High Courts23 Jun 1978
V.P. Abdul Rahman and others Vs Ganga Chandrasekaran
Madras High Court · (1978) 06 MAD CK 0011
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(8)
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 13 of 26
High Courts22 Jun 1978
Union of India (UOI) Vs Jayalakshmi and Co. and Others Jayalakshmi and Co. and Others Vs 2nd Income Tax Officer
Madras High Court · (1979) 119 ITR 955
Income Tax Act, 1961 — Section 277, 278Penal Code, 1860 (IPC) — Section 120B, 193, 196
High Courts21 Jun 1978
M.M. Abbas Brothers and Others Vs Chethandas Fathechand and Another
Madras High Court · AIR 1979 Mad 272 : (1979) 92 LW 152
Negotiable Instruments Act, 1881 (NI) — Section 118, 27
High Courts21 Jun 1978
M.M. Abbas Brothers and Others Vs Seth Chethandas Fathechand and Another
Madras High Court · (1977) ILR (Mad) 461 : (1979) 92 LW 152 : (1979) 1 MLJ 280
Negotiable Instruments Act, 1881 (NI) — Section 118, 27
High Courts20 Jun 1978
Commissioner of Income Tax Vs Dr. V.K. Bhaskaran Nair and Another
Madras High Court · (1979) 116 ITR 873
Income Tax Act, 1961 — Section 269F, 269F(6), 269G, 269H
High Courts19 Jun 1978Dismissed
Deputy Commissioner of Commercial Taxes Vs Adam and Company
Madras High Court · (1979) 43 STC 508
Tamil Nadu General Sales Tax Act, 1959 — Section 12
High Courts19 Jun 1978
Hussain Aysa Nachial and Others Vs Vembu Ammal
Madras High Court · (1979) 92 LW 141 : (1979) 1 MLJ 288
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102Transfer of Property Act, 1882 — Section 52
High Courts19 Jun 1978
Lakshman and Others Vs Ellammal and Others
Madras High Court · (1978) 06 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts16 Jun 1978
The Union of India (UOI) Vs S. Nataraja Pillai
Madras High Court · (1979) ILR (Mad) 112 : (1979) 92 LW 218 : (1979) 2 MLJ 129
Arbitration Act, 1940 — Section 30
High Courts16 Jun 1978Dismissed
The General Manager Heavy Vehicles Factory and Another Vs T. Shedrak
Madras High Court · (1979) ILR (Mad) 55
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, Order 41 Rule 3, Order 41 Rule 3(1), 115Limitation Act, 1963 — Section 5
High Courts15 Jun 1978
Moneys Transports, Tiruchirapalli Vs The Tanjore Co-operative Marketing Federation Ltd.
Madras High Court · AIR 1979 Mad 196 : (1979) 92 LW 129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10(1), Order 7 Rule 10A
High Courts15 Jun 1978
Annamalai Vs Abithakujambal and Others
Madras High Court · AIR 1979 Mad 276 : (1979) ILR (Mad) 86 : (1979) 92 LW 133 : (1979) 1 MLJ 464
High Courts15 Jun 1978
Moneys Transports Vs The Tanjore Co-operative Marketing Federation Limited
Madras High Court · (1979) ILR (Mad) 37 : (1979) 92 LW 129
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts15 Jun 1978Allowed
The East Asiatic Company (India) Ltd. Vs The Maritime Collector of Central Excise and The Joint Secretary to the Government of India, Ministry of Finance, Department of Revenue and Insurance
Madras High Court · (1979) CENCUS 114
Central Excise Rules, 1944 — Rule 10A
High Courts14 Jun 1978Dismissed
M.C. Duraiswami Vs Sakthi Sugars Ltd.
Madras High Court · (1980) ILR (Mad) 19 : (1980) 93 LW 148
Companies Act, 1956 — Section 397, 398, 399(1), 399(3)
High Courts13 Jun 1978
Commissioner of Wealth-tax (Central) Vs Kumari Kavitha Goenka (represented by father)
Madras High Court · (1979) 119 ITR 974
Wealth Tax Act, 1957 — Section 18(1)
High Courts13 Jun 1978
Jameela Beevi and Others Vs Sheik Ismail
Madras High Court · AIR 1979 Mad 193 : (1979) 1 MLJ 82
High Courts13 Jun 1978Allowed
M. Thamilmani Vs The Sub Collector, Mannargudi and Others
Madras High Court · (1978) 06 MAD CK 0001
High Courts12 Jun 1978
Nellayappan Sastha and Bros. Vs Commissioner of Agricultural Income Tax
Madras High Court · (1979) ILR (Mad) 126 : (1979) 117 ITR 696
High Courts12 Jun 1978Dismissed
Subramaniam and Others Vs K. Sankara Asari
Madras High Court · (1978) LW(Cri) 199
Criminal Procedure Code, 1973 (CrPC) — Section 197