High Courts02 Mar 1978
S. Sethuratnam and Another Vs M. Muthiah and Another
Madras High Court · AIR 1979 Mad 60 : (1978) 91 LW 620 : (1977) 90 LW 620
Contract Act, 1872 — Section 20
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 20 of 26
High Courts02 Mar 1978
J.H. Tarapore Vs Income Tax Officer and Another
Madras High Court · (1982) 133 ITR 785
Income Tax Act, 1961 — Section 182(4)
High Courts01 Mar 1978
Deivasigamani Gounder Vs Authorised Officer, (Land Reforms), Erode
Madras High Court · AIR 1979 Mad 71 : (1979) ILR (Mad) 100 : (1978) 91 LW 585 : (1977) 90 LW 585
High Courts01 Mar 1978Allowed
Sri Thiruvengada Ramanujachariar Vs The Government of Tamil Nadu and Others
Madras High Court · (1978) ILR (Mad) 278
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 28, 29(1), 29(2), 30, 31Trusts Act, 1882 — Section 46, 47
High Courts01 Mar 1978
R. Narasimhachari Vs Andalammal (Died) and Others
Madras High Court · AIR 1979 Mad 31 : (1979) ILR (Mad) 1 : (1978) 91 LW 598 : (1977) 90 LW 598
Hindu Succession Act, 1956 — Section 14(1)Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts01 Mar 1978
State by Public Prosecutor Vs K.R. Krishnamurthy
Madras High Court · (1979) 1 MLJ 337
Prevention of Corruption Act, 1988 — Section 5(1)(c), 5(2)
High Courts28 Feb 1978
Thimmi Chetty Vs Goundan alias Muniappa Gounder
Madras High Court · (1978) 02 MAD CK 0004
Transfer of Property Act, 1882 — Section 19
High Courts27 Feb 1978Dismissed
R. Dayalan and Others, In re
Madras High Court · (1978) LW(Cri) 146
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Feb 1978Dismissed
M. Jalaluddin Vs Syed Ibrahim and Another
Madras High Court · (1978) 02 MAD CK 0012
Penal Code, 1860 (IPC) — Section 420
High Courts27 Feb 1978
Rajarathnam Vs Anantha Narayanan and Others
Madras High Court · (1978) CriLJ 1856
Criminal Procedure Code, 1973 (CrPC) — Section 208, 209, 482Penal Code, 1860 (IPC) — Section 395
High Courts27 Feb 1978
P. Srinivasa Thevar Vs S. Rajam Iyer
Madras High Court · (1978) 02 MAD CK 0009
Tamil Nadu District Municipalities Act, 1920 — Section 3(ii)
High Courts27 Feb 1978
D.V. Doma Sah Vs N.C. Balasubramanian
Madras High Court · (1978) 02 MAD CK 0008
High Courts25 Feb 1978
Ramu Reddy and another Vs A.K. Sampath Reddy and another
Madras High Court · (1978) 02 MAD CK 0054
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104, 151
High Courts25 Feb 1978
M/s. Banwarilal and Company Vs M/s. Sundaram Spinning Mills
Madras High Court · (1978) 02 MAD CK 0053
High Courts25 Feb 1978Allowed
In re: Sudukattan alias Arumugam
Madras High Court · (1978) LW(Cri) 168
Penal Code, 1860 (IPC) — Section 302
High Courts24 Feb 1978
Commissioner of Income Tax Vs R. Doraisami Naidu and Sons and Others
Madras High Court · (1979) 120 ITR 896
Income Tax Act, 1922 — Section 2(6A)Income Tax Act, 1961 — Section 22
High Courts24 Feb 1978
V. Muthukrishnan (Deceased) (by Legal Representatives) Vs Commissioner of Wealth-tax
Madras High Court · (1979) 119 ITR 77
Finance Act, 1965 — Section 68
High Courts24 Feb 1978Allowed
H.L. Nantha Vs T.C. Ramalingam Pillai
Madras High Court · AIR 1978 Mad 269 : (1978) 91 LW 203 : (1977) 90 LW 203 : (1978) 1 MLJ 344
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts24 Feb 1978Allowed
Rubka Fruit Products Pvt. Ltd. by Managing Director Joseph Vs The Regional Commissioner, Employees Provident Funds and Family Pension Fund
Madras High Court · (1978) ILR (Mad) 291
Employees Provident Fund and Family Pension Act, 1952 — Section 16, 16(1)
High Courts23 Feb 1978
Bhagavathi Vilas Cigar Co. Vs Labour Court and Others
Madras High Court · (1979) 2 LLJ 172
Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 26, 27Industrial Disputes Act, 1947 — Section 33C