High Courts31 Jul 1973
S. Kaliarajan Vs Assistant Collector of Central Excise, Integrated Divisional Officer
Madras High Court · (1975) CriLJ 516
Criminal Procedure Code, 1898 (CrPC) — Section 561A
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 8 of 21
High Courts31 Jul 1973
The State of Tamil Nadu Vs Thiru Cavuary Spinning and Weaving Mills Ltd.
Madras High Court · (1975) 1 MLJ 132
Constitution of India, 1950 — Article 286(1)(b)
High Courts30 Jul 1973
R.M. Ramanathan Chettiar and Another Vs Controller of Estate Duty
Madras High Court · (1973) ILR (Mad) 145 : (1975) 99 ITR 410 : (1978) 87 LW 325
Estate Duty Act, 1953 — Section 21(1), 85Estate Duty Rules, 1953 — Rule 7Partnership Act, 1932 — Section 14
High Courts30 Jul 1973
The Union Co-operative Insurance Society Ltd., Madras Vs Lazarammal Ravel and Others
Madras High Court · AIR 1974 Mad 379 : (1974) 87 LW 322
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 110, 76(1), 95(2)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 51
High Courts30 Jul 1973
O. Radhakrishnan and Another and S. Chettiar and Others Vs Manickam and Others
Madras High Court · (1973) ILR (Mad) 428 : (1974) 2 MLJ 179
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 64
High Courts30 Jul 1973Dismissed
Binny and Company Limited Vs The Board of Revenue
Madras High Court · (1974) 34 STC 222
Constitution of India, 1950 — Article 286, 286(1)(a), 286(2)
High Courts27 Jul 1973
In Re: A.A. Paul
Madras High Court · (1974) CriLJ 375
Army Act, 1950 — Section 123, 126, 2Criminal Procedure Code, 1898 (CrPC) — Section 251Penal Code, 1860 (IPC) — Section 161
High Courts26 Jul 1973
Sri Venkataramanaswamy Deity at Kothur Village Vs Vadugammal
Madras High Court · (1978) 87 LW 481 : (1974) 1 MLJ 431
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Jul 1973
Maxhemeijer Jr. (India) Private Limited Vs Zainub Bi and Others
Madras High Court · (1974) ILR (Mad) 383 : (1978) 87 LW 234 : (1974) 1 MLJ 455
Civil Procedure Code, 1908 (CPC) — Order 1 rule 8Transfer of Property Act, 1882 — Section 53
High Courts26 Jul 1973
Thavasikani Nadar Vs The Election Commissioner (Principal District Munsif of Ambasamudram) and Another
Madras High Court · (1978) 87 LW 449 : (1974) 2 MLJ 44
Limitation Act, 1963 — Section 5
High Courts26 Jul 1973
P. Govindaraja Naicker and another Vs Authorised Officer (Land Reforms) Madras
Madras High Court · (1973) 07 MAD CK 0004
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 10(3)
High Courts25 Jul 1973
N.K. Saraswathi Vs The Chief Educational Officer, Coimbatore and Others
Madras High Court · AIR 1975 Mad 46 : (1978) 87 LW 379 : (1974) 87 LW 379
Madras District Boards Act, 1920 — Section 199(2), 70
High Courts25 Jul 1973
N.K. Saraswathi and Lily Isaiah Vs The Chief Educational Officer and Others
Madras High Court · (1974) 2 MLJ 14
Madras District Boards Act, 1920 — Section 199(2)(a), 70
High Courts24 Jul 1973Dismissed
India Pistons Limited Vs State of Tamil Nadu
Madras High Court · (1974) 33 STC 472
Central Sales Tax Act, 1956 — Section 2Madras General Sales Tax Act, 1939 — Section 2
High Courts24 Jul 1973Dismissed
State of Madras Vs Trustees of the Port of Madras
Madras High Court · (1974) 34 STC 135
High Courts24 Jul 1973Dismissed
India Pistons Ltd. Vs State of Tamil Nadu
Madras High Court · (1974) 33 STC 472
Central Sales Tax Act, 1956 — Section 2
High Courts24 Jul 1973
State of Madras Vs The Trustees of Port of Madras
Madras High Court · (1974) 2 MLJ 336
High Courts23 Jul 1973Allowed
The State of Madras Vs A. Abdul Shukoor and Company
Madras High Court · (1975) 35 STC 207
High Courts23 Jul 1973Dismissed
Bijili and Company Vs The State of Tamil Nadu
Madras High Court · (1974) 34 STC 461
High Courts20 Jul 1973Dismissed
The Pioneer Fire and General Insurance Co. Ltd. Vs Valliammal and Others
Madras High Court · (1974) ILR (Mad) 291
Motor Vehicles Act, 1939 — Section 93, 93(4), 93(6), 94, 94(1)