High Courts22 Jun 1966
P.S.S. Somasundaram Chettiar and Another Vs C.T. Senthilnathan and Others
Madras High Court · AIR 1967 Mad 253 : (1968) ILR (Mad) 222 : (1966) 79 LW 630
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
COURT ARCHIVE
Madras High Court judgments, 1966
357 judgments · page 11 of 18
High Courts22 Jun 1966Dismissed
C.S. Ramachandra Rao Vs P. Chinnaswamy Kandar and another
Madras High Court · (1966) 06 MAD CK 0003
High Courts21 Jun 1966
Indian Overseas Bank Ltd., Madras Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1967 Mad 192 : (1967) 63 ITR 733
Banking Companies Act, 1949 — Section 10(2), 17Income Tax Act, 1922 — Section 66(1)
High Courts21 Jun 1966
N. Varadappa Naicker Vs State of Madras and Another
Madras High Court · (1966) 79 LW 668 : (1966) 2 MLJ 438
Constitution of India, 1950 — Article 19(1)(f)Land Acquisition Act, 1894 — Section 4(1), 5A
High Courts20 Jun 1966
The British Machinery Supplies Co., by Power-of-Agent and Branch Manager, Revachand Teckwani Vs Devaraj and Others
Madras High Court · (1966) 79 LW 653 : (1966) 2 MLJ 394
High Courts30 Apr 1966
Raval and Company Vs K.G. Ramachandran and Others
Madras High Court · (1968) ILR (Mad) 784 : (1966) 79 LW 580 : (1968) 2 MLJ 50
High Courts29 Apr 1966
In Re: Ambalal
Madras High Court · (1967) ACJ 4 : AIR 1967 Mad 365 : (1967) CriLJ 1521
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Apr 1966
Sennammal Vs K. Natarajan and Others
Madras High Court · AIR 1967 Mad 76
Partition Act, 1893 — Section 4, 4(1)
High Courts29 Apr 1966
S.V. Kalyani Achi Vs Life Insurance Corporation of India Ltd.
Madras High Court · (1966) 04 MAD CK 0006
Insurance Act, 1938 — Section 45
High Courts28 Apr 1966
P. Amalanathan Vs The Superintendent of Police
Madras High Court · (1966) 2 MLJ 496
Constitution of India, 1950 — Article 309Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3(c)(4)
High Courts27 Apr 1966
S.V. Palaniappan Vs The Commissioner of Salem Municipality and Another
Madras High Court · (1966) 2 MLJ 169
High Courts27 Apr 1966
T.L. Jagannatha Iyer Vs Jeevan alias Bapoo and Another
Madras High Court · AIR 1967 Mad 75 : (1966) 79 LW 407 : (1966) 2 MLJ 494
Constitution of India, 1950 — Article 133
High Courts27 Apr 1966
The Chief Controlling Revenue Authority Vs The Madras Industrial Investment Corporation and Another
Madras High Court · (1966) 2 MLJ 320
High Courts25 Apr 1966
S.M. Abdul Jameel Vs Simson and Machonochy Limited and Others
Madras High Court · (1967) ILR (Mad) 324
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2, 26, 3, 30, 30(3)Transfer of Property Act, 1882 — Section 106
High Courts22 Apr 1966
Gopalaswamy (M.) Vs Madras Dock Labour Board
Madras High Court · (1967) 1 LLJ 540 : (1966) 79 LW 506
Constitution of India, 1950 — Article 226
High Courts22 Apr 1966
E.K. Subramaniam Vs Mrs. Sundarammal
Madras High Court · (1966) 79 LW 419 : (1966) 2 MLJ 151
High Courts22 Apr 1966
Sri La Sri Somasundara Gnana Desiga Swamigal, Madathipathi of Kovilur Mutt, represented by Power-Agent Sivaprakasa Swamigal Vs Sri Krishnandaswami
Madras High Court · (1968) ILR (Mad) 231 : (1967) 80 LW 31 : (1966) 2 MLJ 551
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 28, 30
High Courts20 Apr 1966
The Chief Controlling Revenue Authority, Madras Vs The Madras Industrial Investment Corporation and Another
Madras High Court · AIR 1967 Mad 10 : (1967) ILR (Mad) 1 : (1966) 79 LW 380
Stamp Act, 1899 — Article 40, 31, 56, 57
High Courts19 Apr 1966Dismissed
L.S. Chandramouli and Company Vs The State of Madras
Madras High Court · (1966) 18 STC 325