High Courts22 Jul 1966Dismissed
C.S. Ramachandra Rao Vs P. Chinnaswamy Kandar and Others
Madras High Court · (1968) ILR (Mad) 490
COURT ARCHIVE
Madras High Court judgments, 1966
357 judgments · page 9 of 18
High Courts22 Jul 1966
S. Antony Vs G.S. Naidu
Madras High Court · AIR 1967 Mad 395 : (1967) CriLJ 1527
High Courts22 Jul 1966Dismissed
Sami Naidu Vs Pandaridas Reddiar and others
Madras High Court · (1966) 07 MAD CK 0005
Guardians and Wards Act, 1890 — Section 24, 41(1), 43, 43(1), 43(2)
High Courts20 Jul 1966
In Re: Mani and Others
Madras High Court · AIR 1967 Mad 400 : (1967) CriLJ 1528
High Courts20 Jul 1966
Management of Lakshmi Coffee Hotel, Kumbakonam Vs Workmen of Lakshmi Coffee Hotel and Another
Madras High Court · AIR 1967 Mad 252 : (1967) 1 LLJ 258 : (1966) 79 LW 670
Industrial Disputes Act, 1947 — Section 2
High Courts19 Jul 1966
Chandrasekara Bharathi Weaving Mills and Others Vs Assistant Collector of Central Excise and Another
Madras High Court · (1981) 8 ELT 62
Central Excise Rules, 1944 — Rule 12A, 230, 96JCentral Excises and Salt Act, 1944 — Section 37
High Courts18 Jul 1966
Appachan and Others Vs R. Raju Gowder
Madras High Court · AIR 1967 Mad 441 : (1967) CriLJ 1646
Criminal Procedure Code, 1898 (CrPC) — Section 207
High Courts18 Jul 1966
Sri Rama Machinery Corporation (P) Ltd., Madras Vs N.R. Murthy and Another
Madras High Court · AIR 1967 Mad 452 : (1967) 14 FLR 112 : (1966) 2 LLJ 899
Industrial Disputes Act, 1947 — Section 10(1), 20, 33
High Courts18 Jul 1966
Sri Sadayapillai Trust Tiruppanandal and Others Vs Agricultural Income Tax Office Kumbakonam
Madras High Court · AIR 1967 Mad 396 : (1967) 63 ITR 520
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 34
High Courts18 Jul 1966
P. Subrahmanyam Chetty and Others Vs The Authorised Officer, Land Ceilings, Saidapet, Madras and Others
Madras High Court · AIR 1967 Mad 422 : (1967) ILR (Mad) 101 : (1967) 80 LW 105
Constitution of India, 1950 — Article 31Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 22, 9(2)
High Courts18 Jul 1966
C.R. Neelakantan and Another Vs Saidapet Annadhana Samajam
Madras High Court · AIR 1967 Mad 303 : (1966) 79 LW 628
Civil Procedure Code, 1908 (CPC) — Section 92Societies Registration Act, 1860 — Section 6, 7
High Courts14 Jul 1966Allowed
P.K. Haji Gulam Mohideen Sahib Vs Commercial Tax Officer and Others
Madras High Court · (1966) 18 STC 346
High Courts12 Jul 1966
M.S. Pugalagiri Nadar and Sons Vs The Union of India (UOI)
Madras High Court · (1966) 79 LW 603 : (1966) 2 MLJ 441
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jul 1966
N.K.G. Menon Vs Superintending Engineer, Vellore Electricity System and Another
Madras High Court · (1967) 1 LLJ 537 : (1966) 79 LW 596
Electricity (Supply) Act, 1948 — Section 79
High Courts11 Jul 1966
Seth Gokaldas Lalchand by Agent Ramchand S. Pahlajani and Another Vs V.S. Krishnamurti
Madras High Court · (1967) ILR (Mad) 358 : (1966) 79 LW 504 : (1966) 2 MLJ 381
Presidency Towns Insolvency Act, 1909 — Section 6(g), 9(g)
High Courts11 Jul 1966
S.V. Viswanathan Vs G.P. Rangaswamy and Others
Madras High Court · (1968) ILR (Mad) 1 : (1966) 2 MLJ 560
Representation of the People Act, 1950 — Section 16Tamil Nadu District Municipalities Act, 1920 — Section 44
High Courts08 Jul 1966
In Re: M.P. Govindaraj
Madras High Court · (1966) 2 MLJ 401
Tamil Nadu Denatured Spirit Methyl Alcohal and Varnish (French Polish) Rules, 1959 — Rule 11, 5
High Courts06 Jul 1966
The State of Madras Vs Mohammad Sirajudeen
Madras High Court · (1967) ILR (Mad) 64 : (1966) 79 LW 708 : (1966) 2 MLJ 380
Limitation Act, 1963 — Section 12(2), 12(3)