High Courts22 Sept 1978Dismissed
R. Balakrishnan Vs Assistant Collector of Central Excise
Madras High Court · (1979) 4 ELT 195
Customs Act, 1962 — Section 111, 123, 135Gold (Control) Act, 1968 — Section 8(1), 85(1)
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 8 of 26
High Courts22 Sept 1978Dismissed
M/s. Mayavaram Financial Corporation Limited Vs The Registrar of Chits, Karaikal
Madras High Court · (1979) LW(Cri) 136
Pondicherry Chit Fund Act, 1966 — Section 14
High Courts22 Sept 1978Allowed
In Re: Sesuraj and Others
Madras High Court · (1979) LW(Cri) 134
Criminal Procedure Code, 1973 (CrPC) — Section 102, 103
High Courts22 Sept 1978
Krishnaswamy Reddiar Vs Muthu Reddiar
Madras High Court · (1979) 1 MLJ 108
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts22 Sept 1978Dismissed
In Re: K. Dhanabal
Madras High Court · (1979) CENCUS 228
Customs Act, 1962 — Section 111, 135(b)Gold (Control) Act, 1968 — Section 8(1)(ii), 8(1)(iii)
High Courts22 Sept 1978
C. Abdul Salam Vs A.A. Jaleel and Others
Madras High Court · (1979) 1 MLJ 330
Motor Vehicles Act, 1988 — Section 95
High Courts20 Sept 1978Dismissed
Binny Limited Vs Superintendent, Central Excise and Others
Madras High Court · (1979) CENCUS 107 : (1979) 4 ELT 65
Central Excises and Salt Act, 1944 — Section 2, 3, 4
High Courts20 Sept 1978
S.R. Rajasekharan Vs R. Nookkandi and Others
Madras High Court · (1979) 92 LW 195 : (1979) 1 MLJ 495
Constitution of India, 1950 — Article 226
High Courts20 Sept 1978
The Executive Engineer, Construction, Southern Railway and Others Vs K.V. Verghese and Others
Madras High Court · (1979) 92 LW 99 : (1979) 1 MLJ 457
Factories Act, 1948 — Section 2Railways Act, 1890 — Section 5(5)
High Courts20 Sept 1978
Executive Engineer, Construction Etc., Etc. Vs K.J. Verghese, Etc., Etc.
Madras High Court · (1979) ILR (Mad) 1 : (1978) 2 LLJ 423
Factories Act, 1948 — Section 2Payment of Gratuity Act, 1972 — Section 1, 2, 4
High Courts19 Sept 1978Dismissed
Bheru Industries Vs The Government of India
Madras High Court · (1979) CENCUS 140
High Courts18 Sept 1978Allowed
Meenakshiammal and Others Vs Inspector of Police, Hasthampatti and Another
Madras High Court · (1979) LW(Cri) 48
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)
High Courts15 Sept 1978Dismissed
A. Ramiah Nadar Vs Secretary, Ministry of Finance and Others
Madras High Court · (1979) CENCUS 103 : (1979) 4 ELT 136
Central Excise Rules, 1944 — Rule 40Central Excises and Salt Act, 1944 — Section 35, 35(2), 36
High Courts14 Sept 1978
In Re: Ramakrishnan
Madras High Court · (1979) LW(Cri) 33
Criminal Procedure Code, 1973 (CrPC) — Section 328(1)Penal Code, 1860 (IPC) — Section 302
High Courts14 Sept 1978
A.N.N.K. Mohamed Kasim and Others Vs Alagan and Others
Madras High Court · (1979) 92 LW 425 : (1979) 2 MLJ 269
High Courts14 Sept 1978Dismissed
Mohamed Hanif Vs Saleema and Others
Madras High Court · (1978) LW(Cri) 190
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts13 Sept 1978Dismissed
Ar. N. Solachi Achi and Another Vs Life Insurance Corporation of India
Madras High Court · (1979) 92 LW 398
Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1976 — Section 2
High Courts11 Sept 1978
Marimuthu Gounder Vs Ramaswamy Gounder and Others
Madras High Court · AIR 1979 Mad 189 : (1979) 92 LW 23 : (1979) 92 LW 2 : (1979) 1 MLJ 343
High Courts11 Sept 1978
G. Jagadesh Chandran Vs The State of Tamil Nadu and Others
Madras High Court · (1979) ILR (Mad) 339 : (1979) 92 LW 121 : (1979) 2 MLJ 4
High Courts08 Sept 1978
Shanmugha Nadar Vs The Corporation of Madurai
Madras High Court · (1980) 2 MLJ 140
Madurai City Municipal Corporation Act, 1971 — Section 495(1)