High Courts18 Oct 1978Dismissed
The Deputy Commissioner (C.T.) Vs New Ajantha Wines
Madras High Court · (1979) 44 STC 327
Tamil Nadu General Sales Tax Act, 1959 — Section 36, 39B
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 7 of 26
High Courts18 Oct 1978
Jaganathan by next friend Andal Ammal Vs Sundari alias Nallammal and others
Madras High Court · (1978) 10 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Oct 1978Allowed
Jagannathan by Next Friend Andal Ammal Vs Sundari alias Nallammal and Others
Madras High Court · (1979) ILR (Mad) 154
Civil Procedure Code, 1908 (CPC) — Section 1, 11
High Courts17 Oct 1978
E.S.I.C. Vs Bharat Pulverising Mills (P) Ltd.
Madras High Court · (1979) 1 LLJ 343
Employees State Insurance Act, 1948 — Section 2, 74, 75
High Courts17 Oct 1978
Employees State Insurance Corporation Vs Bharat Pulverising Mills (P.) Ltd.
Madras High Court · (1979) ILR (Mad) 212 : (1979) 92 LW 156 : (1979) 2 MLJ 6
Employees State Insurance Act, 1948 — Section 2(13), 2(22), 2(9)(ii), 74, 75(1)
High Courts17 Oct 1978
The Assistant Collector of Central Excise, Madras II Division Vs Pritham Singh Pritham Singh Vs The Assistant Collector of Central Excise, Madras II Division
Madras High Court · (1979) CENCUS 222
Customs Act, 1962 — Section 135(b)(i), 135(n)(i)
High Courts17 Oct 1978
Thiagaraja Sendar Vs Sri Pasupatheswararswami Devasthanam
Madras High Court · (1979) 92 LW 524 : (1979) 1 MLJ 437
High Courts06 Oct 1978
V. Ramachandran Vs Indian Bank
Madras High Court · (1979) 1 LLJ 122
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 9APayment of Wages Act, 1936 — Section 7, 9
High Courts06 Oct 1978
S.C. Basappa Vs Jumnadoss also known as Jumnadoss Manickchand
Madras High Court · (1979) 92 LW 297 : (1979) 1 MLJ 317
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(a)
High Courts06 Oct 1978
Regional Director, ESIC Vs M.M. Rubber Co. (P) Limited
Madras High Court · (1979) ILR (Mad) 93 : (1979) 2 LLJ 81
Employees State Insurance Act, 1948 — Section 2, 38, 75Industrial Disputes Act, 1947 — Section 12
High Courts06 Oct 1978
Regional Director, Employees' State Insurance Corporation Vs M.M. Rubber Co. (P.) Ltd.
Madras High Court · (1979) 92 LW 105 : (1979) 2 MLJ 74
Employees State Insurance Act, 1948 — Section 2(22)
High Courts05 Oct 1978
V. Vatsala Vs Official Assignee of Madras
Madras High Court · (1979) ILR (Mad) 324 : (1979) 92 LW 126 : (1979) 1 MLJ 210
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1), 10(2)(i), 10(2)(vii), 14, 15
High Courts05 Oct 1978Dismissed
C.D. Gopinath Vs Gordon Woodroffe and Company (Madras) Pvt. Ltd.
Madras High Court · (1980) ILR (Mad) 184
Arbitration Act, 1940 — Section 34
High Courts28 Sept 1978Allowed
Ramalingam and Another Vs The Food Inspector, Nagapattinam Municipality, Nagapattinam
Madras High Court · (1978) 09 MAD CK 0018
Prevention of Food Adulteration Act, 1954 — Section 2(1)(a), 2(1)(m)
High Courts28 Sept 1978
Stanmore Estate and Others Vs The Commissioner of Labour and Others
Madras High Court · (1979) ILR (Mad) 15 : (1979) 2 MLJ 97
Minimum Wages Act, 1948 — Section 3, 4(1), 4(1)(i), 5
High Courts28 Sept 1978
N. Subbanna Vs N. Seshagiri Rao and Another
Madras High Court · (1979) 92 LW 303 : (1979) 1 MLJ 385
High Courts27 Sept 1978
Abdul Mohammed Vs Arumugham Pillai
Madras High Court · (1979) 92 LW 294 : (1979) 1 MLJ 319
Civil Procedure Code, 1908 (CPC) — Section 47, 47(2)
High Courts27 Sept 1978Allowed
Hidayathulla Vs Balasubramaniam
Madras High Court · (1978) 09 MAD CK 0020
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 14
High Courts27 Sept 1978Dismissed
G. Jyothemany Nagar Vs Union of India (UOI)
Madras High Court · (1979) CENCUS 68
Foreign Exchange Regulation Act, 1947 — Section 23(1B), 5(1)(aa)
High Courts26 Sept 1978
Thangavelu Naicker Vs Muthukumara Chettiar and Another
Madras High Court · (1979) 92 LW 678 : (1979) 2 MLJ 369
Easements Act, 1882 — Section 61