High Courts31 Jul 1978Dismissed
V.S. Selvanathan Vs State of Tamil Nadu by the Inspector of Factories, Cuddalore
Madras High Court · (1979) LW(Cri) 107
Factories Act, 1948 — Section 103, 6(1)
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 11 of 26
High Courts27 Jul 1978
In Re: R. Dayalan and Others
Madras High Court · (1978) CriLJ 1852
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 23, 25
High Courts26 Jul 1978
Arumugha Gounder Vs Kannammal and Another
Madras High Court · (1979) ILR (Mad) 233 : (1979) 92 LW 363 : (1979) 2 MLJ 167
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19(1)
High Courts26 Jul 1978
The Government of Tamil Nadu Vs Muthu Goundan and Others
Madras High Court · (1979) 1 MLJ 197
Land Acquisition Act, 1894 — Section 31(2)
High Courts26 Jul 1978
K. Munuswami Goundar Vs Perumal and Others
Madras High Court · (1979) 1 MLJ 67
Motor Vehicles Act, 1988 — Section 95, 95(2)(a)
High Courts26 Jul 1978
M.K.S. Gopalakrishna Chettiar and Another Vs N. Sankaramoorthy and Others
Madras High Court · (1979) 92 LW 30 : (1979) 1 MLJ 225
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 3
High Courts26 Jul 1978
Abdul Rahiman Rowther Vs Komalathammal
Madras High Court · (1979) 92 LW 653 : (1979) 2 MLJ 389
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jul 1978Dismissed
Buhari Sons (P) Ltd. and 3 Others Vs Provident Fund Inspector, Madras 8 Dn., Madras-14
Madras High Court · (1978) LW(Cri) 157
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Jul 1978
V. Ramalingam Vs S.C.S. Palaniappan
Madras High Court · (1979) 1 MLJ 276
Transfer of Property Act, 1882 — Section 106
High Courts24 Jul 1978Dismissed
Krishnaswamy Reddy and Another Vs State by Sub-Inspector of Police, Police out Post Tirupathur, North Arcot Dt.
Madras High Court · (1978) LW(Cri) 151
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439
High Courts21 Jul 1978
K. Khaja Mohideen Vs K. Muhaideen Batch and Others
Madras High Court · AIR 1979 Mad 155 : (1979) 92 LW 28 : (1979) 1 MLJ 112
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Jul 1978
V. Govindaswamy and Another Vs State of Tamil Nadu
Madras High Court · AIR 1979 Mad 91 : (1979) ILR (Mad) 163 : (1978) 91 LW 615
High Courts21 Jul 1978
Satish Majumdar and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1979) 92 LW 13 : (1979) 1 MLJ 119
Constitution of India, 1950 — Article 47
High Courts21 Jul 1978
Satish Majumdar and Others Vs State of Tamil Nadu and Others
Madras High Court · AIR 1979 Mad 246 : (1979) 92 LW 13
Constitution of India, 1950 — Article 14, 19(1), 47Madras Liquor Permit (Personal Consumption) Rules,1956 — Rule 4Tamil Nadu Liquor (Licence and Permit) Rules, 1960 — Rule 10(B)
High Courts20 Jul 1978
C.A. Galiakotwala and Co. (P.) Ltd. Vs Kandasamy Spinning Mills by Partner I.K.K. Munirajah
Madras High Court · (1979) 1 MLJ 1
Arbitration Act, 1940 — Section 34
High Courts19 Jul 1978
Ramaiah Thevar Vs Shanmugavel Thevar and Others
Madras High Court · (1979) 1 MLJ 142
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(2)
High Courts17 Jul 1978
Amnia Bivi represented by power agent' K.M. Raja Mohammad Vs Abdul Jabbar
Madras High Court · (1979) ILR (Mad) 263 : (1978) 91 LW 629 : (1979) 1 MLJ 21
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 5
High Courts17 Jul 1978
Amina Bivi Vs Abdul Jabar
Madras High Court · AIR 1979 Mad 121 : (1977) 90 LW 629
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 5
High Courts14 Jul 1978
Karuppa Kudumban Vs Arokiam Servai
Madras High Court · (1979) 1 MLJ 370
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts13 Jul 1978
R.M. Subbiah and Another Vs N. Sankaran Nair and Another
Madras High Court · AIR 1979 Mad 56 : (1978) 91 LW 497