High Courts19 Aug 1978
Bharat Electronics Ltd. and Another Vs American Export Isbrandsen Lines Inco, Madras
Madras High Court · AIR 1979 Mad 267 : (1979) ILR (Mad) 217 : (1979) 92 LW 284 : (1979) 2 MLJ 304
Contract Act, 1872 — Section 20, 63, 72
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 10 of 26
High Courts17 Aug 1978
Rajalakshmi Ammal and Another Vs S.S. Piramanayagam Pillai
Madras High Court · AIR 1979 Mad 147 : (1979) ILR (Mad) 387 : (1979) 92 LW 68 : (1979) 1 MLJ 60
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 13
High Courts17 Aug 1978
Dr. Balaguru Vs The Government of Tamil Nadu and Another
Madras High Court · (1979) 1 MLJ 4
Constitution of India, 1950 — Article 226
High Courts16 Aug 1978
Varudayammal Vs Balasubramania Gounder
Madras High Court · (1979) ILR (Mad) 66 : (1979) 92 LW 92 : (1979) 1 MLJ 294
High Courts14 Aug 1978
Ameena Bibi alias Sahebzadi and Others Vs The Assistant Commissioner of Urban Land Tax and Another
Madras High Court · (1979) ILR (Mad) 332 : (1979) 92 LW 103 : (1979) 1 MLJ 461
Tamil Nadu Urban Land Tax Act, 1966 — Section 39, 40, 5
High Courts11 Aug 1978
M. Kunjithapatham and Others Vs The Thiruvilaiyattam Village Co-operative Agricultural Credit Society and Another
Madras High Court · (1979) ILR (Mad) 316 : (1979) 92 LW 123 : (1979) 1 MLJ 6
Constitution of India, 1950 — Article 227Tamil Nadu Co-operative Societies Act, 1983 — Section 71, 73
High Courts11 Aug 1978Dismissed
Patturaju and Others Vs The Station House Officer, Oomangalam
Madras High Court · (1979) LW(Cri) 27
Criminal Procedure Code, 1973 (CrPC) — Section 482Madras Prohibition Act, 1937 — Section 32, 32(c), 4(1)(g)
High Courts10 Aug 1978
B.N. Ananthachary and Another Vs Mohan Ram and Others
Madras High Court · (1979) 92 LW 21 : (1979) 1 MLJ 341
Civil Procedure Code, 1908 (CPC) — Section 94Court Fees Act, 1870 — Section 7(4)(c)
High Courts10 Aug 1978Allowed
In Re: A.I. George
Madras High Court · (1978) 08 MAD CK 0005
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts09 Aug 1978
V. Kasinatha Thevar Vs Sri Gnanapuriswaraswami Devasthanam Thriumakottai
Madras High Court · (1979) 92 LW 96 : (1979) 1 MLJ 80
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3(3)(iii)
High Courts09 Aug 1978
M. Arumugam Pillai Vs K.S. Kullappan
Madras High Court · (1979) 92 LW 685 : (1979) 2 MLJ 458
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts07 Aug 1978
Valliammal Vs Saroja
Madras High Court · AIR 1979 Mad 151 : (1979) 92 LW 301
Arbitration Act, 1940 — Section 32
High Courts04 Aug 1978
The Management of Hackbridge Hewittic and Easun Limited Vs The Presiding Officer, Industrial Tribunal and Another
Madras High Court · (1979) 1 MLJ 13
Industrial Disputes Act, 1947 — Section 25FFF
High Courts04 Aug 1978Allowed
Periyakaruppan Vs Solomon
Madras High Court · (1979) ILR (Mad) 484
Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Section 7Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 3, 40(1), 50
High Courts03 Aug 1978
Ibrahim Fathima Vs Mohamed Saleem and Others
Madras High Court · AIR 1980 Mad 82 : (1979) 92 LW 390
Transfer of Property Act, 1882 — Section 2, 39
High Courts03 Aug 1978
A.M.P.S. Muthuswamy Vs Revenue Divisional Officer, Nagapattinam and Others
Madras High Court · AIR 1979 Mad 153 : (1979) 1 MLJ 207
Arbitration Act, 1940 — Section 14, 33Registration Act, 1908 — Section 79
High Courts03 Aug 1978
Ibrahim Fathima Vs Mohammed Saleem and Others
Madras High Court · (1979) ILR (Mad) 348 : (1979) 2 MLJ 199
Hindu Adoptions and Maintenance Act, 1956 — Section 20Transfer of Property Act, 1882 — Section 2, 39
High Courts01 Aug 1978
Rockweld Electrodes India Ltd. Vs K.C. Vijayan
Madras High Court · (1979) 2 MLJ 494
Contract Act, 1872 — Section 39
High Courts01 Aug 1978Allowed
Ramanujalu Naidu Vs The Secretary Pakkam Co-operative Agricultural Ank Ltd. and Others
Madras High Court · (1979) ILR (Mad) 180
High Courts01 Aug 1978
Messers Rockweld Electrodes India Ltd. Vs K.C. Vijayan
Madras High Court · (1979) 92 LW 332
Contract Act, 1872 — Section 39