High Courts25 Jan 1966

M.A. Mohamed Ali Vs R. Ramadoss

Madras High Court · AIR 1966 Mad 441 : (1966) CriLJ 1453

Criminal Procedure Code, 1898 (CrPC) — Section 203, 250, 423, 423(1), 426Penal Code, 1860 (IPC) — Section 441, 448
High Courts20 Jan 1966

Raval and Co. Vs K.G. Ramachandran and Others

Madras High Court · AIR 1967 Mad 57 : (1966) 2 MLJ 63

Constitution of India, 1950 — Article 14, 254(1), 254(2), 358Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 18, 23, 25Transfer of Property Act, 1882 — Section 111