High Courts16 Sept 1966
Gowrammal Vs Lingappa Gowder
Madras High Court · AIR 1968 Mad 99 : (1968) ILR (Mad) 122 : (1967) 80 LW 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, 37, 38, 39, 41
COURT ARCHIVE
Madras High Court judgments, 1966
357 judgments · page 6 of 18
High Courts16 Sept 1966Dismissed
K. Venkatasamy Nayagar Vs Union of India
Madras High Court · (1968) ILR (Mad) 182
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4(3)(b)
High Courts16 Sept 1966Dismissed
M. Murali Dharan Vs The University of Madras
Madras High Court · (1966) 09 MAD CK 0004
Constitution of India, 1950 — Article 226, 320(3)(c)Government of India Act, 1935 — Section 256
High Courts16 Sept 1966Dismissed
K. Venkatasami Nayagar Vs Union of India (UOI)
Madras High Court · (1968) ILR (Mad) 182
High Courts16 Sept 1966
G.S.T. Shaik Mohideen Sahib Vs The State Wakf Board and Another
Madras High Court · (1968) ILR (Mad) 516 : (1968) 2 MLJ 144
High Courts15 Sept 1966Dismissed
R. Gopalakrishna Pillai Vs P.S. Venkatesam Pillai
Madras High Court · (1968) ILR (Mad) 271
Specific Relief Act, 1877 — Section 56, 9
High Courts09 Sept 1966
N. Sriraman and Others Vs Ganesa Engineering Works, Ltd.
Madras High Court · (1967) 1 LLJ 793 : (1967) 80 LW 266
Payment of Wages Act, 1936 — Section 15, 17
High Courts09 Sept 1966
N. Sriraman and Others Vs Sri Ganesa Engineering Works
Madras High Court · (1967) 2 MLJ 63
Payment of Wages Act, 1936 — Section 15(2), 17
High Courts09 Sept 1966
Arunchalam Pillal (V.P.) Vs Revenue Divisional Officer and Another
Madras High Court · (1968) 1 LLJ 776
High Courts09 Sept 1966
Isakki Ammal Thayammai Ammal Vs Papammal and Others
Madras High Court · AIR 1968 Mad 61 : (1968) ILR (Mad) 497 : (1967) 80 LW 229
Registration Act, 1908 — Section 21, 22
High Courts08 Sept 1966
S. Meikole Udayar Vs S.P. Periasami Konar and Others
Madras High Court · AIR 1967 Mad 449 : (1966) 79 LW 694
Limitation Act, 1908 — Article 106
High Courts07 Sept 1966
Swami Motor Transports (P.) Ltd. Vs Murugan Transports and Others
Madras High Court · (1968) ILR (Mad) 21 : (1968) 1 MLJ 446
High Courts07 Sept 1966Dismissed
R. Venkataramani Vs The Madras Hindu Religious and Charitable Endowments Board
Madras High Court · (1966) 09 MAD CK 0007
Constitution of India, 1950 — Article 19(1)(f)
High Courts05 Sept 1966
Raman Nambisan (P.) and Others Vs Madras State Electricity Board and Others
Madras High Court · (1967) 1 LLJ 252
Electricity (Supply) Act, 1948 — Section 79Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17Industrial Employment (Standing Orders) Act, 1946 — Section 12A, 13B, 14, 15, 2
High Courts05 Sept 1966
Express Newspapers Ltd. Vs Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1966) 2 LLJ 896
Constitution of India, 1950 — Article 226
High Courts02 Sept 1966
Public Prosecutor Vs S.A. Jabbar
Madras High Court · AIR 1967 Mad 335 : (1967) CriLJ 1339 : (1966) 2 LLJ 888
Criminal Procedure Code, 1898 (CrPC) — Section 196Industrial Disputes Act, 1947 — Section 10, 29, 34(1)Prevention of Food Adulteration Act, 1954 — Section 20
High Courts02 Sept 1966
Madura Mills Company Ltd. Vs Guruvammal and Another
Madras High Court · (1967) 2 LLJ 397 : (1967) 80 LW 101
Civil Procedure Code, 1908 (CPC) — Section 30, 9Industrial Disputes Act, 1947 — Section 2, 25F, 30, 36A
High Courts02 Sept 1966
R. Durairaju Vs S. Palaniappa Goundar
Madras High Court · AIR 1967 Mad 421 : (1968) ILR (Mad) 430 : (1967) 80 LW 103
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts02 Sept 1966
The Madurai Mills Co. Ltd. Vs Guruvammal and Another
Madras High Court · (1968) ILR (Mad) 624 : (1967) 2 MLJ 287
Industrial Disputes Act, 1947 — Section 25F
High Courts01 Sept 1966
Gangadhar Narasingdas Agarwal and Others Vs The Union of India (UOI) and Others
Madras High Court · (1967) 80 LW 48 : (1967) 2 MLJ 306
Foreign Exchange Regulation Act, 1947 — Section 12(1)Sea Customs Act, 1878 — Section 167(8)