High Courts19 Jul 1973Dismissed
The State of Tamil Nadu Vs Malabar Timber Company and Another
Madras High Court · (1974) 33 STC 428
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 9 of 21
High Courts19 Jul 1973Dismissed
The State of Madras Vs Srinivasa Timber Depot and Others
Madras High Court · (1974) 33 STC 423
Tamil Nadu General Sales Tax Act, 1959 — Section 2(r)(2)(ii)
High Courts19 Jul 1973
N Sundaramony Vs The State Bank of India
Madras High Court · (1974) 1 MLJ 358
Industrial Disputes Act, 1947 — Section 25F
High Courts19 Jul 1973
T. M. Laksminarayana Ayyar and Others Vs Nallachi Ammal and Others
Madras High Court · (1974) 1 MLJ 424
General Clauses Act, 1897 — Section 6(b)
High Courts19 Jul 1973
Commissioner of Income Tax Vs P.N. Nagaraj and Another R. Kiffin Paterson Vs Commissioner of Income Tax
Madras High Court · (1976) 102 ITR 83
Income Tax Act, 1922 — Section 10(2)
High Courts19 Jul 1973
P. Sangili and Others Vs Ramakrishnan and Others
Madras High Court · AIR 1974 Mad 160 : (1974) ILR (Mad) 337 : (1978) 87 LW 33
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 43, 53
High Courts19 Jul 1973
Sessions Judge Vs Perumal and Another
Madras High Court · (1974) CriLJ 261
Penal Code, 1860 (IPC) — Section 109, 302, 34, 450
High Courts19 Jul 1973
Sessions Judge Vs Perumal and Another and The Additional Sessions Judge
Madras High Court · (1974) 1 MLJ 105
Criminal Procedure Code, 1898 (CrPC) — Section 526(1)(e)Penal Code, 1860 (IPC) — Section 109, 376
High Courts18 Jul 1973
K. Ramalingam and Others Vs K.N. Krishna Reddi and Another
Madras High Court · AIR 1974 Mad 325 : (1978) 87 LW 63
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 95
High Courts18 Jul 1973Allowed
Deputy Commissioner of Commercial Taxes Vs North Arcot District Co-operative Sugar Mills Limited
Madras High Court · (1974) 34 STC 543
High Courts18 Jul 1973Dismissed
State of Madras Vs A.L.S. Productions
Madras High Court · (1974) 33 STC 335
Copyright Act, 1957 — Section 14, 17, 2
High Courts18 Jul 1973
Vadivel Mudaliar and Another Vs Pachianna Gounder
Madras High Court · AIR 1974 Mad 87
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Jul 1973
V. Raghavachari and Others Vs Narayana Iyengar
Madras High Court · AIR 1974 Mad 166 : (1973) 86 LW 747
High Courts18 Jul 1973
Chennammal Vs The Commissioner, for Hindu Religious and Charitable Endowments
Madras High Court · (1974) ILR (Mad) 358 : (1973) 2 MLJ 442
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63
High Courts18 Jul 1973
Vadivel Mudaliar and Another Vs Pachianna Goundar
Madras High Court · (1973) 86 LW 619 : (1973) 2 MLJ 452
High Courts17 Jul 1973Allowed
Universal Radiators Vs The State of Tamil Nadu
Madras High Court · (1974) 33 STC 341
Tamil Nadu General Sales Tax Act, 1959 — Section 36
High Courts17 Jul 1973Dismissed
Indian Steel Rolling Mills Vs The State of Madras
Madras High Court · (1974) 34 STC 445
Central Sales Tax Act, 1956 — Section 8
High Courts17 Jul 1973
The Madras State Wakf Board, Madras Vs Khazi Mohideen Sheriff
Madras High Court · AIR 1974 Mad 225 : (1978) 87 LW 375 : (1974) 87 LW 375
Waqf Act, 1954 — Section 3(1), 3(A), 4, 5, 6
High Courts10 Jul 1973Allowed
The State of Tamil Nadu Vs East India Rubber Works
Madras High Court · (1974) 33 STC 399
Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts10 Jul 1973Dismissed
M. Jeewajee and Co. Vs The State of Tamil Nadu
Madras High Court · (1974) 34 STC 4
Tamil Nadu General Sales Tax Act, 1959 — Section 8