Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 56, Order 21 Rule 63Contract Act, 1872 — Section 19ALimitation Act, 1908 — Article 113, 91, 28

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High Courts06 Jan 1966

Ts. Pl. Chidambaram Chettiar and Others Vs Commissioner of Income Tax

Madras High Court · (1967) ILR (Mad) 465 : (1966) 2 MLJ 452

Income Tax Act, 1961 — Section 34, 34(1)(a)

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High Courts05 Jan 1966Dismissed

P. Aruraukon Vs Rethnammal and Others

Madras High Court · (1966) ACJ 237

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High Courts05 Jan 1966

Chief Controlling Revenue Authority, Board of Revenue, Madras Vs Mohammed Yoonus Sait

Madras High Court · AIR 1966 Mad 315 : (1967) ILR (Mad) 438 : (1966) 79 LW 222

Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 17Stamp Act, 1899 — Section 2(14), 2(24), 57(1)

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High Courts04 Jan 1966Allowed

Unique Motor and Insurance Company Vs Gnanambigai and Another

Madras High Court · (1966) 36 CompCas 601

Motor Vehicles Act, 1939 — Section 96(2)

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High Courts04 Jan 1966

Employees State Insurance Corporation, Madras Vs Mysore Premier Metal Factory, Madras

Madras High Court · AIR 1966 Mad 380 : (1966) 2 LLJ 10 : (1966) 79 LW 174 : (1966) 2 MLJ 2

Factories Act, 1948 — Section 21(1)

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High Courts04 Jan 1966

Sri Sarada Mills Ltd. Vs Union of India and Others

Madras High Court · AIR 1966 Mad 381 : (1967) ILR (Mad) 631 : (1966) 79 LW 237 : (1966) 2 MLJ 16

Contract Act, 1872 — Section 41Transfer of Property Act, 1882 — Section 130, 135, 135, 6(E), 92

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High Courts03 Jan 1966

Mohammad Habibullah Sahib and Others Vs Special Deputy Collector for Land Acquisition Madras and Others

Madras High Court · AIR 1967 Mad 118 : (1967) ILR (Mad) 590 : (1966) 79 LW 469

Land Acquisition Act, 1894 — Section 4(1), 5

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High Courts03 Jan 1966

Tamizhazhagan and Another Vs The Revenue Divisional Officer and Others

Madras High Court · (1967) ILR (Mad) 1 : (1966) 79 LW 542 : (1966) 2 MLJ 194

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