High Courts10 Jul 1973
The Agricultural Farms Ltd. Vs The State of Tamil Nadu
Madras High Court · (1974) 34 STC 143
COURT ARCHIVE
Madras High Court judgments, 1973
412 judgments · page 10 of 21
High Courts10 Jul 1973
Dalmia Cement (Bharat) Ltd. Vs Government of Madras
Madras High Court · (1974) 97 ITR 472
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 10
High Courts10 Jul 1973Dismissed
Loomchand Sait Vs The Revenue Divisional Officer, Trichy and Others
Madras High Court · AIR 1975 Mad 177 : (1973) ILR (Mad) 214 : (1975) 88 LW 207
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 30, 31(2), 54Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Article 1, 20
High Courts10 Jul 1973
The State of Madras Vs Spencer and Company Limited
Madras High Court · (1974) 34 STC 249
Tamil Nadu General Sales Tax Act, 1959 — Section 36
High Courts09 Jul 1973Dismissed
The State of Madras Vs Bramhappa Tavanappanavar (Mysore) Private Ltd.
Madras High Court · (1974) 33 STC 601
High Courts09 Jul 1973
The Workmen of Salem Co-operative Motor Society for Ex-Servicemen Ltd. Vs The Government of Tamil Nadu and Another
Madras High Court · (1974) ILR (Mad) 176 : (1974) 2 LLJ 385 : (1975) 88 LW 233
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts09 Jul 1973
K.M. Adam Vs Gopalakrishnan
Madras High Court · AIR 1974 Mad 232 : (1973) ILR (Mad) 533 : (1978) 87 LW 79 : (1974) 87 LW 79
Hindu Adoptions and Maintenance Act, 1956 — Section 2(1), 2(3)
High Courts09 Jul 1973
Sabarianandam Nadar Martarulappan Nadar Vs Chellachami Nadachi and Another
Madras High Court · AIR 1974 Mad 229 : (1973) ILR (Mad) 557 : (1978) 87 LW 76 : (1974) 87 LW 76
Provincial Insolvency Act, 1920 — Section 56
High Courts09 Jul 1973
Gopalakrishna Mudaliar and Others Vs Rajan Kattalai of Sri Thiyagaraja-swami Devastanam and Others
Madras High Court · (1974) 1 MLJ 184
Madras Estates Land Act, 1908 — Section 3(2)(d)Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 41
High Courts09 Jul 1973
The State of Tamil Nadu Vs Binny's Engineering Works Ltd.
Madras High Court · (1975) 35 STC 260
Madras General Sales Tax Act, 1939 — Section 3(3)
High Courts08 Jul 1973Dismissed
All India Insurance Employees' Association and Others Vs The Life Insurance Corporation, Higher Grade, Assistants' Association and Others
Madras High Court · (1974) ILR (Mad) 185
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 1, 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(2), 13(3)
High Courts05 Jul 1973
B.N. Mathur and Another Vs The Union of India
Madras High Court · AIR 1974 Mad 233 : (1973) ILR (Mad) 412 : (1978) 87 LW 55 : (1974) 87 LW 55
Contract Act, 1872 — Section 73, 74, 75
High Courts05 Jul 1973Allowed
Palanisamy Gounder and Another Vs Komaraswamy Gounder
Madras High Court · AIR 1975 Mad 50 : (1978) 87 LW 224
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4A(1), 4A(3)
High Courts03 Jul 1973Allowed
Kuppuswami Mudaliar and Sons Vs State of Madras
Madras High Court · (1974) 34 STC 6
Central Sales Tax Act, 1956 — Section 8Sales of Goods Act, 1930 — Section 19
High Courts03 Jul 1973
Devi and Co. Vs The Regional Provident Fund Commissioner and Another
Madras High Court · (1975) 88 LW 139 : (1974) 1 MLJ 19
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(5), 19A
High Courts02 Jul 1973Dismissed
State of Madras Vs Sheik Ismail and Sons
Madras High Court · (1974) 34 STC 464
High Courts02 Jul 1973
Ghourinissa and Others Vs S.J. Kirmani
Madras High Court · AIR 1974 Mad 191 : (1973) 86 LW 749
Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1963 — Section 18
High Courts27 Jun 1973
T.K. Santhanagopa'a Chettiar and Others Vs Thimmi M. Seetharama Chettiar and Others Thimmi M. Seetharama Chettiar and Ans. Vs T.K. Santhanagopa'a Chettiar and Others
Madras High Court · (1974) ILR (Mad) 222 : (1978) 87 LW 182 : (1974) 1 MLJ 215
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 63