High Courts01 Sept 1966
The Commissioner of Income Tax, Madras Vs S. Chenniappa Mudaliar
Madras High Court · AIR 1968 Mad 110
Income Tax Act, 1922 — Section 10(5)
COURT ARCHIVE
Madras High Court judgments, 1966
357 judgments · page 7 of 18
High Courts01 Sept 1966
Commissioner of Income Tax, Madras. Vs S. Chenniappa Mudaliar ([1967] 63 I. T. R. (SH. N.) 9.).
Madras High Court · (1967) 64 ITR 213
Companies Act, 1956 — Section 2(8A), 2(9), 2(9A)Income Tax Act, 1922 — Section 10, 10(5A), 66(1)
High Courts31 Aug 1966
A.T. Ramaswami Naicker Vs Ganapathiammal and Others
Madras High Court · (1968) ILR (Mad) 108 : (1968) 1 MLJ 508
High Courts31 Aug 1966
Rangarajan (K.) and Others Vs State of Madras (by Executive Engineer, Public Works Department, Cauveri Division)
Madras High Court · (1967) 2 LLJ 394 : (1966) 79 LW 635
High Courts31 Aug 1966Dismissed
Alagumalai Thevar and Others Vs Raju alias Karuppa Thevar
Madras High Court · (1968) ILR (Mad) 258
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 84(1), 84(2)
High Courts31 Aug 1966
Ching Chong Sine Vs Puttay Gowder
Madras High Court · AIR 1968 Mad 152 : (1968) ILR (Mad) 277 : (1966) 79 LW 651
Criminal Procedure Code, 1898 (CrPC) — Section 115Madras Buildings (Lease and Rent Control) Act, 1949 — Section 12, 25
High Courts26 Aug 1966
Umsalma Bibi Vs R. Lakkia Gowder
Madras High Court · (1966) 08 MAD CK 0003
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts25 Aug 1966
Athiappa Gounder and Others Vs S.A. Athiappa Pandaram
Madras High Court · AIR 1967 Mad 445 : (1967) CriLJ 1650 : (1967) ILR (Mad) 379
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)Specific Relief Act, 1963 — Section 9
High Courts25 Aug 1966
The State of Madras Vs Charles Harold Simpson
Madras High Court · (1967) ILR (Mad) 274 : (1967) 80 LW 44 : (1967) 2 MLJ 302
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts24 Aug 1966
M.N. Subramania Mudaliar and Others Vs Shanmugham Chettiar and Others
Madras High Court · AIR 1968 Mad 48
High Courts22 Aug 1966
P.S. Subramaniam Chettiar and Sons, Dindigul Vs Joint Commercial Tax Officer III, Dindigul
Madras High Court · AIR 1967 Mad 72 : (1967) ILR (Mad) 10 : (1966) 18 STC 357
Madras General Sales Tax Act, 1939 — Section 9Tamil Nadu General Sales Tax Act, 1959 — Section 11, 13, 16, 16(1)
High Courts22 Aug 1966
P.S. Vajravelu Mudaliar Vs T.M. Bhogeeswara Mudaliar and Others
Madras High Court · AIR 1967 Mad 402 : (1967) 80 LW 46
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 479
High Courts22 Aug 1966
P.S. Subramaniam Chettiar and Sons Vs The Joint Commercial Tax Officer III
Madras High Court · (1966) 79 LW 592 : (1966) 2 MLJ 502
Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts18 Aug 1966
The South India Insurance Co., Ltd. (Head Office) Bombay Vs Lakshmi and Others
Madras High Court · AIR 1967 Mad 464 : (1967) 1 LLJ 801 : (1967) 80 LW 131
Tamil Nadu Motor Accidents Claims Tribunal Rules, 1961 — Rule 18, 7
High Courts17 Aug 1966
V.G. Row Vs A. Alagiriswamy and Others
Madras High Court · AIR 1967 Mad 347
Constitution of India, 1950 — Article 124, 132(1), 217, 217(2), 233(2)
High Courts17 Aug 1966
Public Prosecutor Vs K. Ramachandra Chettiar
Madras High Court · (1967) CriLJ 1115
High Courts16 Aug 1966
In Re: Chinnappa and Another
Madras High Court · AIR 1967 Mad 351 : (1967) CriLJ 1341
High Courts12 Aug 1966
Jayaraj Antony Vs Mary Seeniammal
Madras High Court · AIR 1967 Mad 242 : (1966) 79 LW 640
Divorce Act, 1869 — Section 18, 19(1)
High Courts12 Aug 1966Allowed
G. Gopal Chettiar Vs V.V. Shanmuga Nadar and Bros.
Madras High Court · AIR 1967 Mad 360
Contract Act, 1872 — Section 59, 60, 61
High Courts11 Aug 1966
Collector of North Arcot, Vellore Vs V.K. Kannan and Another
Madras High Court · AIR 1967 Mad 249 : (1967) 65 ITR 301