High Courts02 Feb 1973
K.S. Velayutha Nadar Vs South India Tobacco Company
Madras High Court · (1973) 86 LW 704 : (1973) 32 STC 202
Income Tax Act, 1961 — Section 54
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 20 of 21
High Courts02 Feb 1973
Rajappan Vs Natesan and Another
Madras High Court · AIR 1973 Mad 469 : (1973) 86 LW 426 : (1973) 2 MLJ 107
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 28
High Courts02 Feb 1973
Chimanlal B. Mehta Vs The Collector of Central Excise, Madras and Others
Madras High Court · AIR 1974 Mad 216
Imports and Exports (Control) Act, 1947 — Section 3(2), 3(3)Sea Customs Act, 1878 — Section 167(3), 167(8), 172, 181, 19
High Courts01 Feb 1973
K. Ramakrishna Pillai Vs P. Ponnayyan Nadar
Madras High Court · (1973) 86 LW 602 : (1973) 2 MLJ 378
High Courts31 Jan 1973
The State of Madras Vs Fairmacs Trading and Co.
Madras High Court · (1975) 35 STC 176
Madras General Sales Tax Act, 1939 — Section 12(3)
High Courts31 Jan 1973Allowed
Sri Lakshmi Machine Works Vs The State of Madras
Madras High Court · (1973) 32 STC 407
Central Sales Tax Act, 1956 — Section 10, 8
High Courts31 Jan 1973Allowed
Khemchand Rajkumar Vs The State of Tamil Nadu
Madras High Court · (1973) ILR (Mad) 158 : (1974) 33 STC 78
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12(2), 12(3)
High Courts31 Jan 1973
A. Malayalam Pillai and Another Vs Malayammal and Others
Madras High Court · (1978) 87 LW 550 : (1974) 2 MLJ 126
High Courts30 Jan 1973Allowed
Lipton (India) Limited Vs State of Tamil Nadu
Madras High Court · (1973) 32 STC 194
High Courts30 Jan 1973
Kalyani Oil Mills Vs The State of Madras
Madras High Court · (1973) 32 STC 542
High Courts29 Jan 1973Dismissed
The State of Madras Vs Mettur Industries Ltd.
Madras High Court · (1973) 32 STC 239
Madras General Sales Tax Act, 1939 — Section 16
High Courts25 Jan 1973
The Union of India (UOI) Vs South India Insurance Company and Another
Madras High Court · (1973) 2 MLJ 503
Post Office Act, 1898 — Section 6
High Courts24 Jan 1973
P. Chandrasekharan Vs The Bar Council of Tamil Nadu and Others
Madras High Court · (1974) 1 MLJ 387
Advocates Act, 1961 — Section 58AALegal Practitioners Act, 1879 — Section 6
High Courts23 Jan 1973
Narayanaru Vs Kanniammal and Others
Madras High Court · AIR 1973 Mad 471 : (1973) 86 LW 505 : (1973) 1 MLJ 448
Tamil Nadu Transferred Territory Jenmikaram Payment Abolition Act, 1964 — Section 17, 31, 31(1), 9, 9(1)
High Courts23 Jan 1973
B.E. Kaliyaperumal Nattar Vs The Authorized Officer (Land Reforms), Tiruchirapalli
Madras High Court · AIR 1973 Mad 389 : (1974) ILR (Mad) 182 : (1973) 86 LW 446 : (1973) 2 MLJ 95
Constitution of India, 1950 — Article 226, 39
High Courts23 Jan 1973
Vummitti Subramaniam Chetty Vs Commissioner of Income Tax
Madras High Court · (1974) 94 ITR 239
Income Tax Act, 1961 — Section 184
High Courts22 Jan 1973
Guruswami Asari and Others Vs Raju Asari and Others
Madras High Court · AIR 1973 Mad 473 : (1973) 86 LW 462 : (1973) 2 MLJ 203
Transfer of Property Act, 1882 — Section 45
High Courts22 Jan 1973
C.P. Kandaswamy and Others Vs Mariappa Stores and Others
Madras High Court · AIR 1974 Mad 178 : (1973) ILR (Mad) 218
Probate and Administration Act, 1881 — Section 89Succession Act, 1925 — Section 306
High Courts18 Jan 1973
S.D. Asirvatham and Another Vs G. Palniraju Mudaliar
Madras High Court · AIR 1973 Mad 439 : (1974) ILR (Mad) 290 : (1973) 86 LW 126 : (1973) 1 MLJ 443
Negotiable Instruments Act, 1881 (NI) — Section 118, 22, 59, 9