High Courts19 Apr 1978Dismissed
R. Radha Vs C.R. Govindarajulu
Madras High Court · AIR 1978 Mad 399 : (1978) ILR (Mad) 348 : (1978) 91 LW 443 : (1977) 90 LW 443
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 11(4), 25
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 15 of 26
High Courts18 Apr 1978Allowed
Veerappan Vs The Union Territory of Pondicherry and Another
Madras High Court · (1979) ILR (Mad) 80
Penal Code, 1860 (IPC) — Section 147Police Standing Act — Section 11, 30, 59(1), 73
High Courts17 Apr 1978
H.N. Habib and Bros. and Others Vs Labour Court and Others
Madras High Court · (1979) 1 LLJ 383
Industrial Disputes Act, 1947 — Section 25FF, 25FFF, 33C
High Courts17 Apr 1978
Kanyalal Chandrakumar Vs Union of India (UOI)
Madras High Court · (1979) CENCUS 74
Gold (Control) Act, 1968 — Section 27, 6(2)
High Courts15 Apr 1978
National Match Works, Sivakasi Vs S.T. Karuppanna Nadar (Died) and Others
Madras High Court · AIR 1979 Mad 157
Trade and Merchandise Marks Act, 1958 — Section 11, 12(1), 12(3), 9
High Courts15 Apr 1978
Kodaikanal Motor Union (P) Ltd. Vs Srinivasa Roadways, Madurai and Others
Madras High Court · AIR 1979 Mad 14 : (1978) 91 LW 509
Criminal Procedure Code, 1973 (CrPC) — Section 152
High Courts13 Apr 1978
Upagara Marie Andre represented by power of Attorney, Sri Andre Vs Samaraj
Madras High Court · (1978) 04 MAD CK 0037
High Courts12 Apr 1978
State by Public Prosecutor Vs Soundara Pandian and Another
Madras High Court · (1979) 1 MLJ 114
Criminal Procedure Code, 1973 (CrPC) — Section 482Railway Property (Unlawful Possession) Act, 1966 — Section 14
High Courts12 Apr 1978
Fathima Bivi and Others Vs Bhavasa Maracair and Others
Madras High Court · (1979) 1 MLJ 409
High Courts12 Apr 1978
Additional Commissioner of Income Tax and Another Vs Victoria Technical Institute
Madras High Court · (1979) 120 ITR 358
Income Tax Act, 1961 — Section 11(1), 2(15)
High Courts12 Apr 1978
B. Seetharama Pillai Vs Commissioner of Agricultural Income Tax and Another
Madras High Court · (1979) ILR (Mad) 72 : (1979) 117 ITR 705
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 9(2)
High Courts12 Apr 1978
Kandaswamy Gounder and another Vs Sinna Gounder and others
Madras High Court · (1978) 04 MAD CK 0013
High Courts11 Apr 1978
S. Abdul Rahman Vs Commissioner of Wealth-tax
Madras High Court · (1979) 117 ITR 570
Wealth Tax Act, 1957 — Section 37(7), 7(1)
High Courts11 Apr 1978
R. Dorairajan Vs Saminathan
Madras High Court · (1978) 04 MAD CK 0048
Evidence Act, 1872 — Section 116
High Courts11 Apr 1978
Thvl. Kathiresan Yarn Stores, Salem Vs The State of Tamil Nadu
Madras High Court · AIR 1978 Mad 322 : (1978) ILR (Mad) 99 : (1978) 91 LW 313 : (1978) 42 STC 121
Tamil Nadu General Sales Tax Act, 1959 — Section 12(2), 12(3), 16(1)
High Courts10 Apr 1978
N.V. Lakshmanan Chettiar Vs State of Tamil Nadu
Madras High Court · AIR 1979 Mad 69 : (1978) ILR (Mad) 285 : (1978) 91 LW 606 : (1977) 90 LW 606
High Courts10 Apr 1978
A.C. Paul Vs Tax Recovery Officer
Madras High Court · (1978) 7 CTR 337
Constitution of India, 1950 — Article 133, 133(1)Income Tax Act, 1961 — Section 20(7), 220(7)
High Courts10 Apr 1978
Rajendran and Others Vs Rajambal Ammal and Others
Madras High Court · AIR 1979 Mad 10 : (1978) 91 LW 401 : (1977) 90 LW 401
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 6, Order 33 Rule 7
High Courts10 Apr 1978Allowed
Chidambaram Chettiar Vs Periyasamy Chettiar
Madras High Court · AIR 1978 Mad 370 : (1978) 91 LW 405
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Article 136
High Courts07 Apr 1978
Kesavan Vs State of Tamil Nadu and Another
Madras High Court · AIR 1979 Mad 133 : (1979) ILR (Mad) 87 : (1978) 91 LW 582 : (1977) 90 LW 582
Constitution of India, 1950 — Article 163, 164