Ramaswami and Others
Madras High Court · (1978) 114 ITR 408
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 73, 73
High Courts07 Feb 1978
M. Gopal and Another Vs S.M. Muthiah Konar
Madras High Court · AIR 1979 Mad 79 : (1979) ILR (Mad) 367 : (1978) 91 LW 587 : (1977) 90 LW 587
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts07 Feb 1978
S. Pappu Reddiar Vs Commissioner of Gift Tax
Madras High Court · (1979) ILR (Mad) 271 : (1979) 116 ITR 773 : (1978) 91 LW 604 : (1977) 90 LW 604
Gift Tax Act, 1958 — Section 3, 4
High Courts06 Feb 1978
N.V.P. Pandian Vs M.M. Roy
Madras High Court · AIR 1979 Mad 42 : (1979) ILR (Mad) 389 : (1978) 91 LW 490 : (1977) 90 LW 490
Contract Act, 1872 — Section 23
High Courts06 Feb 1978
Additional Commissioner of Income Tax Vs Vellore Electric Corporation Ltd.
Madras High Court · (1979) 9 CTR 206 : (1979) 119 ITR 523
Income Tax Act, 1961 — Section 80I
High Courts06 Feb 1978
K. Krishnan Vs S. Ayyathurai and Others
Madras High Court · AIR 1979 Mad 82 : (1978) 91 LW 627 : (1977) 90 LW 627 : (1979) 1 MLJ 454
Provincial Insolvency Act, 1907 — Section 10, 11, 13(1), 24, 24(1)
High Courts06 Feb 1978
ADDITIONAL COMMISSIONER OF Income Tax, MADRAS-I Vs VELLORE ELECTRIC CORPORATION LTD.
Madras High Court · (1979) 9 CTR 206 : (1979) 119 ITR 523
Income Tax Act, 1961 — Section 256(1)
High Courts05 Feb 1978
S.K. Yesudasan Vs A. Grant
Madras High Court · (1980) 2 MLJ 152
Civil Procedure Code, 1908 (CPC) — Section 2(2)