High Courts06 Jul 1966
State of Madras Vs Mohammad Sirajudeen
Madras High Court · AIR 1967 Mad 122
Limitation Act, 1963 — Section 12(2)
COURT ARCHIVE
Madras High Court judgments, 1966
357 judgments · page 10 of 18
High Courts05 Jul 1966
The Corporation of Madras and Another Vs The Oriental Mercantile Company, Limited
Madras High Court · (1968) ILR (Mad) 818 : (1966) 79 LW 671 : (1966) 2 MLJ 440
Madras City Municipal Corporation Act, 1919 — Section 129A(e)
High Courts04 Jul 1966
Mohammed Habibullah and Another Vs Seethammal
Madras High Court · AIR 1967 Mad 123
Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1988 — Section 110, 110A, 110F
High Courts04 Jul 1966
Mohammed Habibullah and Another Vs K. Seethammal
Madras High Court · (1966) 79 LW 709 : (1966) 2 MLJ 378
High Courts01 Jul 1966
L.Ct.L.P.L. Palaniappa Chettiar and Another Vs M.R. Krishnamurthy Chetty and Others
Madras High Court · (1967) ILR (Mad) 227 : (1967) 80 LW 309 : (1967) 2 MLJ 1
Letters Patent Act, 1865 — Clause 15
High Courts01 Jul 1966
L.C.T.L.P.L. Palaniappa Chettiar and Others Vs M.R. Krishnamurthy Chetty and Others
Madras High Court · AIR 1968 Mad 1
Arbitration Act, 1940 — Section 39(1)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 9, Order 23 Rule 1, Order 23 Rule 2, Order 41 Rule 1, Order 41 Rule 5Government of India Act, 1935 — Section 205(1)
High Courts29 Jun 1966
D.A.S. Swami Vs Kubendran
Madras High Court · AIR 1967 Mad 276 : (1967) CriLJ 1020
Constitution of India, 1950 — Article 19(1), 19(5), 19(6)Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 540
High Courts28 Jun 1966
P.V. Kuppayandi Pillai Vs Veerakutti Goundar and Others
Madras High Court · (1966) 2 MLJ 152
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts28 Jun 1966
Ramanujam Vs Forest Range Officer, Padugai Range
Madras High Court · (1966) 2 MLJ 375
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts27 Jun 1966
S. Thirupathi Pillai Vs Ganthimathi Ammal and Another
Madras High Court · (1966) 79 LW 459 : (1966) 2 MLJ 325
High Courts24 Jun 1966
A. Bhaskaran Vs The State of Madras by the Secretary to Government, Revenue Department and Others
Madras High Court · (1967) ILR (Mad) 779 : (1967) 80 LW 611 : (1967) 2 MLJ 466
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts24 Jun 1966
T. S. PL. P. Chidambaram Chettiar (By Legal Representatives) Vs Commissioner of Income Tax, Madras.
Madras High Court · (1967) 64 ITR 181
Income Tax Act, 1922 — Section 66(2)
High Courts24 Jun 1966
M.K. Subbachariar and Others Vs The State of Madras by the Secretary to Government, Revenue Department, fort st. George and Others
Madras High Court · (1967) ILR (Mad) 646
Constitution of India, 1950 — Article 14, 19, 200, 201, 212Government of India Act, 1919 — Section 81(4)Government of India Act, 1935 — Section 13(2), 299, 299(2)
High Courts24 Jun 1966
Haji J.A. Kareem Sait Vs The Deputy Commercial Tax Officer
Madras High Court · (1967) ILR (Mad) 720 : (1966) 2 MLJ 396
Central Sales Tax Act, 1956 — Section 13, 13(3), 13(4), 16, 7Constitution of India, 1950 — Article 286
High Courts24 Jun 1966Dismissed
M.K. Subbachariar and others Vs State of Madras, by the Secretary to Government, Revenue Department, Fort St. George, Madras and others
Madras High Court · (1967) ILR (Mad) 646
Constitution of India, 1950 — Article 13(2), 14, 19, 19(1)(f), 200Government of India Act, 1935 — Section 13(2), 299, 299(2)
High Courts24 Jun 1966
J.A. Kareem Sait Vs The Deputy Commercial Tax Officer, Mettupalayam
Madras High Court · AIR 1967 Mad 171 : (1966) 18 STC 370
Constitution of India, 1950 — Article 286
High Courts24 Jun 1966
The Hilal Press : Registered Firm No. 276 of 1957 Vs Sri Sivagami Sundaram Sri Chidambara Swami Devasthanam
Madras High Court · (1966) 79 LW 461 : (1966) 2 MLJ 323
High Courts22 Jun 1966
Karur Taluk Ex. Tappers Association Vs Ramaswami Nadar and Others
Madras High Court · (1967) 80 LW 167 : (1966) 2 MLJ 524
Societies Registration Act, 1860 — Section 5
High Courts22 Jun 1966
Karua Taluk Ex. Tappers Association Vs Ramaswami Nadar and Others
Madras High Court · AIR 1967 Mad 260 : (1966) 2 LLJ 892
Societies Registration Act, 1860 — Section 5Trade Unions Act, 1926 — Section 27(2)