High Courts10 Nov 1978

P.M. Kuppa Sah Vs Rajaram Sah

Madras High Court · (1979) ILR (Mad) 143 : (1979) 92 LW 165 : (1979) 1 MLJ 498

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts03 Nov 1978

Sanga Pillai Vs State of Tamil Nadu and Others

Madras High Court · AIR 1979 Mad 145 : (1979) 92 LW 433 : (1979) 1 MLJ 85

Constitution of India, 1950 — Article 227Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965 — Rule 8(4)Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 10(3), 10(4), 10(5), 102(2), 12