High Courts22 Oct 1973
Mohamed Sali Vs Mary Gonrath Fernando and Others
Madras High Court · AIR 1974 Mad 286 : (1974) ILR (Mad) 156 : (1978) 87 LW 243 : (1974) 87 LW 243
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 4 of 21
High Courts22 Oct 1973
L.G. Balakrishnan and Brothers (P.) Limited and Others Vs The Regional Transport Authority and Another
Madras High Court · (1974) 2 MLJ 176
Motor Vehicles Act, 1988 — Section 91(1)
High Courts19 Oct 1973
V.A. Narayana Raja Vs O.RM.M.SV.M. Meyyappa Chettiar (died) and Others
Madras High Court · (1978) 87 LW 328 : (1974) 2 MLJ 116
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts19 Oct 1973Allowed
V.A. Narayana Raja Vs O. RM. M. SV. M. Meyyappa Chettiar and Others
Madras High Court · AIR 1975 Mad 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 90, Order 43 Rule 1
High Courts19 Oct 1973
The Corporation of Madras Vs P.G. Arunachalam
Madras High Court · AIR 1974 Mad 288 : (1978) 87 LW 454 : (1974) 87 LW 454
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts18 Oct 1973
Mrs. Sampoorani Ammal Vs The Joint Chief Controller of Imports and Exports and Another
Madras High Court · (1978) 87 LW 588 : (1974) 87 LW 588 : (1974) 2 MLJ 193
High Courts18 Oct 1973
Ayyasamy Gounder Vs Nachimuthu Gounder
Madras High Court · (1974) 2 MLJ 39
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)
High Courts16 Oct 1973
Smt. Nripendrakumari Bhandari Vs Commissioner of Income Tax
Madras High Court · (1974) ILR (Mad) 327 : (1976) 105 ITR 158
Income Tax Act, 1922 — Section 16(3)Income Tax Act, 1961 — Section 2(23), 60, 64, 67(1)
High Courts16 Oct 1973
S. Srinivasan by L. Rs. Shanbagammal and Others Vs Commissioner of Income Tax
Madras High Court · (1976) 105 ITR 315
Income Tax Act, 1922 — Section 16(3)
High Courts16 Oct 1973
E.M.E. Shanmugham Chettiar and Others Vs RM. AN. Annamalai Chettiar
Madras High Court · AIR 1974 Mad 305 : (1978) 87 LW 292
Civil Procedure Code, 1908 (CPC) — Section 20(3)Contract Act, 1872 — Section 46, 47, 48, 49, 50Limitation Ordinance, 1953 — Section 22(1), 23
High Courts16 Oct 1973
Sakunthala Vs Rasheedunnissa and Others
Madras High Court · AIR 1974 Mad 309 : (1978) 87 LW 286 : (1974) 87 LW 286
Mussalman Wakf Validating Act, 1913 — Section 3, 4
High Courts16 Oct 1973
S. Ramaswamy Naidu and Others Vs Commissioner, Hindu Religious and Charitable Endowments and Others
Madras High Court · (1978) 87 LW 595 : (1974) 2 MLJ 133
High Courts10 Oct 1973
Mithuna Industries Vs The Deputy Chief Controller of Imports and Exports and Another
Madras High Court · (1974) 2 MLJ 53
Customs Act, 1962 — Section 11Imports and Exports (Control) Act, 1947 — Section 1, 3, 3(1)
High Courts09 Oct 1973
The Secretary, Palani Co-operative Sales Soceity and Another Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1975) ILR (Mad) 308
Industrial Disputes Act, 1947 — Section 33C
High Courts09 Oct 1973
V.N. Chandravadivelu Chettiar Vs V. Varadappa Chetty
Madras High Court · (1975) ILR (Mad) 373 : (1975) 88 LW 49 : (1975) 1 MLJ 401
Easements Act, 1882 — Section 33
High Courts08 Oct 1973Allowed
The Collector of Customs and Central Excise, Somajiguda, Hyderabad Vs Amruthalakshmi and Others
Madras High Court · AIR 1975 Mad 43 : (1978) 87 LW 318 : (1974) 87 LW 318
Customs Act, 1962 — Section 110(2), 124
High Courts08 Oct 1973
The Collector of Customs and Central Excise Vs Amruthalakshmi alias Geetha and Others
Madras High Court · (1973) ILR (Mad) 1 : (1974) 2 MLJ 88
Customs Act, 1962 — Section 110, 135
High Courts28 Sept 1973
The Manamadura Co-operative Urban Bank Ltd. Vs V.S. Seshadri Iyengar (died) and others
Madras High Court · (1973) 09 MAD CK 0025
Civil Procedure Code, 1908 (CPC) — Section 104, 11, 2(2), 2(2), 96Land Acquisition Act, 1894 — Section 18, 30, 31, 54
High Courts28 Sept 1973
S.S. Rajabathar Vs N.A. Sayeed
Madras High Court · AIR 1974 Mad 289 : (1978) 87 LW 271
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 32(5)Transfer of Property Act, 1882 — Section 55, 55(1)
High Courts27 Sept 1973
Commissioner of Income Tax Vs E.A.E.T. Sundararaj
Madras High Court · (1975) 99 ITR 226 : (1974) 34 STC 90
Madras General Sales Tax Act, 1939 — Section 10(1), 10(2)