High Courts05 Dec 1973
T.P. Attimuthu Gounder Vs A.K. Parvathmmal and another
Madras High Court · (1973) 12 MAD CK 0014
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 70
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 2 of 21
High Courts05 Dec 1973
N.D. Kunjappa Vs M.R.V. Guru Rao
Madras High Court · (1973) ILR (Mad) 363 : (1978) 87 LW 387 : (1974) 2 MLJ 93
Madras Estates Land Act, 1908 — Section 131
High Courts03 Dec 1973
Khader Khan Sahib Vs Doraiswami Chettiar
Madras High Court · AIR 1974 Mad 371 : (1973) ILR (Mad) 176 : (1978) 87 LW 517 : (1974) 87 LW 517
Contract Act, 1872 — Section 69, 70
High Courts30 Nov 1973Allowed
V. Srinivasan Vs Rajalakshmi and Others
Madras High Court · AIR 1975 Mad 263
Motor Vehicles Act, 1939 — Section 95
High Courts30 Nov 1973
Palaniappan alias Balasubramanyan and others Vs Kuppammal and others
Madras High Court · (1973) 11 MAD CK 0003
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 14(i), 15Registration Act, 1908 — Section 17, 17(1)(b), 49, 7(1)(b)
High Courts30 Nov 1973Dismissed
V.R. Muthuraman Poosari Vs Ramakrishnan Poosari
Madras High Court · (1973) 11 MAD CK 0001
High Courts29 Nov 1973Dismissed
S. Karuppiah Vs A. Subbiah and others
Madras High Court · (1973) 11 MAD CK 0027
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101
High Courts29 Nov 1973
Sarojini Ammal Vs K. Chelliah Pillai and Another
Madras High Court · (1978) 87 LW 356 : (1974) 2 MLJ 66
Constitution of India, 1950 — Article 226
High Courts29 Nov 1973
Lingasami Goundar Vs S.K. Subramanian and Others
Madras High Court · (1978) 87 LW 569 : (1974) 87 LW 569 : (1974) 2 MLJ 166
Provincial Small Cause Courts Act, 1887 — Section 10, 24, 24(1)(a)
High Courts29 Nov 1973Allowed
B. Rajan Bettan Vs N.M.K. Appu Rao and Others
Madras High Court · (1974) ILR (Mad) 32
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, Order 21 Rule 58, Order 43 Rule 1, Order 47 Rule 1, Order 47 Rule 4
High Courts27 Nov 1973
Sri Kanchi Kamakoti Sankarachariar Swamigal Mutt represented by Sri M.V. Krishnamurthy, Sri Karyam and Agent Vs Secretary, Revenue Department, Government of Tamil Nadu and Others
Madras High Court · (1978) 87 LW 866 : (1974) 87 LW 866 : (1974) 2 MLJ 153
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 116(2), 116(2)(xxiii), 56, 57
High Courts26 Nov 1973Dismissed
In Re : Natarajan
Madras High Court · (1973) 11 MAD CK 0019
Tamil Nadu Paddy and Rice Dealers (Licencing, and Disposal of Stocks) Order, 1968 — Section 2(c)
High Courts26 Nov 1973
A. S. Muthiah and Others Vs Peter Nadar and Others
Madras High Court · (1974) 2 MLJ 404
Transfer of Property Act, 1882 — Section 43
High Courts23 Nov 1973Dismissed
M.R. Pratap and another Vs Union of India (UOI)
Madras High Court · (1973) 11 MAD CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts23 Nov 1973
K. E. M. Mohamed Ibrahim Marcan and Another Vs Perumal Padayachi
Madras High Court · (1974) 1 MLJ 507
High Courts23 Nov 1973Allowed
In Re : M. Krishnaswami and another
Madras High Court · (1974) LW(Cri) 48
Penal Code, 1860 (IPC) — Section 292
High Courts22 Nov 1973
K.M. Ramalinga Nadar and Another Vs The Collector and Addl. District Magistrate (J)
Madras High Court · (1974) CriLJ 1114
Essential Commodities Act, 1955 — Section 7Maintenance of Internal Security Act, 1971 — Section 3(1)(a)(iii)Penal Code, 1860 (IPC) — Section 426
High Courts22 Nov 1973
Palaniammal Vs Valliammal and Others
Madras High Court · (1975) 88 LW 143 : (1975) 1 MLJ 65
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19
High Courts22 Nov 1973
Shri Yaralagadda Venkanna Chaudary Vs The Union of India (UOI)
Madras High Court · (1978) 87 LW 457 : (1974) 87 LW 457 : (1974) 2 MLJ 75
Government of India Act, 1935 — Section 2(1)
High Courts22 Nov 1973
P.A. Aliyar Saheb and 288 others Vs Independent Dy. Tahsildar, Pallipattu, Chingleput and others
Madras High Court · (1973) 11 MAD CK 0018
Constitution of India, 1950 — Article 14, 226, 299Government of India Act, 1935 — Section 175(3), 93