High Courts22 Feb 1973
Iqbal Begum and Others Vs Tax Recovery Officer and Others
Madras High Court · (1974) ILR (Mad) 641 : (1974) 97 ITR 310 : (1978) 87 LW 423 : (1974) 87 LW 423
Income Tax Act, 1961 — Section 222
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 18 of 21
High Courts22 Feb 1973
V.S. Natarajan and Others Vs Rani Kannuthai and Others
Madras High Court · (1973) ILR (Mad) 246 : (1973) 86 LW 577 : (1973) 2 MLJ 338
High Courts21 Feb 1973
Corporation of Madras Vs Veeraswami
Madras High Court · (1973) CriLJ 1567
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1), 2, 7
High Courts21 Feb 1973
M.R.V. Bus Service (P) Ltd. Vs Ravi and Another
Madras High Court · (1974) ACJ 72 : AIR 1974 Mad 212 : (1978) 87 LW 40 : (1974) 87 LW 40
High Courts21 Feb 1973
Subbiah Devendran and Another Vs Kasamuthu Konar and Others
Madras High Court · AIR 1973 Mad 437 : (1973) 86 LW 732 : (1973) 2 MLJ 15
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts20 Feb 1973
Desu Chengayyu Chettiar Vs E. Chenchu Narayana Chettiar and Others
Madras High Court · (1974) ILR (Mad) 577 : (1973) 2 MLJ 439
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(d)
High Courts20 Feb 1973
A.V. Palaniswami Vs The Election Court (District Munsif) and Others
Madras High Court · (1973) 2 MLJ 60
High Courts19 Feb 1973
Free India Private Ltd. Vs Regional Director, Employees' State Insurance Corporation
Madras High Court · (1973) 43 CompCas 427 : (1974) 29 FLR 1 : (1973) 2 LLJ 584 : (1973) 86 LW 320 : (1973) 2 MLJ 303
Employees State Insurance Act, 1948 — Section 45A, 75
High Courts19 Feb 1973
The Secretary, Simco Meters Workers' Union and Another Vs The Management of Simco Meters Limited
Madras High Court · (1973) 1 LLJ 464
Income Tax Act, 1961 — Section 32, 33, 34Payment of Bonus Act, 1965 — Section 6
High Courts19 Feb 1973
Sampathkumaran and Co. Vs The Regional Commissioner for Provident Fund
Madras High Court · (1974) 1 MLJ 153
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(4), 7A
High Courts18 Feb 1973
Mohamed Ibrahim Vs Syed Muhamed Abbubakker and other
Madras High Court · (1973) 02 MAD CK 0055
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 66Limitation Act, 1963 — Section 14(1)
High Courts17 Feb 1973
VE. A. Vairavan Chettiar by Power of Attorney Agent, M.L. S.M. Subramanya Chettiar and Others Vs Mayuram Municipal Council and Others
Madras High Court · (1974) 1 MLJ 448
General Clauses Act, 1897 — Section 13
High Courts15 Feb 1973
V. Rajan Vs Commissioner of Income Tax
Madras High Court · (1974) 96 ITR 64
Income Tax Act, 1961 — Section 66(2)Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts15 Feb 1973
The Union of India (UOI) Vs C. Kanniah
Madras High Court · (1974) 1 MLJ 208
Civil Procedure Code, 1908 (CPC) — Section 80Government of India Act, 1935 — Section 240Penal Code, 1860 (IPC) — Section 120B
High Courts15 Feb 1973
S.C.V. Gopal, Chief Promoter, Tamil Nadu Road Transport Financing Co-operative Society Limited Vs The Joint Registrar of Co-operative Societies and Others
Madras High Court · (1973) ILR (Mad) 165 : (1978) 87 LW 75 : (1974) 87 LW 5
High Courts13 Feb 1973
Dr. N.R. Rao alias N. Raghavendra Rao Vs M/s. Premier Auto Electric Private Limited
Madras High Court · (1973) 02 MAD CK 0045
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii), 10(2)(ii)(a), 10(2)(ii)(b), 11, 19
High Courts13 Feb 1973
T. Kuppammal Vs T. Natarajan and Another
Madras High Court · AIR 1973 Mad 468 : (1974) ILR (Mad) 199 : (1973) 86 LW 417 : (1973) 2 MLJ 331
High Courts13 Feb 1973
R.M.S. Shanmugham Chettiar and Others Vs Gian Cheng Kiet
Madras High Court · AIR 1974 Mad 349 : (1974) ILR (Mad) 7 : (1978) 87 LW 119 : (1974) 87 LW 119
Civil Procedure Code, 1908 (CPC) — Section 39, 44Foreign Exchange Regulation Act, 1973 — Section 21, 21(3), 5
High Courts13 Feb 1973
The General Assurance Society Ltd., Calcutta Vs M.S. Sivasami and Another
Madras High Court · AIR 1974 Mad 257 : (1978) 87 LW 10 : (1974) 87 LW 10
Marine Insurance Act, 1963 — Section 57, 57(1)
High Courts13 Feb 1973
Commissioner of Wealth Tax Vs K.M. Desikar
Madras High Court · (1973) 92 ITR 101
Wealth Tax Act, 1957 — Section 7(1), 7(2)