High Courts13 Feb 1973
Best and Company Private Limited Vs The Presiding Officer, Labour Court, (Additional) and Others
Madras High Court · (1978) 87 LW 604 : (1974) 2 MLJ 331
Industrial Disputes Act, 1947 — Section 12(3)
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 19 of 21
High Courts13 Feb 1973
Sri Cruz Machado Vs Mrs. Periaswami Satyabama and others
Madras High Court · (1973) 02 MAD CK 0006
High Courts09 Feb 1973
R. Srinivasan and Co. Vs Commissioner of Income Tax
Madras High Court · (1974) 97 ITR 431
Income Tax Act, 1961 — Section 271(1)
High Courts09 Feb 1973
The Electrical Manufacturing Co. Ltd. and Another Vs The Crompton Engineering Co. Ltd. and Another
Madras High Court · (1973) ILR (Mad) 7 : (1978) 87 LW 148 : (1973) 2 MLJ 424
Arbitration Act, 1940 — Section 20
High Courts09 Feb 1973
C. Kuttappa Nair and Another Vs S.S.A. Shahul Hameed and Others
Madras High Court · AIR 1973 Mad 388 : (1973) 86 LW 323 : (1973) 2 MLJ 55
Madras Buildings (Lease and Rent Control) (Amendment) Act, 1949 — Section 12Madras Buildings (Lease and Rent Control) Act, 1948 — Section 12(3)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 23(3)
High Courts09 Feb 1973
The Electrical Manufacturing Co. Ltd., Calcutta and Another Vs The Crompton Engineering Co., (Madras) Ltd., Madras
Madras High Court · AIR 1974 Mad 261 : (1974) 87 LW 148
Arbitration Act, 1940 — Section 10, 11, 12, 13, 14Civil Procedure Code, 1908 (CPC) — Section 20
High Courts09 Feb 1973
Commissioner of Income Tax, Madras Vs T.R. Rajakumari.
Madras High Court · (1974) 96 ITR 78
Income Tax Act, 1922 — Section 34, 34(1)(a)Income Tax Act, 1961 — Section 147(a)
High Courts08 Feb 1973
Controller of Estate Duty Vs H.N. Markandan
Madras High Court · (1974) ILR (Mad) 617 : (1974) 94 ITR 144
Estate Duty Act, 1953 — Section 22, 5, 7, 7(1)
High Courts08 Feb 1973
M. Munuswamy and Another Vs Ramachandran and Others
Madras High Court · AIR 1974 Mad 112 : (1973) 86 LW 423
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4
High Courts08 Feb 1973
E. Muniswamy Vs Ramachandran Sami Thevar Vs Krishnaveni
Madras High Court · (1973) 2 MLJ 207
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4A(5)
High Courts08 Feb 1973Allowed
K. Munuswamy and Another Vs Ramachandran and Others
Madras High Court · (1974) ILR (Mad) 190
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4A(4), 4A(5)
High Courts07 Feb 1973
Balarama Varma Textiles Ltd. Vs Commissioner of Income Tax
Madras High Court · (1974) ILR (Mad) 605 : (1973) 92 ITR 485
Income Tax Act, 1961 — Section 37(1)
High Courts07 Feb 1973
Commissioner of Income Tax Vs Kadri Mills Coimbatore Ltd.
Madras High Court · (1974) 96 ITR 378
Income Tax Act, 1922 — Section 28, 28(1), 66(2)Income Tax Act, 1961 — Section 147, 271(1)
High Courts06 Feb 1973
M. Chockalingam Chettiar Vs Commissioner of Income Tax
Madras High Court · (1973) 91 ITR 492
Income Tax Act, 1922 — Section 25A, 66(2)
High Courts06 Feb 1973
E.F. Sreshta Vs The Commissioner of Income Tax
Madras High Court · (1973) 2 MLJ 485
Constitution of India, 1950 — Article 311
High Courts05 Feb 1973
P.M. Abdul Azeez alias Razee' Prop. Razee and Co. Vs A.M.E. Jainab Machi by authorised agent A.K.M. Junaid
Madras High Court · (1973) 86 LW 496 : (1973) 1 MLJ 421
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i)
High Courts05 Feb 1973
In Re: Ganesan
Madras High Court · (1974) CriLJ 381
Penal Code, 1860 (IPC) — Section 302
High Courts05 Feb 1973
Aiyasamy Nadar Vs Commissioner of Income Tax
Madras High Court · (1974) 95 ITR 569
Income Tax Act, 1922 — Section 28(1)
High Courts05 Feb 1973
Nabisha Begum Vs Arumuga Thewar and Others
Madras High Court · AIR 1974 Mad 273 : (1974) ILR (Mad) 163 : (1978) 87 LW 198 : (1974) 87 LW 198
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12, 2(2)
High Courts02 Feb 1973
Sri Simanlal B. Mehta Vs The Collector of Central Excise and Others
Madras High Court · (1973) 2 MLJ 418
Imports and Exports (Control) Act, 1947 — Section 3(2)