High Courts13 Jul 1978Dismissed
Gyanchand Shantilal Jain Vs Union of India
Madras High Court · (1978) 07 MAD CK 0003
Gold (Control) Act, 1968 — Section 6(2), 8(1)
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 12 of 26
High Courts12 Jul 1978
Ganesan Vs Madural Asari and another
Madras High Court · (1978) 07 MAD CK 0004
High Courts07 Jul 1978
K.P. Nalla Goundar Vs P. Ramaswamy and Others
Madras High Court · (1979) ILR (Mad) 62 : (1979) 92 LW 97 : (1979) 1 MLJ 309
High Courts07 Jul 1978Allowed
In Re: P.J. Somon and Others
Madras High Court · (1979) LW(Cri) 18
Essential Commodities Act, 1955 — Section 6B
High Courts07 Jul 1978Allowed
Balaiyanandha Nadar Vs Sri Valagurusami Koil
Madras High Court · (1978) LW(Cri) 210
Criminal Procedure Code, 1973 (CrPC) — Section 479A
High Courts06 Jul 1978
International Cotton Traders, Tatabad, Coimbatore Vs P. Narayanaswami
Madras High Court · AIR 1979 Mad 36 : (1979) ILR (Mad) 16 : (1978) 91 LW 575
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts06 Jul 1978
Sunsine Co. Vs Chief Controller of Imports and Exports, New Delhi and Others
Madras High Court · AIR 1979 Mad 191
High Courts05 Jul 1978
The United India Fire and General Insurance Company Limited Unit Madras Motor and General Insurance Company Vs The Union of India (UOI) and Others
Madras High Court · (1979) 92 LW 419 : (1979) 1 MLJ 487
Motor Vehicles Act, 1939 — Section 95
High Courts05 Jul 1978
C.M.K. Ramu Mudaliar Vs Kanthamani Natarajan and Another
Madras High Court · (1979) 92 LW 25 : (1979) 1 MLJ 346
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts05 Jul 1978
G. Vasantha Pai Vs C.K. Ramaswamy and Another
Madras High Court · AIR 1978 Mad 342
Civil Procedure Code, 1908 (CPC) — Section 42, 9Constitution of India, 1950 — Article 154, 163, 164(3), 188, 266General Clauses Act, 1897 — Section 14, 15, 16
High Courts04 Jul 1978
Union of India and Another Vs P. Maruthai Pillai and Another
Madras High Court · AIR 1979 Mad 207 : (1979) ILR (Mad) 426 : (1979) 92 LW 202
Essential Commodities Act, 1955 — Section 3, 3(1)
High Courts03 Jul 1978
The Deputy Managing Director (Tech) Indian Airlines, "Airlines House" and Others Vs W.B. Correya
Madras High Court · (1979) 1 MLJ 259
High Courts03 Jul 1978
Indian Airlines and Others Vs W.B. Correya
Madras High Court · (1978) 2 LLJ 437
High Courts03 Jul 1978
Jayanthi Talkies Distributors Vs Commissioner of Income Tax
Madras High Court · (1979) ILR (Mad) 24 : (1979) 120 ITR 576
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 6, Order 5 Rule 12, Order 5 Rule 15Income Tax Act, 1961 — Section 144, 146, 147, 148, 282
High Courts03 Jul 1978
Income Tax Officer, Assessment II and Another Vs Fagoomal Lakshmi Chand and Another
Madras High Court · (1979) 118 ITR 766
Income Tax Act, 1961 — Section 251(4), 253(4)
High Courts30 Jun 1978
Additional Commissioner of Income Tax Vs S. Rm. Pl. Subramania Chettiar
Madras High Court · (1979) ILR (Mad) 357 : (1979) 119 ITR 925
Income Tax Act, 1961 — Section 36(2)
High Courts30 Jun 1978
Blaze and Central (P.) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1979) 120 ITR 33
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts23 Jun 1978
Naziruddeen Vs P.A. Annamalai and Others
Madras High Court · AIR 1978 Mad 410 : (1978) 91 LW 471
Civil Procedure Code, 1908 (CPC) — Section 115, 20, 9
High Courts23 Jun 1978Dismissed
N. Mahamood Hajee, Partner, Neo Ranga Vilas, Madras Vs The Commissioner of Police, Egmore, Madras
Madras High Court · (1978) 06 MAD CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Jun 1978
Savani Transport Pvt. Ltd., Bombay Vs Chinnaswami Mudaliar and Co.
Madras High Court · AIR 1979 Mad 21 : (1978) 91 LW 655 : (1977) 90 LW 655
Contract Act, 1872 — Section 28