High Courts13 Mar 1978
Asi Bai Vs Gomathi and Others
Madras High Court · AIR 1979 Mad 115 : (1978) 91 LW 648 : (1977) 90 LW 648
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 19 of 26
High Courts10 Mar 1978Dismissed
Doulat Shinandar Vs P. Karuna Bai
Madras High Court · (1978) 03 MAD CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 253(2)
High Courts10 Mar 1978
Thangakani Ammal and Others Vs A.K.A. Khaja Mohideen Sahib and Another
Madras High Court · (1978) 03 MAD CK 0003
High Courts09 Mar 1978
N.S. Balasubramaniam Vs State of Tamil Nadu and Another
Madras High Court · (1979) 1 MLJ 233
Constitution of India, 1950 — Article 14
High Courts08 Mar 1978Allowed
S. Nesamony Nadar Vs Nidalam Government High School, Improvement Committee
Madras High Court · AIR 1978 Mad 383
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 12
High Courts08 Mar 1978
Dwarakadoss Goverdhandoss and Sow. Gangabai Memorial Trust, Madras Vs Padmavalli Thayorammal
Madras High Court · AIR 1979 Mad 11 : (1979) ILR (Mad) 113
High Courts08 Mar 1978
Commissioner of Income Tax Vs Gordhandas Moolchand
Madras High Court · (1979) 116 ITR 893
Income Tax Act, 1961 — Section 271(1)
High Courts08 Mar 1978
Commissioner of Income Tax Vs S.S. Thiagarajan (decd.), by Lrs.
Madras High Court · (1981) 129 ITR 115
Income Tax Act, 1961 — Section 10(3), 70, 71
High Courts07 Mar 1978
S. Vaidyanathaswami Vs Commissioner of Income Tax
Madras High Court · (1979) 119 ITR 369
Income Tax Act, 1961 — Section 45
High Courts07 Mar 1978
M. Viswanathan Vs Commissioner of Income Tax
Madras High Court · (1979) 117 ITR 244
Income Tax Act, 1961 — Section 54
High Courts07 Mar 1978
A.M. Gandhisan Vs Ayyasami
Madras High Court · (1979) 92 LW 146 : (1979) 1 MLJ 270
Specific Relief Act, 1963 — Section 20(1), 20(2)
High Courts07 Mar 1978
Pandia Naicker and others Vs Sattiappan Chettiar and others
Madras High Court · (1978) 03 MAD CK 0042
Tamil Nadu Village Courts Act, 1888 — Section 46, 7, 73
High Courts07 Mar 1978Allowed
Aruppukottai Sri Jaya Vilas (P.) Ltd. Vs K.N. Karuppiah and Others
Madras High Court · AIR 1978 Mad 384 : (1978) 91 LW 468 : (1977) 90 LW 469
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 9 Rule 5(1), Order 9 Rule 5(2)
High Courts06 Mar 1978Allowed
Mill Stores Pvt. Limited Vs Union of India (UOI)
Madras High Court · (1979) 4 ELT 9
Constitution of India, 1950 — Article 226
High Courts06 Mar 1978
Sri Pushpagiri Mutt, by its Peedathipathi Sri Vidya Nrusimha Bharathy Swamy Varu Vs Ramalinga Sastri and Others
Madras High Court · (1979) 1 MLJ 54
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 3 Rule 4, Order 41 Rule 1Limitation Act, 1963 — Section 22(1)
High Courts06 Mar 1978
Mill Stores Private Limited and Bhandari Agencies Vs The Govt. of India and Others
Madras High Court · (1979) CENCUS 186
High Courts03 Mar 1978
Commissioner of Income Tax Vs Inland Agencies P. Ltd.
Madras High Court · (1983) 143 ITR 195
Income Tax Act, 1961 — Section 80G(5)
High Courts03 Mar 1978
Chengayya Vs M.V. Swaminatha Mudaliar and Others
Madras High Court · AIR 1979 Mad 116 : (1979) 92 LW 429
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Companies Act, 1956 — Section 153Provincial Insolvency Act, 1920 — Section 10, 59, 68
High Courts02 Mar 1978Allowed
Calcutta Chemical Company Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1978) 2 ELT 671
Central Excise Rules, 1944 — Rule 173C