High Courts07 Apr 1978
N.A. Perianna Chettiar (died) and Others Vs Soora Radhakrishna Chetti and Others
Madras High Court · (1979) 1 MLJ 165
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Contract Act, 1872 — Section 61
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 16 of 26
High Courts07 Apr 1978
P.M. Rajagopalan Vs Mohanan and Others
Madras High Court · (1979) 2 MLJ 460
Motor Vehicles Act, 1988 — Section 110A
High Courts06 Apr 1978
K. Krishnaswami Pillai Vs The Kumbakonam City Union Bank Ltd. and Others
Madras High Court · (1979) 1 MLJ 180
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47, 66(2)(e)
High Courts05 Apr 1978
Salem Chemical Industries, a registered Firm Vs Bird and Co. (P) Ltd., Calcutta
Madras High Court · AIR 1979 Mad 16 : (1979) ILR (Mad) 35 : (1978) 91 LW 522 : (1977) 90 LW 522
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts05 Apr 1978
Periasami Thevar Vs Namasivayam Pillai
Madras High Court · (1979) ILR (Mad) 379 : (1979) 92 LW 32 : (1979) 1 MLJ 467
Contract Act, 1872 — Section 38Post Office Act, 1898 — Section 44
High Courts04 Apr 1978
India Motor Parts and Accessories Ltd. Vs Commissioner of Income Tax
Madras High Court · (1981) 130 ITR 311
High Courts04 Apr 1978
Combined Industries (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 04 MAD CK 0057
Income Tax Act, 1961 — Section 256, 260
High Courts04 Apr 1978Allowed
State by Public Prosecutor Vs Sivaprakasam
Madras High Court · (1978) LW(Cri) 180
Tamil Nadu District Municipalities Act, 1920 — Section 199, 317(c)
High Courts04 Apr 1978
Md. Hussain Sait Vs Controller of Estate Duty
Madras High Court · (1979) 117 ITR 654
Estate Duty Act, 1953 — Section 12
High Courts04 Apr 1978
Union of India (UOI) Vs Ganesh Lal Bajaj and Others
Madras High Court · (1978) 91 LW 511 : (1977) 90 LW 511
Income Tax Act, 1961 — Rule 16, 16(1), 2
High Courts04 Apr 1978
C. Chennaiya Naidu Vs Panchayat Board, Venukadathampatti
Madras High Court · AIR 1979 Mad 135 : (1979) ILR (Mad) 356
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8
High Courts04 Apr 1978
Vellaiya Moopan Vs Krishnammal
Madras High Court · (1978) 04 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 96
High Courts04 Apr 1978
Union of India Vs Ganesh Lal Bajaj and Others
Madras High Court · (1978) 115 ITR 791
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, 151, 47
High Courts04 Apr 1978
COMBINED INDUSTRIES (P.) LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 115 ITR 358
Income Tax Act, 1961 — Section 256(1)
High Courts03 Apr 1978Allowed
Madura Coats Ltd. Vs Assistant Collector of Central Excise and Others
Madras High Court · (1979) CENCUS 17 : (1978) 2 ELT 511
Arms Act, 1959 — Section 15Companies Act, 1913 — Section 3Companies Act, 1956 — Section 10, 75
High Courts03 Apr 1978Allowed
Orient Tools and Gauges Ltd. Vs The Assistant Collector, Custom House and Others
Madras High Court · (1979) CENCUS 158 : (1979) 4 ELT 255 : (1979) ILR (Mad) 161
Tamil Nadu General Sales Tax Act, 1959 — Section 3(3)
High Courts03 Apr 1978
R. Thillai Govindan, proprietor, Sri R. Kannan Lorry Service Vs V. Karuppasamy and others
Madras High Court · (1979) ACJ 445
Motor Vehicles Act, 1988 — Section 110(1)
High Courts03 Apr 1978
R. Thillai Govindan, Proprietor, Sri R. Kannan Lorry Service Vs V. Karuppasamy and Others
Madras High Court · (1979) ACJ 445
Motor Vehicles Act, 1939 — Section 110, 110(1), 96(2)
High Courts03 Apr 1978
S. Gopalaswami Vs A.B.M. Nagamiah
Madras High Court · (1978) 04 MAD CK 0008
Transfer of Property Act, 1882 — Section 106
High Courts31 Mar 1978
V. Balakrishna Menon Vs M.A.K. Govindan
Madras High Court · (1979) ILR (Mad) 229 : (1979) 92 LW 56 : (1979) 1 MLJ 237