High Courts17 Nov 1978Allowed
Karumbayiram Vs The Food Inspector, Thiruvaiyaru
Madras High Court · (1978) 11 MAD CK 0015
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 7(1)
COURT ARCHIVE
Madras High Court judgments, 1978
508 judgments · page 4 of 26
High Courts17 Nov 1978
Management of Coimbatore Pioneer B. Mills Vs Presiding Officer, Labour Court and Others
Madras High Court · (1979) 1 LLJ 41
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25F, 25G
High Courts16 Nov 1978
Thirumathi Rajam Sivasubramaniam alias Muthu Meenakshi Veeralakshmi Nagammal Vs The Authorised Officer (Land Reforms) Tirunelveli and another
Madras High Court · (1979) ILR (Mad) 296
High Courts16 Nov 1978
V.R. Kumaraswamy Mudaliar Vs P.M. Radhakrishnan
Madras High Court · (1979) ILR (Mad) 375
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i)
High Courts16 Nov 1978
Madurai Coats Ltd. Vs The Inspector of Factories and Others
Madras High Court · (1980) 93 LW 104 : (1980) 2 MLJ 62
Tamil Nadu Industrial Establishments (National and Festival Holidays) Act, 1958 — Section 5(1)
High Courts16 Nov 1978
The Cheran Transport Corporation Ltd. Vs The Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1979) 92 LW 181 : (1979) 2 MLJ 62
Motor Transport Workers Act, 1961 — Section 2(3)(h), 2(h)
High Courts16 Nov 1978
Cheran Transport Corporation Limited Vs Addl. Commissioner for Workmen's Compensation and Another
Madras High Court · (1979) ILR (Mad) 320 : (1979) 1 LLJ 233
MOTOR TRANSPORT WORKERS ACT, 1961 — Section 1, 10, 11, 12, 2
High Courts16 Nov 1978Allowed
W.R. Kumaraswamy Mudaliar Vs P.M. Radhakrishnan
Madras High Court · (1979) ILR (Mad) 375
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts16 Nov 1978
P. Lachiram Vs K.N. Kumaresan
Madras High Court · (1979) 92 LW 223 : (1979) 2 MLJ 135
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(4)
High Courts16 Nov 1978Allowed
A. Parthasarathy and Another Vs The Management of Standard Motors Products of India Ltd. and Another
Madras High Court · (1979) ILR (Mad) 261
Industrial Disputes Act, 1947 — Section 12(3), 2, 25B, 25F, 25FFF
High Courts16 Nov 1978Allowed
Smt. Rajam Sivasubramaniam alias Muthu Meenakshi Veera Lakshmi and Nagammal Vs The Authorised Officer (Land Reforms) and Others
Madras High Court · (1979) ILR (Mad) 296
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) (Amendment) Act, 1971 — Section 3(11), 3(14), 73, 74, 75Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 23
High Courts14 Nov 1978Allowed
E.I.D. Parry (India) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1979) 44 STC 352
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 38
High Courts14 Nov 1978Dismissed
V. Pichaikutty and Others Vs Council of the Institute of Chartered Accountants of India and Another
Madras High Court · (1978) 11 MAD CK 0023
Chartered Accountants Act, 1949 — Section 15, 15(2), 30(1)Chartered Accountants Regulations, 1964 — Regulation 32BConstitution of India, 1950 — Article 14
High Courts13 Nov 1978
Sarojini Ammal and Others Vs The State of Tamil Nadu and Others
Madras High Court · AIR 1980 Mad 16 : (1979) 92 LW 242
Constitution of India, 1950 — Article 19(5), 31C, 39CTamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 3
High Courts13 Nov 1978Dismissed
In Re: Veerappan and Others
Madras High Court · (1979) LW(Cri) 40
Penal Code, 1860 (IPC) — Section 427, 447, 503, 506
High Courts13 Nov 1978
Sarojini Ammal represented by power of Attorney Agent, A. Gopalan and Others Vs The State of Tamil Nadu
Madras High Court · (1979) ILR (Mad) 168 : (1979) 1 MLJ 425
Constitution of India, 1950 — Article 31Tamil Nadu Agriculturists Relief Act, 1938 — Section 15(1)
High Courts10 Nov 1978
Secretary, Multi-purpose Co-operative Society Vs Presiding Officer, Labour Court and Others
Madras High Court · (1979) ILR (Mad) 130 : (1979) 1 LLJ 29
Industrial Disputes Act, 1947 — Section 10, 2, 2A, 33C
High Courts10 Nov 1978
M. Masthan Rowther and Others Vs Sulaika Beevi (dead) and Others
Madras High Court · (1979) 92 LW 310 : (1979) 1 MLJ 320
High Courts10 Nov 1978
Nellai Cotton Mills (P.) Ltd. Vs The Executive Officer, Office of the Town Panchayat and Another
Madras High Court · (1979) ILR (Mad) 35 : (1979) 92 LW 349 : (1979) 2 MLJ 476
Public Health Act — Section 25
High Courts10 Nov 1978
Umayal Achi and Another Vs Ramanathan Chettiar
Madras High Court · (1979) ILR (Mad) 367 : (1979) 92 LW 599 : (1980) 1 MLJ 24
Limitation Act, 1963 — Section 31B