High Courts21 Mar 1978
Babubhai Patel and Another Vs Madavi Patel and Another
Madras High Court · (1979) 1 MLJ 244
Guardians and Wards Act, 1890 — Section 7Hindu Minority and Guardianship Act, 1956 — Section 13
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 18 of 26
High Courts21 Mar 1978Allowed
Management of W.S. Insulator of India Ltd. Vs Mohamed Moosa and Another
Madras High Court · (1979) ILR (Mad) 62
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A
High Courts21 Mar 1978Allowed
T.S.R. and Company Vs Union of India (UOI)
Madras High Court · (1979) CENCUS 80 : (1978) 2 ELT 702
Central Excise Rules, 1944 — Rule 173G
High Courts17 Mar 1978Dismissed
United India Fire and General Insurance Co. Ltd. Vs Josephine Mary and Others
Madras High Court · (1979) 49 CompCas 875 : (1979) 92 LW 481
Motor Vehicles Act, 1939 — Section 110C(2A), 96(2), 96(6)
High Courts17 Mar 1978
V. Devarajulu Naidu Vs The Authorised Officer (Land Reforms) Kancheepuram
Madras High Court · (1978) 03 MAD CK 0001
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 78
High Courts15 Mar 1978Dismissed
N. Mohanlal Vs Commissioner of Commercial Taxes
Madras High Court · (1979) 43 STC 433
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4, 5, 7A
High Courts15 Mar 1978Allowed
Agatheeswarar and Prasanna Venkatesa Perumal Devasthanam Vs Varada Reddy and Another
Madras High Court · (1979) ILR (Mad) 93
Madras City Tenants Protection (Amendment) Act, 1960 — Section 9(1), 9(2)
High Courts15 Mar 1978
Govindachari Vs The State and Another
Madras High Court · (1979) CriLJ 428
Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 380
High Courts15 Mar 1978
Standard Electric Appliances Vs Superintendent of Central Excise and Another
Madras High Court · (1979) CENCUS 310 : (1979) 4 ELT 53
Central Excises and Salt Act, 1944 — Section 4
High Courts14 Mar 1978Dismissed
P. Moorthy Vs A.R. Kothandaraman
Madras High Court · AIR 1978 Mad 412 : (1979) ILR (Mad) 373 : (1978) 91 LW 450 : (1977) 90 LW 450
Stamp Act, 1899 — Section 11, 74Tamil Nadu Stamp Rules — Rule 13
High Courts14 Mar 1978
Commissioner of Income Tax Vs Standard Triumph Motor Co. Ltd.
Madras High Court · (1979) ILR (Mad) 151 : (1979) 119 ITR 572
Income Tax Act, 1961 — Section 145(1), 4, 5(2)
High Courts14 Mar 1978Allowed
M. Balasubramanian and Another Vs Pandia Nadar
Madras High Court · (1978) ILR (Mad) 147
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 12, 13, 14(1)
High Courts13 Mar 1978
South India Shipping Corporation Ltd. Vs Addl. Commissioner of Income Tax
Madras High Court · (1979) 116 ITR 819
Income Tax Act, 1961 — Section 33, 43A(1), 43A(2)
High Courts13 Mar 1978
S.G.R. Subramania Iyer Vs Commissioner of Income Tax
Madras High Court · (1979) 116 ITR 746
Income Tax Act, 1961 — Section 10(3), 2(13), 45
High Courts13 Mar 1978
Kuttiammal (Deceased) (by L.R.) Vs Controller of Estate Duty
Madras High Court · (1979) ILR (Mad) 276 : (1979) 119 ITR 740
Estate Duty Act, 1953 — Section 10
High Courts13 Mar 1978
RM. ARUNACHALAM Vs CONTROLLER OF ESTATE DUTY, MADRAS.
Madras High Court · (1981) 132 ITR 871
ESTATE DUTY ACT, 1953 — Section 64(1)
High Courts13 Mar 1978
Gordon Woodroffe and Company (Madras) Private Limited Vs The State of Tamil Nadu
Madras High Court · (1979) 44 STC 485
Tamil Nadu General Sales Tax Act, 1959 — Item 7(a), Item 7(b)Tamil Nadu General Sales Tax Rules, 1959 — Rule 6(c)(i)
High Courts13 Mar 1978
Additional Commissioner of Income Tax Vs B.M.S. (P.) Ltd.
Madras High Court · (1979) 11 CTR 146 : (1979) ILR (Mad) 142 : (1979) 119 ITR 321
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 10(2), 30, 31, 32, 33
High Courts13 Mar 1978
Rm. Arunachalam Vs Controller of Estate Duty
Madras High Court · (1981) 132 ITR 871
Estate Duty Act, 1953 — Section 44