High Courts18 Jan 1973
P.G. Ranganatha Padayachi Vs The Mayavaram Financial Corporation Ltd.
Madras High Court · AIR 1974 Mad 1 : (1974) ILR (Mad) 224
Civil Procedure Code, 1908 (CPC) — Section 51
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 21 of 21
High Courts17 Jan 1973
M. Nagarajan and Another Vs The Tiruchirappalli Co-operative House Construction Society Limited and Another
Madras High Court · (1973) 2 MLJ 188
Constitution of India, 1950 — Article 226Tamil Nadu Co-operative Societies Act, 1983 — Section 28, 28(1)(b)(i)
High Courts11 Jan 1973
C.P. Kandaswami Mudaliar (deceased) and Another Vs Palaniammal and Others
Madras High Court · (1973) 86 LW 726 : (1973) 2 MLJ 457
High Courts11 Jan 1973
C.P. Kandaswami Mudaliar and Another Vs Palaniammal and Others
Madras High Court · AIR 1974 Mad 352
Limitation Act, 1963 — Article 144
High Courts11 Jan 1973
R. Kapanipathi Rao and Another Vs M.S. Meyyappan and Another
Madras High Court · AIR 1974 Mad 57 : (1973) ILR (Mad) 556 : (1973) 86 LW 629
Income Tax Act, 1961 — Section 10Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(2)
High Courts10 Jan 1973
The South Arcot District Co-operative Supply and Marketing Society Ltd. Vs V. Thirupuliswami Naidu
Madras High Court · AIR 1974 Mad 113 : (1974) ILR (Mad) 465
High Courts08 Jan 1973
Ve. A. Vairavan Chettiar Vs Commissioner of Income Tax
Madras High Court · (1973) 92 ITR 474
Income Tax Act, 1922 — Section 41(1)Income Tax Act, 1961 — Section 147
High Courts05 Jan 1973
K. Karunanidhi and Others Vs R. Renganathan Chettiar
Madras High Court · AIR 1973 Mad 443 : (1973) 86 LW 188 : (1973) 1 MLJ 435
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 115
High Courts05 Jan 1973
Muhamed Hussain Mohideen Madani Vs Muhammed Immamudhin Sahib and Others
Madras High Court · AIR 1974 Mad 73
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1908 — Article 11A
High Courts05 Jan 1973
Muhamed Hussain Moideen Madan Vs Mohammed Immamuddin Sahib Madani (Died) and Others
Madras High Court · (1973) 86 LW 593 : (1973) 2 MLJ 298
Limitation Act, 1908 — Article 11A
High Courts05 Jan 1973Dismissed
Nagarathinammal Vs K.V. Rangasamy Chettiar and others
Madras High Court · (1973) 01 MAD CK 0003
High Courts01 Jan 1973
Gopalakrishna Mudaliar and others Vs Rajan Kattalai of Sri Thiagarajaswami Devastanam and others
Madras High Court · (1973) 01 MAD CK 0025
Madras Estates Land Act, 1908 — Section 3(2)(d)