A.C. Paul Vs Commissioner of Income Tax Madras-I.
Madras High Court · (1974) 97 ITR 652
COURT ARCHIVE
412 judgments · page 17 of 21
Madras High Court · (1974) 97 ITR 652
Madras High Court · (1973) 32 STC 484
Madras High Court · (1974) 95 ITR 519
Madras High Court · (1974) 96 ITR 586
Madras High Court · (1975) 101 ITR 673
Madras High Court · (1978) 87 LW 225 : (1974) 1 MLJ 328
Madras High Court · (1973) 91 ITR 595 : (1978) 87 LW 627 : (1974) 87 LW 627
Madras High Court · (1973) ILR (Mad) 507 : (1978) 87 LW 81 : (1974) 1 MLJ 174
Madras High Court · (1974) 97 ITR 516
Madras High Court · AIR 1973 Mad 449 : (1973) 86 LW 193 : (1973) 1 MLJ 465
Madras High Court · (1974) 34 STC 310
Madras High Court · AIR 1974 Mad 96
Madras High Court · AIR 1973 Mad 371 : (1974) ILR (Mad) 350 : (1973) 86 LW 365
Madras High Court · (1974) 96 ITR 411
Madras High Court · (1975) 35 STC 223
Madras High Court · (1973) ILR (Mad) 343
Madras High Court · AIR 1973 Mad 432 : (1973) 86 LW 314 : (1973) 1 MLJ 459
Madras High Court · (1973) 86 LW 574 : (1973) 2 MLJ 306
Madras High Court · (1973) 86 LW 677 : (1973) 2 MLJ 379
Madras High Court · AIR 1973 Mad 386 : (1973) 86 LW 204 : (1973) 2 MLJ 58