High Courts21 May 1978Dismissed
M.A.R. Arunachalam Chettiar and Co Vs State of Tamil Nadu
Madras High Court · (1979) 44 STC 8
Tamil Nadu General Sales Tax Act, 1959 — Section 22
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 14 of 26
High Courts17 May 1978
Venugopala Pillai Vs Thayyanayaki Ammal and Others
Madras High Court · AIR 1979 Mad 124 : (1979) ILR (Mad) 395 : (1979) 92 LW 84
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts28 Apr 1978Dismissed
Palaniswami Vs Gundu Palani and Others
Madras High Court · (1978) 04 MAD CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 306(4)
High Courts27 Apr 1978
P. Muthu Pillai Vs The State of Tamil Nadu and Others
Madras High Court · AIR 1979 Mad 23 : (1978) ILR (Mad) 375 : (1978) 91 LW 462 : (1977) 90 LW 462
Cinematograph Rules, 1962 — Rule 13Rice Milling Industry (Regulation) Act, 1958 — Section 12, 12(3), 3, 6
High Courts27 Apr 1978
The United India Fire and General Insurance Company, Limited (Unit), The Madras Motor and General Insurance Company Limited Vs Parvathy and Another
Madras High Court · (1979) 1 MLJ 9
Motor Vehicles Act, 1988 — Section 110C(2A), 96
High Courts27 Apr 1978Allowed
R. Rengaswamy Iyengar Vs Postmen's Co-Operative Credit Society and Another
Madras High Court · (1978) ILR (Mad) 187
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
High Courts27 Apr 1978
Ravindra Finance Vs Yaanai Tobacco Co. and Others
Madras High Court · AIR 1979 Mad 25 : (1978) 91 LW 409 : (1977) 90 LW 409
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 50, Order 21 Rule 50(1), Order 21 Rule 50(2), Order 30 Rule 6
High Courts27 Apr 1978
A.N. Ranganatha Naidu Vs Senthamarai and Others
Madras High Court · AIR 1979 Mad 26 : (1978) 91 LW 566 : (1977) 90 LW 566
Transfer of Property Act, 1882 — Section 53
High Courts26 Apr 1978
Raghavan and Another Vs Nagammal and Another
Madras High Court · AIR 1979 Mad 200 : (1979) 92 LW 710
Hindu Adoptions and Maintenance Act, 1956 — Section 21, 28Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2Transfer of Property Act, 1882 — Section 39
High Courts26 Apr 1978Dismissed
N. Prema alias Rukmani Ammal Vs The Record Officer and Special Tahsildar, (Tenancy Records) and Others
Madras High Court · (1978) ILR (Mad) 368
Tamil Nadu Cultivating Tenants Record of Tenancy Rights Act, 1969 — Section 2
High Courts26 Apr 1978
Rajammal Vs Sengava Naicker
Madras High Court · (1978) 04 MAD CK 0014
Stamp Act, 1899 — Section 12, 12(1)(a), 12(1)(b), 12(2), 12(3)
High Courts26 Apr 1978
Susiladevi Ammal and others Vs The State of Madras, by the Collector of Tanjore
Madras High Court · (1978) 04 MAD CK 0012
High Courts25 Apr 1978
N. Mohamood Hajee Vs The Commissioner of Police
Madras High Court · (1979) 1 LLJ 314
Criminal Procedure Code, 1973 (CrPC) — Section 129, 154, 41, 482Madras City Police Act, 1888 — Section 23, 24, 25, 41Penal Code, 1860 (IPC) — Section 141, 147, 323, 324, 34
High Courts25 Apr 1978
Kesavalu Naidu Vs Janakirama Naidu
Madras High Court · AIR 1979 Mad 8(1) : (1978) 91 LW 512
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13
High Courts25 Apr 1978
K.R. Chakrapani Vs P.G. Gengammal
Madras High Court · (1978) 04 MAD CK 0010
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18, 25, 25(1)
High Courts24 Apr 1978
Ponnuswami Gounder Vs Rama Boyan and Others
Madras High Court · (1979) 92 LW 65 : (1979) 1 MLJ 71
Contract Act, 1872 — Section 45
High Courts24 Apr 1978
Criterion Publicity Private Ltd. Vs Golden Plastics
Madras High Court · (1977) ILR (Mad) 471 : (1979) 92 LW 78 : (1979) 1 MLJ 227
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts20 Apr 1978
Panthanam Ammal and Others Vs K. Srinivasa Ayyangar, and Sons
Madras High Court · (1979) ILR (Mad) 23 : (1979) 92 LW 35 : (1979) 1 MLJ 253
Fugitive Offenders Act, 1881 — Section 10Income Tax Act, 1961 — Section 139(1)
High Courts19 Apr 1978
Venugopala Pillai Vs Thayyanayaki Ammal and others
Madras High Court · (1978) 04 MAD CK 0046
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)