High Courts19 Apr 1966
Palaniswamy Gounder alias Palani Gounder Vs Nataraja Gounder alias Kolandai Gounder and Others
Madras High Court · (1966) 2 MLJ 149
COURT ARCHIVE
Madras High Court judgments, 1966
357 judgments · page 12 of 18
High Courts19 Apr 1966
Ranganayaki Ammal Vs M. Chockalingam
Madras High Court · (1966) 79 LW 378 : (1966) 2 MLJ 139
Transfer of Property Act, 1882 — Section 105
High Courts18 Apr 1966
M. Mani Vs A. Sellamuthu and Another
Madras High Court · (1966) 79 LW 598 : (1966) 2 MLJ 431
Explosive Substances Act, 1908 — Section 4, 5Penal Code, 1860 (IPC) — Section 109, 120B, 121, 143
High Courts15 Apr 1966
Samidurai Vs Thangavelu Udayar
Madras High Court · (1966) 2 MLJ 146
Penal Code, 1860 (IPC) — Section 211, 353
High Courts15 Apr 1966
V. Rajammal Vs P. Jesudhas and Others
Madras High Court · AIR 1977 Mad 53
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 11
High Courts13 Apr 1966
Advocate General of Madras Vs Amanullakhan, Advocate, Salem 1
Madras High Court · AIR 1967 Mad 162 : (1967) CriLJ 551
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3, 3(2)
High Courts13 Apr 1966
A.P.K. Narayanaswami Chettiar Firm Vs V.K. Perumal Chettiar and Sons
Madras High Court · (1968) ILR (Mad) 199 : (1966) 79 LW 463 : (1966) 2 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts13 Apr 1966
P. Sirajuddin Vs Government of Madras and Others
Madras High Court · AIR 1968 Mad 117 : (1968) CriLJ 493 : (1967) ILR (Mad) 659 : (1968) 1 MLJ 480
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 173(4), 251Penal Code, 1860 (IPC) — Section 165, 466
High Courts13 Apr 1966
A.P.K. Narayanaswami Chettiar Firm, Palipalalam Salem Dt. Vs V.K. Perumal Chettiar and Sons
Madras High Court · AIR 1967 Mad 243
Civil Procedure Code, 1908 (CPC) — Section 24Patents and Designs Act, 1911 — Section 26, 29, 51
High Courts13 Apr 1966
Advocate-General of Madras Vs Sri Amanullakhan, Advocate
Madras High Court · (1966) 79 LW 365 : (1966) 2 MLJ 219
High Courts12 Apr 1966
The Indian Mutual General Insurance Society Ltd., Madras Vs R. Raman Nair
Madras High Court · (1966) ACJ 314 : AIR 1967 Mad 56 : (1966) 36 CompCas 699
High Courts12 Apr 1966
The Indian Mutual General Insurance Society, Ltd. Vs R. Raman Nair
Madras High Court · (1966) 79 LW 389 : (1966) 2 MLJ 239
High Courts12 Apr 1966
A. Krishnaswami Raja Vs Krishna Raja and Another
Madras High Court · (1967) ILR (Mad) 495 : (1966) 79 LW 672 : (1968) 1 MLJ 119
High Courts11 Apr 1966
Pilman Agents (Private) Ltd. Vs The Collector of Customs
Madras High Court · (1966) 79 LW 437 : (1966) 2 MLJ 143
Constitution of India, 1950 — Article 265Customs Act, 1962 — Section 12, 147, 28, 28(1), 28(2)
High Courts11 Apr 1966
Pilmen Agents (Private) Ltd., Madras Vs Collector of Customs, Madras
Madras High Court · AIR 1967 Mad 124 : (2000) 126 ELT 79
Customs Act, 1962 — Section 12Sea Customs Act, 1878 — Section 20, 39Tariff Act, 1934 — Section 147, 147(1), 28(1)
High Courts09 Apr 1966
R. Narayanaswami Vs T.K. Srinivasan and Another
Madras High Court · (1966) 79 LW 434 : (1966) 2 MLJ 315
Provincial Insolvency Act, 1920 — Section 10, 13, 37, 43, 73
High Courts08 Apr 1966
Workmen of Tinnevelly-Tuticorin Electric Supply Company, Ltd. Vs Industrial Tribunal and Another
Madras High Court · (1967) 1 LLJ 523
Constitution of India, 1950 — Article 226
High Courts08 Apr 1966
C. Lakshmichand Mehta Vs D. Rajagopal Naidu and others
Madras High Court · (1966) 04 MAD CK 0030
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts08 Apr 1966Dismissed
Tiruvenkata Mooppanar and another Vs Subbiah Mooppanar
Madras High Court · (1966) 04 MAD CK 0028
Constitution of India, 1950 — Article 19Contract Act, 1872 — Section 27