Hindu Minority and Guardianship Act, 1956 — Section 8(1), 8(2), 8(3)Limitation Act, 1963 — Article 60Transfer of Property Act, 1882 — Section 3(1) , 53(1)

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High Courts22 Mar 1973

The Union of India and Others Vs Ramchand Kishinchand and Co., Madras

Madras High Court · AIR 1974 Mad 335 : (1974) ILR (Mad) 141 : (1978) 87 LW 190 : (1974) 87 LW 190

Limitation Act, 1908 — Article 31Railways Act, 1989 — Section 78, 80

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High Courts22 Mar 1973

Arumugha Kone Vs The Palayamcottai Municipal Council and Others

Madras High Court · (1973) ILR (Mad) 82 : (1974) 1 MLJ 258

Tamil Nadu District Municipalities Act, 1920 — Section 260(2)

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High Courts21 Mar 1973

Mettur Beardsell Limited and Others Vs The Employees' State Insurance' Corporation of India and Others

Madras High Court · (1973) 86 LW 567 : (1973) 2 MLJ 195

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 1, 1(4), 1(5), 2, 2(9)

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High Courts21 Mar 1973

Kora Miah Saheb Vs Velayudha Konar and Others

Madras High Court · AIR 1974 Mad 248 : (1978) 87 LW 638 : (1974) 87 LW 638

Contract Act, 1872 — Section 69Limitation Act, 1963 — Section 19Transfer of Property Act, 1882 — Section 74, 91, 92

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High Courts20 Mar 1973

R. Chinnaswami Chettiar Vs Commissioner of Income Tax

Madras High Court · (1974) 96 ITR 353

Income Tax Act, 1922 — Section 24Income Tax Act, 1961 — Section 28, 43, 43(5), 73

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High Courts20 Mar 1973

P.L. Kn. Meenakshi Achi Vs Commissioner of Income Tax

Madras High Court · (1973) 96 ITR 375

Contract Act, 1872 — Section 30Income Tax Act, 1961 — Section 43(5)

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High Courts20 Mar 1973

Indian Express (Madurai) Private Ltd. and Others Vs Chief Presidency Magistrate and Others

Madras High Court · (1974) 44 CompCas 106 : (1973) ILR (Mad) 178 : (1973) 2 MLJ 469

Companies Act, 1956 — Section 209(4), 233A, 234, 235, 237Constitution of India, 1950 — Article 14

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High Courts20 Mar 1973

A. Muthukumara Pillai Vs Commissioner of Income Tax

Madras High Court · (1974) 96 ITR 557

Contract Act, 1872 — Section 30Income Tax Act, 1961 — Section 43(5), 73

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High Courts20 Mar 1973

P.L.KN. Meenakshi Achi Vs Commissioner of Income Tax, Madras.

Madras High Court · (1974) 96 ITR 375

Contract Act, 1872 — Section 30Income Tax Act, 1961 — Section 256(1), 43(5)

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High Courts19 Mar 1973

S. Palaniandi Mudaliyar and Sons Vs Commissioner of Income Tax

Madras High Court · (1975) 99 ITR 231

Income Tax Act, 1961 — Section 37

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High Courts16 Mar 1973

O.M. Jalali Vs Anusuddin and Others

Madras High Court · AIR 1974 Mad 340 : (1978) 87 LW 430

Limitation Act, 1963 — Article 148, 19

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High Courts15 Mar 1973

Shanmugham Vs Indrani Ammal and Another

Madras High Court · (1973) 2 MLJ 506

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High Courts14 Mar 1973

Commissioner of Income Tax Vs K.S. Guruswami Gounder and K.S. Krishnaraju (Contractors)

Madras High Court · (1973) 92 ITR 90

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High Courts14 Mar 1973

Shanmugha Porayar (Decd.) and Others Vs The State of Madras

Madras High Court · AIR 1974 Mad 90 : (1973) 86 LW 744

Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 3

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