High Courts07 Sept 1973
Gouse Bi Vs Salima Bi
Madras High Court · AIR 1974 Mad 220 : (1973) ILR (Mad) 83 : (1978) 87 LW 171
Limitation Act, 1908 — Article 182, 5
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 6 of 21
High Courts07 Sept 1973
R. M. AR. R.M. Ramanathan Chettiar alias R.M. A.R. Ramanathan Chettiar Vs S.M.O. Oomanathan Chettiar S.M.O. Othaman Chettiar Chettiar Vs A.R. R.M. Valliammai Achi
Madras High Court · (1973) ILR (Mad) 99 : (1978) 87 LW 103 : (1974) 1 MLJ 221
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts06 Sept 1973
Murugan Vs Jayarama Pillai and Others
Madras High Court · AIR 1974 Mad 311 : (1978) 87 LW 187 : (1974) 87 LW 187
Transfer of Property Act, 1882 — Section 58
High Courts06 Sept 1973
The Commissioner, Hindu Religious and Charitable Endowments Vs Vaithinatha Gurukkal and Others
Madras High Court · (1978) 87 LW 160 : (1974) 87 LW 160 : (1974) 1 MLJ 406
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Sept 1973
S.P. Periaswami Konar and Another Vs S. Mikole Udayar and Another
Madras High Court · (1978) 87 LW 726 : (1975) 1 MLJ 70
Partnership Act, 1932 — Section 4
High Courts05 Sept 1973
Gomraj Fatehchand and Another Vs Commissioner of Income Tax
Madras High Court · (1976) 102 ITR 131
Income Tax Act, 1922 — Section 24, 24(1)
High Courts05 Sept 1973
The Government of Tamil Nadu and Others Vs R. Gopalaswamy and Another
Madras High Court · AIR 1974 Mad 157 : (1978) 87 LW 73 : (1974) 87 LW 3
Tamil Nadu Panchayats Act, 1994 — Section 149(1)
High Courts03 Sept 1973
V.S. Palanikumar Vs The Revenue Divisional Officer, Koilpatti, Tirunelveli Dt. and another
Madras High Court · (1974) ILR (Mad) 181
Constitution of India, 1950 — Article 226, 309
High Courts03 Sept 1973
V.S. Palanikumar Vs The Revenue Divisional Officer and Another
Madras High Court · (1974) ILR (Mad) 181
Constitution of India, 1950 — Article 226, 309Madras Proprietary Estates Village Service Act, 1894 — Section 2, 2(1), 2(2), 2(3)
High Courts28 Aug 1973
T.U. Narayanan Vs K. Pachlnayaki S.A. Subramania Iyer Vs K. Rathinami
Madras High Court · (1978) 87 LW 444 : (1974) 1 MLJ 161
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts28 Aug 1973
P. G. Arunachalam Vs The Commissioner
Madras High Court · (1978) 87 LW 98 : (1974) 87 LW 98 : (1974) 1 MLJ 364
Madras City Municipal Corporation Act, 1919 — Section 97
High Courts22 Aug 1973
P. Bhoormal Tirupati Vs The Additional Collector of Customs Customs House
Madras High Court · (1978) 87 LW 178 : (1974) 87 LW 178 : (1974) 1 MLJ 319
Customs Act, 1962 — Section 110, 110(2), 112, 124, 124(1)General Clauses Act, 1897 — Section 27
High Courts22 Aug 1973
B. Bhoormal Tirupati Vs The Additional Collector of Customs, Custom House, Madras
Madras High Court · AIR 1974 Mad 224
Customs Act, 1962 — Section 110(2), 112, 124, 153General Clauses Act, 1897 — Section 27
High Courts21 Aug 1973
Commissioner of Income Tax Vs Vijayalakshmi Mills Ltd.
Madras High Court · (1974) 94 ITR 173
Income Tax Act, 1922 — Section 10(2)
High Courts21 Aug 1973
M. Ramaswami Asari Vs Commissioner of Income Tax
Madras High Court · (1974) 96 ITR 546
Income Tax Act, 1961 — Section 271
High Courts20 Aug 1973Partly Allowed
Lakshmiammal and Others Vs State of Tamil Nadu
Madras High Court · AIR 1975 Mad 157 : (1978) 87 LW 249 : (1974) 87 LW 249
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Aug 1973
P. Shanmugham and Others Vs Madras Motor and General Insurance Co. Ltd. and Others
Madras High Court · AIR 1974 Mad 363 : (1978) 87 LW 312
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5, Order 13 Rule 6Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 110C, 110C(2)
High Courts18 Aug 1973
Miss Lily Thomas Vs V.K. Izuddin and Another
Madras High Court · (1974) CriLJ 734
Criminal Procedure Code, 1898 (CrPC) — Section 202, 259Penal Code, 1860 (IPC) — Section 402, 420
High Courts13 Aug 1973
K. Ramachandran (Occupier), Ravendra Mills Limited and Another Vs Employees State Insurance Corporation The Management of Selvaraja Mills Private Limited Vs The Employees State Insurance Corporation
Madras High Court · (1974) 2 MLJ 78
Employees State Insurance Act, 1948 — Section 75(2)
High Courts09 Aug 1973
Thirumathi Ramayammal and Others Vs Thirumathi Mathummal and Others
Madras High Court · AIR 1974 Mad 321 : (1978) 87 LW 407 : (1974) 87 LW 407
Hindu Marriage Act, 1955 — Section 16Registration Act, 1908 — Section 17